High Courts10 Oct 1945
Suraj Narain Prasad Vs Jamil Ahmad and Another
Patna High Court · AIR 1946 Patna 385
Civil Procedure Code, 1908 (CPC) — Section 47Defence of India Act, 1971 — Section 14
COURT ARCHIVE
Patna High Court judgments
53,185 judgments · page 2,348 of 2,660
High Courts08 Oct 1945
Ram Charan Rai and Others Vs Emperor
Patna High Court · AIR 1946 Patna 242
Criminal Procedure Code, 1898 (CrPC) — Section 107Penal Code, 1860 (IPC) — Section 149, 34
High Courts20 Sept 1945
Chunku Manjhi and Others Vs Bhabani Majhan and Others
Patna High Court · AIR 1946 Patna 218
Hindu Law of Inheritance (Amendment) Act, 1929 — Section 2
High Courts20 Sept 1945
Dorik Gope and Others Vs Emperor
Patna High Court · AIR 1946 Patna 251
Penal Code, 1860 (IPC) — Section 149, 324
High Courts20 Sept 1945
Jatru Pahan and Another Vs Ambikajit Prasad
Patna High Court · AIR 1946 Patna 214
Civil Procedure Code, 1908 (CPC) — Section 47Transfer of Property Act, 1882 — Section 10
High Courts19 Sept 1945
Rameshar Mistri Vs Babulal Pandit
Patna High Court · AIR 1946 Patna 97
Civil Procedure Code, 1908 (CPC) — Section 102
High Courts18 Sept 1945
Balgobind Prasad and Others Vs Lila Kuer and Another
Patna High Court · AIR 1946 Patna 202
Limitation Act, 1963 — Article 144, 16
High Courts18 Sept 1945
Kishun Prasad Vs Hardwar Singh and Others
Patna High Court · AIR 1946 Patna 184
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts18 Sept 1945
Amir Mahton and Others Vs Sheopujan Missir and Another
Patna High Court · AIR 1946 Patna 231
Bengal Tenancy Act, 1885 — Section 157
High Courts18 Sept 1945
Puran Mahton Vs Bhogo Mahton and Others
Patna High Court · AIR 1946 Patna 81
Transfer of Property Act, 1882 — Section 54, 83
High Courts18 Sept 1945
Ramasan Rai Vs Raghunath Sahu and Another
Patna High Court · AIR 1946 Patna 190
Civil Procedure Code, 1908 (CPC) — Section 152
High Courts17 Sept 1945
Haria Dusadh and Another Vs Emperor
Patna High Court · AIR 1946 Patna 239
Penal Code, 1860 (IPC) — Section 395, 412
High Courts14 Sept 1945
Pradip Chaudhry and Others Vs Emperor
Patna High Court · AIR 1946 Patna 235
Penal Code, 1860 (IPC) — Section 147, 148
High Courts11 Sept 1945
Sheikh Yusuf and Others Vs Emperor
Patna High Court · AIR 1946 Patna 127
Penal Code, 1860 (IPC) — Section 147, 148
High Courts07 Sept 1945
Mrinmayee Ray Vs Sreepati Charan Das and Another
Patna High Court · AIR 1946 Patna 133
High Courts07 Sept 1945
Hadibandhu Padhan and Others Vs Emperor
Patna High Court · AIR 1946 Patna 196
Criminal Procedure Code, 1898 (CrPC) — Section 491Penal Code, 1860 (IPC) — Section 395, 397
High Courts07 Sept 1945
Guna Durga Prasad Rao and Another Vs D.V. Krishna Rao and Others
Patna High Court · AIR 1946 Patna 134
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 102, 47Transfer of Property Act, 1882 — Section 52
High Courts07 Sept 1945
Brajamohan Mahapatra Vs Ramendra Kumar Deb Mandal and Others
Patna High Court · AIR 1946 Patna 131
Limitation Act, 1963 — Section 20