High Courts19 Apr 1945
Sanatan Senapati Vs Emperor
Patna High Court · AIR 1945 Patna 489
Criminal Procedure Code, 1898 (CrPC) — Section 476Penal Code, 1860 (IPC) — Section 467, 471
COURT ARCHIVE
Patna High Court judgments
53,185 judgments · page 2,352 of 2,660
High Courts18 Apr 1945
Dulhin Sunderbati Kuer Vs Sukhdeo Singh and Another
Patna High Court · AIR 1946 Patna 120
Limitation Act, 1963 — Section 21(3)
High Courts18 Apr 1945
Raghubir Sahu Vs Ajodhya Sahu and Others
Patna High Court · AIR 1945 Patna 482
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 18Stamp Act, 1899 — Article 45
High Courts18 Apr 1945
Baijnath Mahto @ Baijnath Gope Vs Emperor
Patna High Court · AIR 1946 Patna 109
Evidence Act, 1872 — Section 154Penal Code, 1860 (IPC) — Section 411
High Courts12 Apr 1945
Sardar Dalip Singh Vs Governor of Bihar
Patna High Court · AIR 1945 Patna 444
Criminal Procedure Code, 1898 (CrPC) — Section 491(1)(a), 561A
High Courts11 Apr 1945
Gangadhar Sahu Vs Emperor
Patna High Court · AIR 1946 Patna 107
Criminal Procedure Code, 1898 (CrPC) — Section 4Defence of India Rules, 1962 — Rule 81(4)
High Courts06 Apr 1945
Jagannath Misra Vs Ram Chandra Deo
Patna High Court · AIR 1945 Patna 450
Penal Code, 1860 (IPC) — Section 500, 504
High Courts03 Apr 1945
Premsukh Das and Others Vs Satyanarain Singh and Others
Patna High Court · AIR 1945 Patna 485
High Courts03 Apr 1945
Dwarka Nath Sen Vs Dhanoo Gope and Others
Patna High Court · AIR 1945 Patna 320
Bihar Tenancy Act, 1885 — Section 112A, 112A(1)
High Courts28 Mar 1945
Smt. Selha Dei Vs Keshab Charan Mahanty and Others
Patna High Court · AIR 1946 Patna 188
Hindu Law of Inheritance Act, 1929 — Section 2
High Courts28 Mar 1945
Mirtunjay Singh and Others Vs Juga Uraon and Others
Patna High Court · AIR 1946 Patna 105
Chotanagpur Tenancy Act, 1908 — Section 240, 64(3)Criminal Procedure Code, 1898 (CrPC) — Section 146
High Courts27 Mar 1945
Baleshwar Bhagat Vs Emperor
Patna High Court · AIR 1946 Patna 101
Defence of India Rules, 1962 — Rule 81(4)Penal Code, 1860 (IPC) — Section 214
High Courts27 Mar 1945
Mahidhar Roy and Others Vs Bansidhar Roy and Others
Patna High Court · AIR 1945 Patna 414
Transfer of Property Act, 1882 — Section 108(j)
High Courts27 Mar 1945
Jagdish Prasad Singh Vs Saligram Lal and Others
Patna High Court · AIR 1946 Patna 60
Limitation Act, 1963 — Section 20