High Courts08 May 1945
Chandra Narayan Deo Vs Ramchandra Serawgi
Patna High Court · AIR 1946 Patna 66
Succession Act, 1925 — Section 302
COURT ARCHIVE
Patna High Court judgments
53,185 judgments · page 2,351 of 2,660
High Courts08 May 1945
Hirday Singh and Others Vs Emperor
Patna High Court · AIR 1946 Patna 40
Penal Code, 1860 (IPC) — Section 225, 225B, 412
High Courts08 May 1945
Kamakshya Narain Singh Vs Arjun Lal Agarwala and Another
Patna High Court · AIR 1946 Patna 143
Cess Act, 1880 — Section 72(1), 72(2)
High Courts08 May 1945
Ram Ranbijoy Prasad Singh Vs Badri Upadhya and Others
Patna High Court · AIR 1946 Patna 36
Transfer of Property Act, 1882 — Section 76(c), 77
High Courts08 May 1945
Adalat Sah and Others Vs Emperor
Patna High Court · AIR 1945 Patna 492
Penal Code, 1860 (IPC) — Section 302, 326
High Courts03 May 1945
Balmukunda Mishra and Another Vs Lalit Mohan Mishra and Others
Patna High Court · AIR 1945 Patna 465
Central Provinces Tenancy Act, 1883 — Section 46Specific Relief Act, 1877 — Section 9
High Courts03 May 1945
Hemendralal Roy Vs Indo Swiss Trading Co., Ltd.
Patna High Court · AIR 1945 Patna 483
Companies Act, 1956 — Section 185
High Courts02 May 1945
Mt. Nasiban and Another Vs Surendra Nath Karan Deo and Others
Patna High Court · AIR 1945 Patna 459
High Courts01 May 1945
Gola Ho and Others Vs Emperor
Patna High Court · AIR 1946 Patna 51
Forest Act, 1927 — Section 26(g)Penal Code, 1860 (IPC) — Section 109
High Courts01 May 1945
Kameshwar Singh Sharma and Others Vs Jagdambi Singh and Others
Patna High Court · AIR 1945 Patna 446
Bihar Tenancy Act, 1885 — Section 153(b)
High Courts01 May 1945
Jisuk Ram and Others Vs M. Subba Rao and Another
Patna High Court · AIR 1945 Patna 466
Negotiable Instruments Act, 1881 (NI) — Section 32, 79, 80
High Courts27 Apr 1945
Ramchandra Singh and Others Vs Mt. Bibi Khodaijaiul Kubra and Others
Patna High Court · AIR 1945 Patna 369
Limitation Act, 1963 — Article 11, 14
High Courts27 Apr 1945
Bhimnath Misra and Others Vs Shyamanand Singh and Others
Patna High Court · AIR 1945 Patna 467
Civil Procedure Code, 1908 (CPC) — Section 54
High Courts27 Apr 1945
Bhagaban Prusti and Another Vs Narayana Prusti
Patna High Court · AIR 1946 Patna 27
High Courts26 Apr 1945
Ram Bujhawan Singh and Others Vs Ram Ranvijoy Prasad Singh
Patna High Court · AIR 1945 Patna 475
Bihar Tenancy Act, 1885 — Section 21(1)Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts26 Apr 1945
Firm Matrumall Satnarain and Others Vs Mt. Rami
Patna High Court · AIR 1945 Patna 463
Bihar House Rent Control Order, 1942 — Section 13Transfer of Property Act, 1882 — Section 106
High Courts24 Apr 1945
Hymayun Reza Chaudhary and Another Vs Harendra Nath Das and Others
Patna High Court · AIR 1945 Patna 447
Cess Act, 1880 — Section 41(2)
High Courts23 Apr 1945
Loknath Singh and Others Vs Chhotan Barhi and Another
Patna High Court · AIR 1946 Patna 22
Criminal Procedure Code, 1898 (CrPC) — Section 144Registration Act, 1908 — Section 17
High Courts23 Apr 1945
Prabhu Missir Vs Dome Mahto
Patna High Court · AIR 1946 Patna 138
Bihar Tenancy (Amendment) Act, 1937 — Section 112A, 112A(1)(a)