High Courts07 Feb 1946
Puran Singh Vs Emperor
Patna High Court · AIR 1947 Patna 162
Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 395, 397
COURT ARCHIVE
Patna High Court judgments
53,185 judgments · page 2,344 of 2,660
High Courts05 Feb 1946
Emperor Vs Batakrishna Pal
Patna High Court · AIR 1947 Patna 54
Criminal Procedure Code, 1898 (CrPC) — Section 476Penal Code, 1860 (IPC) — Section 199, 200
High Courts05 Feb 1946
Suraj Prasad Oja Vs Ram Lal Singh and Others
Patna High Court · AIR 1947 Patna 131
Contract Act, 1872 — Section 62Trusts Act, 1882 — Section 78(c)
High Courts05 Feb 1946
Sir Kameshwar Singh Vs Bishwanath Jha and Others
Patna High Court · AIR 1947 Patna 33
Bihar Tenancy Act, 1885 — Section 148, 153Civil Procedure Code, 1908 (CPC) — Section 47
High Courts01 Feb 1946
In re Dhyani Gope and Others
Patna High Court · AIR 1947 Patna 205
Evidence Act, 1872 — Section 114Penal Code, 1860 (IPC) — Section 412
High Courts31 Jan 1946
Dindeyal Ram Vs Ramzan Mistri
Patna High Court · AIR 1946 Patna 466
Chotanagpur Tenancy Act, 1908 — Section 47
High Courts30 Jan 1946
Bechu Misser and Others Vs Sir Kameshwar Singh Bahadur and Others
Patna High Court · AIR 1947 Patna 65
Bihar Tenancy Act, 1885 — Section 163(5)Chotanagpur Tenancy Act, 1908 — Section 208Civil Procedure Code, 1908 (CPC) — Section 47
High Courts30 Jan 1946
Dulare Kumar Vs Subans Kumar
Patna High Court · AIR 1947 Patna 175
Criminal Procedure Code, 1898 (CrPC) — Section 145, 146
High Courts29 Jan 1946
Mrs. S. Misra @ S. Lazarus Vs Sm. Mangala Kumari Devi
Patna High Court · AIR 1946 Patna 415
Insurance Act, 1938 — Section 38(1), 38(5)Succession Act, 1925 — Section 384
High Courts28 Jan 1946
THE PROVINCE OF BIHAR Vs F. R. HAYES AND OTHERS.
Patna High Court · (1946) 14 ITR 326
Bihar Agricultural Income Tax Act, 1938 — Section 11, 12, 25(2)
High Courts28 Jan 1946
Adhik Gope and Others Vs Emperor
Patna High Court · AIR 1947 Patna 17
Penal Code, 1860 (IPC) — Section 147, 366, 448
High Courts25 Jan 1946
Hazara Singh and Another Vs Emperor
Patna High Court · AIR 1947 Patna 157
Criminal Procedure Code, 1898 (CrPC) — Section 30Penal Code, 1860 (IPC) — Section 397, 59
High Courts24 Jan 1946
Jaisri Sahu and Another Vs Doma and Others
Patna High Court · AIR 1946 Patna 423
Chotanagpur Tenancy Act, 1908 — Section 46(4)(a)
High Courts24 Jan 1946
Murlimanohar Prasad Singh and Others Vs Ramlakhan Singh and Another
Patna High Court · AIR 1947 Patna 356
High Courts23 Jan 1946
Jan Muhammad Vs Shital Prasad and Another
Patna High Court · AIR 1946 Patna 417
High Courts22 Jan 1946
Emperor Vs Remis Christian
Patna High Court · AIR 1947 Patna 152
Criminal Procedure Code, 1898 (CrPC) — Section 374
High Courts21 Jan 1946
M.B. Ram Ran Bijoy Prasad Singh Vs Ramagya Kuer and Others
Patna High Court · AIR 1946 Patna 354
Civil Procedure Code, 1908 (CPC) — Section 11, 112A