High Courts06 Sept 1945
Sir Kameshwar Singh Vs Janki Raman and Others
Patna High Court · AIR 1946 Patna 200
Cess Act, 1880 — Section 4, 41, 41(3)
COURT ARCHIVE
Patna High Court judgments
53,185 judgments · page 2,349 of 2,660
High Courts05 Sept 1945
Chandrabali Kalar Vs Baidyanath Banerjee and Another
Patna High Court · AIR 1946 Patna 471
High Courts03 Sept 1945
Mathura Rai Vs Mt. Marachoo Kuer
Patna High Court · AIR 1946 Patna 176
Criminal Procedure Code, 1898 (CrPC) — Section 488(1)
High Courts27 Aug 1945
L. Jagga Rao and Another Vs Emperor
Patna High Court · AIR 1946 Patna 136
Sales of Goods Act, 1930 — Section 2(10), 4(1)
High Courts27 Aug 1945
Sheonandan Pandey Vs Mt. Asarfi Kuer
Patna High Court · AIR 1946 Patna 216
Civil Procedure Code, 1908 (CPC) — Section 47Transfer of Property Act, 1882 — Section 100, 99
High Courts27 Aug 1945
Kumanchand and Another Vs Emperor
Patna High Court · AIR 1946 Patna 158
Criminal Procedure Code, 1898 (CrPC) — Section 842General Clauses Act, 1897 — Section 3(27)Government of India Act, 1935 — Section 311(1)
High Courts24 Aug 1945
Chander Singh and Others Vs Kamalpore Co-operative Society
Patna High Court · AIR 1946 Patna 150
Bihar and Orissa Co-operative Societies Act, 1935 — Section 32, 48, 82
High Courts23 Aug 1945
Sunder Koeri and Another Vs Commissioner of Sasaram Municipality
Patna High Court · AIR 1946 Patna 153
Bihar and Orissa Municipal Act, 1922 — Section 82(1)(a), 82(x)(a)
High Courts22 Aug 1945
Mathura Prasad and Another Vs Emperor
Patna High Court · AIR 1946 Patna 210
Penal Code, 1860 (IPC) — Section 406, 408, 411
High Courts22 Aug 1945
Commissioners of Arrah Municipality Vs Jatendra Chandra Jain and Others
Patna High Court · AIR 1946 Patna 167
Bihar and Orissa Municipal Act, 1922 — Section 107(2), 107(f)
High Courts21 Aug 1945
Brajendra Nath Ghosh and Others Vs Sm. Kashi Bai and Others
Patna High Court · AIR 1946 Patna 177
High Courts15 Aug 1945
COMMISSIONER OF Income Tax, BIHAR AND ORISSA Vs JAINARAIN JAGANNATH.
Patna High Court · (1945) 13 ITR 410
Income Tax Act, 1961 — Section 10, 2, 66
High Courts15 Aug 1945
COMMISSIONER OF Income Tax, BIHAR AND ORISSA Vs DARSANRAM AND OTHERS.
Patna High Court · (1945) 13 ITR 419
Income Tax Act, 1961 — Section 66
High Courts15 Aug 1945
COMMISSIONER OF Income Tax, BIHAR AND ORISSA Vs DALMIA CEMENT LTD.
Patna High Court · (1945) 13 ITR 415
Income Tax Act, 1961 — Section 10
High Courts15 Aug 1945
Prandhan Das Vs Patayet Saheb Promode Chandra Deb and Others
Patna High Court · AIR 1946 Patna 19
Civil Procedure Code, 1908 (CPC) — Section 110
High Courts15 Aug 1945
MESSRS. KHEMJI WALJI AND CO. Vs COMMISSIONER OF Income Tax, BIHAR AND ORISSA.
Patna High Court · (1945) 13 ITR 421
Income Tax Act, 1961 — Section 2, 59, 66
High Courts13 Aug 1945
Punia Mallah and Others Vs Emperor
Patna High Court · AIR 1946 Patna 169
Criminal Procedure Code, 1898 (CrPC) — Section 533Evidence Act, 1872 — Section 80Penal Code, 1860 (IPC) — Section 395
High Courts10 Aug 1945
Jangli Mian and Others Vs Emperor
Patna High Court · AIR 1946 Patna 79
Bihar Village Collective Responsibility Act, 1943 — Section 5, 5(b), 7
High Courts08 Aug 1945
Girja Suri Vs Emperor
Patna High Court · AIR 1946 Patna 160
Arms Act, 1959 — Section 19(f), 29