High Courts11 Apr 1946
Chamroo Sahu and Others Vs G.B. Stephen
Patna High Court · AIR 1947 Patna 300
Registration Act, 1908 — Section 17(1)(b), 17(1)(c)
COURT ARCHIVE
Patna High Court judgments
53,185 judgments · page 2,342 of 2,660
High Courts10 Apr 1946
Satyabadi Sahu and Others Vs Puri Bank, Ltd.
Patna High Court · AIR 1947 Patna 199
Provincial Insolvency Act, 1920 — Section 41, 43, 78(2)
High Courts09 Apr 1946
Satyabadi Sahu and Others Vs Sri Jagannath Mahaprabhu
Patna High Court · AIR 1947 Patna 161
Civil Procedure Code, 1908 (CPC) — Section 47Provincial Insolvency Act, 1920 — Section 78(2)
High Courts08 Apr 1946
Sm. Sona Debi and Others Vs Bhola Prosad Sahi and Others
Patna High Court · AIR 1947 Patna 225
Limitation Act, 1963 — Section 14, 5Transfer of Property Act, 1882 — Section 92
High Courts01 Apr 1946
Badridas Firm of Purulia Vs Governor-General for India in Council
Patna High Court · AIR 1947 Patna 118
Railways Act, 1890 — Section 77
High Courts28 Mar 1946
Baldeo Musahar Vs Emperor
Patna High Court · AIR 1947 Patna 281
Criminal Procedure Code, 1898 (CrPC) — Section 164, 164(3)Penal Code, 1860 (IPC) — Section 395
High Courts28 Mar 1946
Ramanugrah Prasad Vs Rameshwar Singh
Patna High Court · AIR 1947 Patna 112
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 52, 47
High Courts25 Mar 1946
Surya Narain Prasad Vs Surya Man Jha and Others
Patna High Court · AIR 1947 Patna 106
Civil Procedure Code, 1908 (CPC) — Section 115Criminal Procedure Code, 1898 (CrPC) — Section 439, 476B
High Courts25 Mar 1946
Laldip Singh Vs Ramchander Singh
Patna High Court · AIR 1947 Patna 37
Criminal Procedure Code, 1898 (CrPC) — Section 476Penal Code, 1860 (IPC) — Section 199Transfer of Property Act, 1882 — Section 83
High Courts22 Mar 1946
Ramadhar Tewary and Others Vs Emperor
Patna High Court · AIR 1947 Patna 67
Penal Code, 1860 (IPC) — Section 412
High Courts15 Mar 1946
Janak Prasad and Another Vs Gopi Krishna Lal and Others
Patna High Court · AIR 1947 Patna 132
Contract Act, 1872 — Section 23, 65
High Courts15 Mar 1946
Tribeni Pd. Bhagat and Others Vs Sohrai Uraon and Others
Patna High Court · AIR 1948 Patna 357
Chotanagpur Tenancy Act, 1908 — Section 118(1)(a), 118(1)(b)
High Courts15 Mar 1946
Pratap Udai Nath Sah Deo Vs Baraik Lal Sahi and Others
Patna High Court · AIR 1947 Patna 129
Chotanagpur Tenancy Act, 1908 — Section 208Civil Procedure Code, 1908 (CPC) — Order 21 Rule 17
High Courts14 Mar 1946
Bishundeo Narain Singh and Others Vs Hemnarain Singh and Others
Patna High Court · AIR 1947 Patna 193
Bengal Alluvion and Diluvion Regulations, 1825 — Section 4, 4(2)Criminal Procedure Code, 1898 (CrPC) — Section 144
High Courts12 Mar 1946
Achhay Lal Singh and Others Vs Emperor
Patna High Court · AIR 1947 Patna 90
Evidence Act, 1872 — Section 10, 30
High Courts12 Mar 1946
Sukan Mahton and Others Vs Bansidhar Sukul and Others
Patna High Court · AIR 1947 Patna 62
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 18, 151
High Courts12 Mar 1946
Medni Prosad Vs Matadin Panda and Others
Patna High Court · AIR 1947 Patna 377
Estates Partition Act, 1897 — Section 25, 27, 99
High Courts01 Mar 1946
Rajendranarayan Vs Bhagaban Mahapatra and Others
Patna High Court · AIR 1947 Patna 166