High Courts08 May 1946
Mt. Bibi Hamida Khatoon and Another Vs Panchayat of Mohalla Baryapore and Others
Patna High Court · AIR 1947 Patna 122
Transfer of Property Act, 1882 — Section 8
COURT ARCHIVE
Patna High Court judgments
53,185 judgments · page 2,341 of 2,660
High Courts08 May 1946
Gaya Dutt Tiwari and Others Vs Gopi Mahto and Others
Patna High Court · AIR 1947 Patna 242
Bihar Tenancy Act, 1885 — Section 23A
High Courts08 May 1946
Sm. Sarapati Devi Vs Bishwanath Mistry
Patna High Court · AIR 1947 Patna 202
Provincial Small Cause Courts Act, 1887 — Section 23
High Courts07 May 1946
Hira Sah and Another Vs Emperor
Patna High Court · AIR 1947 Patna 350
Criminal Procedure Code, 1898 (CrPC) — Section 236, 237
High Courts06 May 1946
Sm. Rani Brijraj Kumari Vs Manranjan Prasad Singh
Patna High Court · AIR 1947 Patna 365
Civil Procedure Code, 1908 (CPC) — Section 50, 52
High Courts06 May 1946
Sagarmal Poddar and Others Vs Emperor
Patna High Court · AIR 1947 Patna 181
Defence of India Rules, 1962 — Rule 81(2)
High Courts06 May 1946
Dwarka Singh and Another Vs Emperor
Patna High Court · AIR 1947 Patna 107
Evidence Act, 1872 — Section 33Penal Code, 1860 (IPC) — Section 395
High Courts02 May 1946
Ragho Sinha and Another Vs Dasrath Kanji
Patna High Court · AIR 1947 Patna 119
High Courts01 May 1946
Chandra Bhukhan and Others Vs Ramdutt Mahto and Others
Patna High Court · AIR 1947 Patna 139
Transfer of Property Act, 1882 — Section 72
High Courts29 Apr 1946
Nathu Mahto and Others Vs Emperor
Patna High Court · AIR 1947 Patna 51(1)
Penal Code, 1860 (IPC) — Section 147, 149, 324
High Courts26 Apr 1946
Kauleshwari Prasad Bhaiya Vs Bihari Lal Missir
Patna High Court · AIR 1947 Patna 121
Bihar Tenancy Act, 1885 — Section 171
High Courts24 Apr 1946
Deopati Kuer and Another Vs Mahabir Prasad Singh and Others
Patna High Court · AIR 1947 Patna 293
Transfer of Property Act, 1882 — Section 54
High Courts24 Apr 1946
Province of Bihar Vs Bhim Bera and Others
Patna High Court · AIR 1947 Patna 284
Criminal Procedure Code, 1898 (CrPC) — Section 253Evidence Act, 1872 — Section 114(e)
High Courts23 Apr 1946
In Re: Devasaran Lall Sinha
Patna High Court · AIR 1946 Patna 369
Bar Councils Act, 1926 — Section 14(b)Legal Practitioners Act, 1879 — Section 4
High Courts15 Apr 1946
Chotanagpur Banking Association Ltd. Vs Rajib Nath Mukherjee and Others
Patna High Court · AIR 1947 Patna 40
Companies Act, 1956 — Section 54A, 54A(2), 55(1)
High Courts12 Apr 1946
Ram Kirit Singh Vs Rama Singh and Others
Patna High Court · AIR 1947 Patna 141
Bihar Tenancy Act, 1885 — Section 22(2)
High Courts12 Apr 1946
Deoballam Singh and Another Vs Gorakhnath Singh
Patna High Court · AIR 1947 Patna 235
Criminal Procedure Code, 1898 (CrPC) — Section 107, 145
High Courts11 Apr 1946
Sheokaran Lall Seth and Another Vs Emperor
Patna High Court · AIR 1947 Patna 191
Hoarding and Profiteering Prevention Ordinance, 1943 — Section 13
High Courts11 Apr 1946
Harnath Rai Binjraj and Another Vs Hirdyanarain Kumar and Others
Patna High Court · AIR 1947 Patna 208
Contract Act, 1872 — Section 58Transfer of Property Act, 1882 — Section 85