High Courts06 Feb 1945
Sarat Chandra Ghosh Vs Jamuna Prasad Bhagat and Others
Patna High Court · AIR 1945 Patna 289
COURT ARCHIVE
Patna High Court judgments
53,185 judgments · page 2,354 of 2,660
High Courts06 Feb 1945
Barhu Mahto and Another Vs Srimati Jasoda Devi
Patna High Court · AIR 1945 Patna 426
Transfer of Property Act, 1882 — Section 100, 92
High Courts05 Feb 1945
Sajib Mian Vs Lango Uraon and Another
Patna High Court · AIR 1946 Patna 207
Chotanagpur Tenancy Act, 1908 — Section 48
High Courts31 Jan 1945
Mohamad Ali Vs Karji Kondho Rayaguru
Patna High Court · AIR 1945 Patna 286
Contract Act, 1872 — Section 248Partnership Act, 1932 — Section 30, 69
High Courts30 Jan 1945
Kula Chandra Dutt Vs Emperor
Patna High Court · AIR 1946 Patna 191
Criminal Procedure Code, 1898 (CrPC) — Section 107, 561A
High Courts29 Jan 1945
Debendra Nath Giri Vs Smt. Trinayani Dasi
Patna High Court · AIR 1945 Patna 278
Civil Procedure Code, 1908 (CPC) — Section 47Transfer of Property Act, 1882 — Section 100, 60
High Courts26 Jan 1945
Sri Thakur Radha Krishnaji Vs Ramkhelawan Singh and Others
Patna High Court · AIR 1945 Patna 179
High Courts25 Jan 1945
Ullasmoni Dasi and Others Vs Sukhomani Dasi
Patna High Court · AIR 1945 Patna 311
Evidence Act, 1872 — Section 92
High Courts24 Jan 1945
Kedar Nath Sahu and Others Vs Parsidh Singh and Others
Patna High Court · AIR 1945 Patna 398
Bihar Tenancy Act, 1885 — Article 6, 184(1)Limitation Act, 1963 — Section 29(2)
High Courts24 Jan 1945
Ajodhya Singh Vs Sir Kameshwar Singh Bahadur
Patna High Court · AIR 1945 Patna 288
High Courts23 Jan 1945
Mahanth Ramsaroop Dass Vs Ramrachhaya Prasad Singh @ Harangi Singh
Patna High Court · AIR 1945 Patna 326
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 5(1), 92
High Courts22 Jan 1945
Hanuman Bhagat Vs Bimola Prasad Chatterji and Others
Patna High Court · AIR 1945 Patna 337
High Courts22 Jan 1945
Narsing Prasad Singh and Others Vs Ramcharitar Singh and Others
Patna High Court · AIR 1945 Patna 297
High Courts22 Jan 1945
Surpat Singh and Others Vs Sheo Prasad Gupta
Patna High Court · AIR 1945 Patna 300
Transfer of Property Act, 1882 — Section 108(e)
High Courts19 Jan 1945
Lala Mathur Prasad Vs Pitambar Singh
Patna High Court · AIR 1945 Patna 362
Criminal Procedure Code, 1898 (CrPC) — Section 476Penal Code, 1860 (IPC) — Section 465, 471
High Courts17 Jan 1945
Jagat Kishore Prasad Narain Singh Vs Smt. Girja Kishori Devi
Patna High Court · AIR 1945 Patna 361
Court Fees Act, 1870 — Section 5
High Courts17 Jan 1945
COMMISSIONER OF Income Tax, BIHAR and ORISSA Vs MAHARANI GYAN MANJURI KUARI.
Patna High Court · AIR 1945 Patna 205 : (1945) 13 ITR 55
Income Tax Act, 1922 — Section 9Income Tax Act, 1961 — Section 14(1)
High Courts11 Jan 1945
Raja Kamakshya Narain Singh Vs Bhuramull and Others
Patna High Court · AIR 1946 Patna 154
Cess Act, 1880 — Section 72Civil Procedure Code, 1908 (CPC) — Section 34Interest Act, 1978 — Section 1
High Courts10 Jan 1945
Bibi Sayeeda Khatoon Vs Bishundeo Singh
Patna High Court · AIR 1945 Patna 268
Bihar Tenancy Act, 1885 — Section 148(g), 158AA