High Courts17 Jan 1946
Makru Lohar Vs Ganga Sahu
Patna High Court · AIR 1947 Patna 74
Criminal Procedure Code, 1898 (CrPC) — Section 233Penal Code, 1860 (IPC) — Section 323, 379
COURT ARCHIVE
Patna High Court judgments
53,185 judgments · page 2,345 of 2,660
High Courts17 Jan 1946
Dipnarain Rai and Others Vs Pundeo Rai and Others
Patna High Court · AIR 1947 Patna 99
Bengal Tenancy Act, 1885 — Section 105Criminal Procedure Code, 1898 (CrPC) — Section 144
High Courts17 Jan 1946
Mahabir Singh and Another Vs Mt. Bibi Kasidan
Patna High Court · AIR 1947 Patna 59
High Courts16 Jan 1946
Shyam Sunder Prasad Vs Ramdas Singh
Patna High Court · AIR 1946 Patna 392
Civil Procedure Code, 1908 (CPC) — Section 48
High Courts16 Jan 1946
Sudarsan Barhambhat Vs Emperor
Patna High Court · AIR 1947 Patna 64
Criminal Procedure Code, 1898 (CrPC) — Section 195(1)(b)Penal Code, 1860 (IPC) — Section 182, 211
High Courts15 Jan 1946
Chando Gangota and Others Vs Madan Mandal and Others
Patna High Court · AIR 1946 Patna 435
Criminal Procedure Code, 1898 (CrPC) — Section 476BPenal Code, 1860 (IPC) — Section 211
High Courts10 Jan 1946
Maharaj Singh Vs Rai Anath Nath Bose
Patna High Court · AIR 1946 Patna 292
Bihar Tenancy Act, 1885 — Section 170, 170(1)
High Courts09 Jan 1946
Shiba Prasad Singh Vs Nilabji Bali
Patna High Court · AIR 1947 Patna 45
Evidence Act, 1872 — Section 116
High Courts09 Jan 1946
THE PROVINCE OF BIHAR Vs MAHANTH HARIBHAJAN DAS OF ANDHARI.
Patna High Court · (1946) 14 ITR 292
Income Tax Act, 1961 — Section 4
High Courts09 Jan 1946
Province of Bihar Vs Hari Bhajan Das
Patna High Court · AIR 1946 Patna 297
Bihar Agricultural Income Tax Act, 1938 — Section 25(2)Income Tax Act, 1961 — Section 4
High Courts09 Jan 1946
Ethel Ada Brown Vs Charles Earnest Brown
Patna High Court · AIR 1946 Patna 401
Civil Procedure Code, 1908 (CPC) — Section 2(2)Court Fees Act, 1870 — Article 17(vi) Schedule IIIndian and Colonial Divorce (Jurisdiction) Act, 1926 — Section 1(4)
High Courts09 Jan 1946
GOVERNMENT OF BIHAR Vs MOTIHARI ESTATE LTD.
Patna High Court · (1946) 14 ITR 267
Bihar Agricultural Income Tax Act, 1938 — Section 25(2), 7(1)
High Courts09 Jan 1946
COMMISSIONER OF Income Tax, BIHAR AND ORISSA Vs SRIMATI CHANDRAMONI PATTAMAHADEVI RANI SAHEBA.
Patna High Court · (1946) 14 ITR 134
Income Tax Act, 1961 — Section 14, 2, 33, 66
High Courts09 Jan 1946
Nagwant Sahay and Others Vs D.W. Ife and Others
Patna High Court · AIR 1946 Patna 432
Criminal Procedure Code, 1898 (CrPC) — Section 192Penal Code, 1860 (IPC) — Section 323
High Courts09 Jan 1946
THE PROVINCE OF BIHAR Vs MAHARAJA MAHADEVASHRAM PRATAP SAHI.
Patna High Court · (1946) 14 ITR 775
Bihar Agricultural Income Tax Act, 1938 — Section 25(1), 27
High Courts08 Jan 1946
Pagla Kahar and Another Vs Emperor
Patna High Court · AIR 1946 Patna 412
Criminal Procedure Code, 1898 (CrPC) — Section 349Penal Code, 1860 (IPC) — Section 380, 457
High Courts07 Jan 1946
Tikait Bishambhar Narain Singh and Others Vs Ajodhya Ram
Patna High Court · AIR 1946 Patna 407
EVIDENCE ACT, 1872 — Section 91
High Courts07 Jan 1946
Province of Bihar Vs Darbari Misser
Patna High Court · AIR 1946 Patna 441
Bihar Tenancy Act, 1885 — Section 177A, 177A(a)
High Courts03 Jan 1946
Leela Singh and Others Vs B.P. Singh and Others
Patna High Court · AIR 1946 Patna 389
Criminal Procedure Code, 1898 (CrPC) — Section 144, 145
High Courts03 Jan 1946
Parbati Charan Das and Others Vs Jagdamba Prasad Sinha and Others
Patna High Court · AIR 1946 Patna 309