High Courts17 Feb 1947
Sadei Sahu Vs Chandramani Dei and Another
Patna High Court · AIR 1948 Patna 60
Civil Procedure Code, 1908 (CPC) — Section 151Registration Act, 1908 — Section 47Transfer of Property Act, 1882 — Section 54
COURT ARCHIVE
Patna High Court judgments
53,185 judgments · page 2,336 of 2,660
High Courts12 Feb 1947Dismissed
Ram Ranbijaya Prasad Singh Vs Darsu Pandey
Patna High Court · (1947) 02 PAT CK 0014
High Courts12 Feb 1947
Province of Bihar Vs Kamakhya Narayan Singh
Patna High Court · AIR 1947 Patna 371
Bihar Agricultural Income Tax Act, 1988 — Section 25(2), 6(g), 6(i)
High Courts11 Feb 1947
Ghoghar Raut Vs Jagarnath Prasad Singh and Others
Patna High Court · AIR 1947 Patna 475
Estates Partition Act, 1897 — Section 57Evidence Act, 1872 — Section 13
High Courts11 Feb 1947
Kamakshya Narain Singh Vs Fateh Kumar Singh and Others
Patna High Court · AIR 1948 Patna 300
Civil Procedure Code, 1908 (CPC) — Section 11Evidence Act, 1872 — Section 44
High Courts10 Feb 1947
Lalit Kuari Vs Maha Prasad Narain Singh
Patna High Court · AIR 1947 Patna 329
Limitation Act, 1963 — Section 12, 29(2), 6
High Courts10 Feb 1947
G. Ramchandra Naidu and Others Vs A. Manu Swamy Naidu
Patna High Court · AIR 1948 Patna 31
Criminal Procedure Code, 1898 (CrPC) — Section 203, 403
High Courts10 Feb 1947
Kamiruddin Khan Vs Sachidananda Jena and Another
Patna High Court · AIR 1948 Patna 66
High Courts10 Feb 1947
Rampalsingh and Others Vs Emperor
Patna High Court · AIR 1948 Patna 229
Interpretation Act, 1889 — Section 38(2)(c), 38(2)(d)
High Courts04 Feb 1947
Dulhin Talukraj Kuar and Another Vs Babui Bacha Kuar
Patna High Court · AIR 1948 Patna 264
Land Registration Act, 1876 — Section 1(2), 55
High Courts30 Jan 1947
Ramautar Dubey Vs Rambrich Singh
Patna High Court · AIR 1948 Patna 255
Bihar and Orissa Local Self-Government Act, 1885 — Section 140, 189
High Courts28 Jan 1947
Kamakshya Narain Singh Vs Kheya Mian
Patna High Court · AIR 1948 Patna 160
Chotanagpur Tenancy Act, 1908 — Section 17Court of Wards Act — Section 15, 16
High Courts20 Jan 1947
Dwarka Prasad Marwari (accused) Vs Emperor
Patna High Court · AIR 1948 Patna 290
High Courts15 Jan 1947
THE PROVINCE OF BIHAR Vs RAI SHAMBHU LAL BOSE AND ANOTHER.
Patna High Court · (1947) 15 ITR 176
Government of India Act, 1935 — Section 136Income Tax Act, 1961 — Section 9
High Courts15 Jan 1947
Province of Bihar Vs Rai Shambhu Lal Bose and Another
Patna High Court · AIR 1947 Patna 277
Bihar Agricultural Income Tax Act, 1938 — Section 25(2), 6(a)
High Courts14 Jan 1947
Ram Ranbijaya Prasad Singh Vs Sukar Ahir
Patna High Court · AIR 1947 Patna 334
Bihar Tenancy Act, 1885 — Section 13A, 162A
High Courts10 Jan 1947
SIR KAMESHWAR SINGH Vs COMMISSIONER OF Income Tax, BIHAR AND ORISSA.
Patna High Court · (1947) 15 ITR 246
Income Tax Act, 1961 — Section 10, 2, 22, 33, 66
High Courts10 Jan 1947
Dr. Sir Kameshwar Singh Vs Commissioner of Income Tax
Patna High Court · AIR 1948 Patna 1
Income Tax Act, 1961 — Section 22, 66(1)
High Courts10 Jan 1947
Lingaraj Santra and Others Vs Joykrishna Mahapatra
Patna High Court · AIR 1948 Patna 67
Civil Procedure Code, 1908 (CPC) — Section 100Scheduled Districts Act, 1874 — Section 6
High Courts08 Jan 1947
Madan Mohan Prasad Singh Vs Mt. Baso Kuer and Others
Patna High Court · AIR 1948 Patna 161
Bihar Tenancy Act, 1885 — Section 112A, 112A(1)(d), 148A