High Courts01 Apr 1947
Pratap Narain Das and Another Vs Sri Krishna Chandra and Others
Patna High Court · AIR 1948 Patna 28
Specific Relief Act, 1877 — Section 42
COURT ARCHIVE
Patna High Court judgments
53,185 judgments · page 2,335 of 2,660
High Courts28 Mar 1947
Ramlal Sahu and Others Vs Mt. Ramia and Another
Patna High Court · AIR 1947 Patna 454
Bihar Money Lenders Act, 1938 — Section 13Civil Procedure Code, 1908 (CPC) — Section 47Limitation Act, 1963 — Article 181
High Courts27 Mar 1947
Inderman Mahton and Others Vs Thakur Mahton and Others
Patna High Court · AIR 1947 Patna 443
Stamp Act, 1899 — Section 33, 38, 8
High Courts26 Mar 1947
Amrit Ram and Others Vs Tikait Dwarka Narayan Sahi
Patna High Court · AIR 1948 Patna 332
Chotanagpur Tenancy Act, 1908 — Section 111(6), 83(1)
High Courts26 Mar 1947
Kamakshya Narayan Singh Bahadur and Others Vs T.H. Burnett and Others
Patna High Court · AIR 1948 Patna 313
High Courts21 Mar 1947
Dilo Rana and Another Vs Munshi Kunj Behari Prasad and Others
Patna High Court · AIR 1948 Patna 244
High Courts21 Mar 1947
Inderchand Kajriwal Vs Bansropan Sahu and Others
Patna High Court · AIR 1948 Patna 245
Bihar Money Lenders Act, 1938 — Section 13, 14, 18
High Courts21 Mar 1947
Ram Keshwar Mahton and Others Vs Hari Charan Mahton and Others
Patna High Court · AIR 1947 Patna 444
Evidence Act, 1872 — Section 110Transfer of Property Act, 1882 — Section 53A
High Courts20 Mar 1947
Shyamlal Marwari and Others Vs Mirtunjay Mandal and Others
Patna High Court · AIR 1947 Patna 446
Limitation Act, 1963 — Section 20, 20(1)
High Courts19 Mar 1947
Sheokumar Tewari and Another Vs Central Co-operative Bank Dinapur and Others
Patna High Court · AIR 1947 Patna 477
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27Transfer of Property Act, 1882 — Section 55(2)
High Courts17 Mar 1947
Bhubaneshwar Prasad Narain Sinha Vs Rajeshwar Prasad Narain Sinha and Others
Patna High Court · AIR 1948 Patna 195
Criminal Procedure Code, 1898 (CrPC) — Section 144
High Courts14 Mar 1947
Mt. Bibi Safia and Another Vs Yusuf Md. Muzaffar and Others
Patna High Court · AIR 1948 Patna 328
Bengal Tenancy Act, 1885 — Section 60Land Registration Act, 1876 — Section 78
High Courts14 Mar 1947
Manoo Rai and Others Vs Keshwar Rai and Others
Patna High Court · AIR 1948 Patna 260
Limitation Act, 1963 — Section 12, 5, 6
High Courts11 Mar 1947
Balgajan Rai and Others Vs Sukhu Rai and Others
Patna High Court · AIR 1948 Patna 288
High Courts11 Mar 1947
Girija Kumari and Others Vs Kiran Chandra Baksi and Others
Patna High Court · AIR 1947 Patna 471
Provincial Insolvency Act, 1920 — Section 4, 53
High Courts04 Mar 1947
Governor-General in Council Vs Lachmi Narain Bhagania
Patna High Court · AIR 1947 Patna 459
High Courts27 Feb 1947
Banchanidhi Kar Vs Udekar Sahu and Others
Patna High Court · AIR 1949 Patna 214
Limitation Act, 1963 — Section 20
High Courts27 Feb 1947
Baleshwar Chaubey Vs Ram Ranavijaya Prasad Singh and Others
Patna High Court · AIR 1947 Patna 461
Bihar Tenancy Act, 1885 — Section 163ACivil Procedure Code, 1908 (CPC) — Order 21 Rule 90, 47
High Courts24 Feb 1947
Kanhu Charan Ramanuj Das and Another Vs Mangaraj Padhan and Another
Patna High Court · AIR 1948 Patna 71
High Courts21 Feb 1947
THE PROVINCE OF BIHAR Vs RAJA BAHADUR KAMAKHYA NARAYAN SINGH.
Patna High Court · (1947) 15 ITR 346
Income Tax Act, 1961 — Section 8