High Courts28 Feb 1946
Lachminarayan Modi Vs H. Naik and Co. and Others
Patna High Court · AIR 1947 Patna 5
COURT ARCHIVE
Patna High Court judgments
53,185 judgments · page 2,343 of 2,660
High Courts28 Feb 1946
Dhani Das and Others Vs Jagannath Sahu and Others
Patna High Court · AIR 1947 Patna 72
High Courts28 Feb 1946
Baidyanath Misra Vs Emperor
Patna High Court · AIR 1947 Patna 58
Penal Code, 1860 (IPC) — Section 419, 420
High Courts28 Feb 1946
Touli Samal and Others Vs Suka Bewa and Others
Patna High Court · AIR 1947 Patna 60
High Courts27 Feb 1946
Srikishun Jhunjhunwalla Vs Emperor
Patna High Court · AIR 1946 Patna 384
Evidence Act, 1872 — Section 33
High Courts26 Feb 1946
Sudarsan Prasad Sinha and Others Vs Jadunandan Tewary and Another
Patna High Court · AIR 1947 Patna 42
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts26 Feb 1946
Kheyali Singh Vs Nunu Lal Singh
Patna High Court · AIR 1947 Patna 138
Criminal Procedure Code, 1898 (CrPC) — Section 476, 476B
High Courts25 Feb 1946
Gurunarayan Das and Others Vs Emperor
Patna High Court · AIR 1948 Patna 58
Penal Code, 1860 (IPC) — Section 147, 328
High Courts19 Feb 1946
Megha Palai and Others Vs Emperor
Patna High Court · AIR 1947 Patna 105
Bengal Private Fisheries Protection Act, 1889 — Section 3
High Courts19 Feb 1946
Babu Lal Mushar and Others Vs Emperor
Patna High Court · AIR 1947 Patna 144
Criminal Procedure Code, 1898 (CrPC) — Section 288
High Courts19 Feb 1946
Dhananjai Prasad Singh Vs Rajkeshwar Singh and Others
Patna High Court · AIR 1947 Patna 34
High Courts18 Feb 1946
Chitru Tanti Vs Tata Iron and Steel Co. Ltd.
Patna High Court · AIR 1946 Patna 437
Payment of Wages Act, 1936 — Section 2(6)Workmens Compensation Act, 1923 — Section 2(1)(m)
High Courts18 Feb 1946
Maharaja Bahadur Ram Ranbijaya Prasad Singh Vs Madho Prasad Singh and Others
Patna High Court · AIR 1947 Patna 47
Limitation Act, 1963 — Article 123
High Courts13 Feb 1946
Tikait Srinibas Hukum Singh Deo Vs Deoram Ganjhu and Others
Patna High Court · AIR 1946 Patna 313
High Courts13 Feb 1946
Bishun Singh and Others Vs Sheodhari Das and Others
Patna High Court · AIR 1947 Patna 110
Transfer of Property Act, 1882 — Section 59, 83
High Courts12 Feb 1946
Ajodhya Prasad Bhagat Vs Gobind Missir and Another
Patna High Court · AIR 1946 Patna 404
Contract Act, 1872 — Section 74Limitation Act, 1963 — Section 20
High Courts11 Feb 1946
Awadh Singh and Others Vs Emperor
Patna High Court · AIR 1947 Patna 23
Penal Code, 1860 (IPC) — Section 306, 34, 420
High Courts11 Feb 1946
Arthur Butler and Co., Ltd. Vs District Board of Gaya
Patna High Court · AIR 1947 Patna 134
Civil Procedure Code, 1908 (CPC) — Section 20, 20(c)
High Courts08 Feb 1946
Atmakuru Rama Rao Vs Sri Digambar Rath and Another
Patna High Court · AIR 1947 Patna 239
Provincial Insolvency Act, 1920 — Section 37, 43