High Courts27 Mar 1945
Dinanath Bania Vs Emperor
Patna High Court · AIR 1946 Patna 130
Bihar Essential Foodgrains (Possession and Storage) Order, 1948 — Section 3Criminal Procedure Code, 1898 (CrPC) — Section 221(4), 221(8)
COURT ARCHIVE
Patna High Court judgments
53,185 judgments · page 2,353 of 2,660
High Courts26 Mar 1945
Babu Lal Singh and Another Vs Baijnath Singh and Another
Patna High Court · AIR 1946 Patna 24
Registration Act, 1908 — Section 61(2)
High Courts21 Mar 1945
Dulhin Jagtraj Kuer Vs Singasan Pandey
Patna High Court · AIR 1946 Patna 174
Bihar Tenancy Act, 1885 — Section 112A(1)(d), 112B
High Courts20 Mar 1945
Sheo Narain Sahu and Others Vs Lakhan Sahu and Others
Patna High Court · AIR 1945 Patna 434
Transfer of Property Act, 1882 — Section 100
High Courts20 Mar 1945
Maharaja Guru Mahadeoashram Prasad Sahi Bahadur Vs Parikha Chaudhri and Others
Patna High Court · AIR 1945 Patna 428
Bihar Tenancy Act, 1885 — Section 182, 20
High Courts19 Mar 1945
Salahuddin Hyder Khan and Others Vs Dhanoo Lal Choudhary and Others
Patna High Court · AIR 1945 Patna 421
Court Fees Act, 1870 — Section 7(iv)(c), 7(v)
High Courts16 Mar 1945
Chhotan Lal and Another Vs Emperor
Patna High Court · AIR 1946 Patna 20
Criminal Procedure Code, 1898 (CrPC) — Section 342
High Courts15 Mar 1945
Budhan Mahton Vs Ramanugrah Singh and Another
Patna High Court · AIR 1947 Patna 78
Criminal Procedure Code, 1898 (CrPC) — Section 144Transfer of Property Act, 1882 — Section 107, 83
High Courts12 Mar 1945
Jung Bahadur Ahir and Another Vs Bansropan Singh and Another
Patna High Court · AIR 1946 Patna 118
Provincial Small Cause Courts Act, 1887 — Section 25Stamp Act, 1899 — Article 1 Schedule 1, 35
High Courts06 Mar 1945
Raghunandan Sahu and Others Vs Badri Pandey and Others
Patna High Court · AIR 1945 Patna 380
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 3, Order 22 Rule 4Limitation Act, 1963 — Section 5
High Courts06 Mar 1945
Sri Ram Krishna Mills, Ltd. Vs Governor-General in Council
Patna High Court · AIR 1945 Patna 387
High Courts06 Mar 1945
Sri Balwant Rao Naik Kalia and Others Vs Biswanath Missir and Others
Patna High Court · AIR 1945 Patna 417
Civil Procedure Code, 1908 (CPC) — Section 102
High Courts05 Mar 1945
Mandhata Jha and Others Vs Muni Lal Thakur and Others
Patna High Court · AIR 1946 Patna 199
Bihar Money Lenders Act, 1938 — Section 13, 14
High Courts05 Mar 1945
Chintaman Rai and Others Vs Emperor
Patna High Court · AIR 1945 Patna 388
Criminal Procedure Code, 1898 (CrPC) — Section 283Penal Code, 1860 (IPC) — Section 214, 302
High Courts23 Feb 1945
Haragopal Nandy Chowdhry and Another Vs Deoniti Prasad Singh and Others
Patna High Court · AIR 1945 Patna 404
Civil Procedure Code, 1908 (CPC) — Section 51
High Courts22 Feb 1945
Jhaman Mahton Vs Amrit Mahton and Others
Patna High Court · AIR 1946 Patna 62
Registration Act, 1908 — Section 72, 76, 77
High Courts19 Feb 1945
Jamuna Prasad Upadhaya Vs Bulaki Lal Pandey and Others
Patna High Court · AIR 1945 Patna 390
Bihar Tenancy Act, 1885 — Section 173, 173(2)
High Courts16 Feb 1945
Kailash Chandra Pradhan Vs Rajani Kanta Panda and Another
Patna High Court · AIR 1945 Patna 298
Limitation Act, 1963 — Article 144, 44
High Courts14 Feb 1945
Sarabdeva Prasad Vs Dwarka Prasad
Patna High Court · AIR 1946 Patna 59
Limitation Act, 1963 — Section 19, 20
High Courts07 Feb 1945
Deokinandan Prosad Vs Aghorenath Banerji and Others
Patna High Court · AIR 1945 Patna 400
Transfer of Property Act, 1882 — Section 8