High Courts04 Dec 1945
Narendra Nath Sen and Others Vs Mahasay Ganesh Prasad Ray and Others
Patna High Court · AIR 1946 Patna 408
Civil Procedure Code, 1908 (CPC) — Section 144Specific Relief Act, 1877 — Section 42Succession Act, 1925 — Section 192
COURT ARCHIVE
Patna High Court judgments
53,185 judgments · page 2,347 of 2,660
High Courts03 Dec 1945
Sarju Prasad and Others Vs Baldeo Prasad and Others
Patna High Court · AIR 1946 Patna 371
Limitation Act, 1963 — Article 182
High Courts30 Nov 1945
Badri Khatik Vs Narain Singh and Others
Patna High Court · AIR 1946 Patna 185
Limitation Act, 1963 — Article 142
High Courts28 Nov 1945
Shyamnandan Sinha and Others Vs Naurangi Singh and Others
Patna High Court · AIR 1946 Patna 270
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90, 47Limitation Act, 1963 — Article 166
High Courts27 Nov 1945
Tahal Mahton and Others Vs Lachoo Mahton and Others
Patna High Court · AIR 1946 Patna 298
Bihar Tenancy Act, 1885 — Section 112A, 112B
High Courts27 Nov 1945
Mt. Surajbansi Kuer and Others Vs Mt. Larho Kuar
Patna High Court · AIR 1946 Patna 310
Bihar Money Lenders Act, 1938 — Section 2(f), 4, 5
High Courts26 Nov 1945
Kheali Rai and Another Vs Ramphal Kamkar
Patna High Court · AIR 1946 Patna 372
Bihar Tenancy Act, 1885 — Section 171A, 174
High Courts23 Nov 1945
Jado Prasad and Others Vs Jamuna Prasad Singh and Others
Patna High Court · AIR 1946 Patna 263
Transfer of Property Act, 1882 — Section 51, 55(2)
High Courts14 Nov 1945
Kamakshya Narain Singh Vs Tara Prasad Bakshi
Patna High Court · AIR 1946 Patna 77
Chotanagpur Tenancy Act, 1908 — Section 14, 20, 20(3)
High Courts13 Nov 1945
Badridas Agarwala Vs Chairman, Dhanbad Municipality
Patna High Court · AIR 1946 Patna 268
Bihar and Orissa Municipal Act, 1922 — Section 12, 24Civil Procedure Code, 1908 (CPC) — Section 47
High Courts09 Nov 1945
Inderdeo Prosad Rai Vs Deonarayan Mahton
Patna High Court · AIR 1946 Patna 301
Civil Procedure Code, 1908 (CPC) — Section 39Limitation Act, 1963 — Section 14, 14(2)
High Courts09 Nov 1945
Emperor Vs Tuti Babu
Patna High Court · AIR 1946 Patna 373
Penal Code, 1860 (IPC) — Section 148, 149, 302
High Courts09 Nov 1945
Bansidhar and Another Vs Emperor
Patna High Court · AIR 1946 Patna 75
Bihar Cotton Cloth and Yarn (Control) Order, 1948 — Section 3Criminal Procedure Code, 1898 (CrPC) — Section 342Penal Code, 1860 (IPC) — Section 95
High Courts08 Nov 1945
Baldeo Singh and Others Vs Niras Singh and Others
Patna High Court · AIR 1946 Patna 272
Contract Act, 1872 — Section 89
High Courts30 Oct 1945
Ramcharitar Sao and Another Vs Bawan Prasad Singh and Others
Patna High Court · AIR 1946 Patna 225
Civil Procedure Code, 1908 (CPC) — Section 11Transfer of Property Act, 1882 — Section 60
High Courts30 Oct 1945
Gogan Ram Vs Emperor
Patna High Court · AIR 1946 Patna 285
Evidence Act, 1872 — Section 63, 65
High Courts25 Oct 1945
Mt. Ramjhari Kuer and Others Vs Deyanand Singh and Others
Patna High Court · AIR 1946 Patna 278
High Courts23 Oct 1945
Bibi Soghra Vs Emperor
Patna High Court · AIR 1948 Patna 77
Criminal Procedure Code, 1898 (CrPC) — Section 145, 148
High Courts11 Oct 1945
Bindhyachal Prasad Varma Vs Madho Singh and Others
Patna High Court · AIR 1946 Patna 330
Criminal Procedure Code, 1898 (CrPC) — Section 144, 145
High Courts11 Oct 1945
Mahadeo Prasad Jayaswal Vs Emperor
Patna High Court · AIR 1946 Patna 1
Defence of India Act, 1939 — Section 2(1)Evidence Act, 1872 — Section 114, 114(e)