High Courts01 May 1947
Atmakuru Rama Rao Vs Atmakuru Rajeshwar Rao and Others
Patna High Court · AIR 1948 Patna 127
Civil Procedure Code, 1908 (CPC) — Section 47
COURT ARCHIVE
Patna High Court judgments
53,185 judgments · page 2,334 of 2,660
High Courts30 Apr 1947
Bisesar Pathak and Another Vs Phaguni Mahton
Patna High Court · AIR 1948 Patna 33
Criminal Procedure Code, 1898 (CrPC) — Section 144, 145
High Courts30 Apr 1947
Governor-General in Council Vs Joynarain Ritolia
Patna High Court · AIR 1948 Patna 36
Presidency Small Cause Courts Act, 1882 — Section 25Sales of Goods Act, 1930 — Section 23(1)
High Courts30 Apr 1947
Benares Bank Ltd. Vs Sashibhushan Misra
Patna High Court · AIR 1948 Patna 398
Companies Act, 1956 — Section 171, 87
High Courts30 Apr 1947
Bhuneshwar Prasad Narain Singh Vs Mohan Bikram Sah
Patna High Court · AIR 1948 Patna 323
Limitation Act, 1963 — Article 182
High Courts29 Apr 1947
Birsa Uraon Vs Mahadeo Uraon and Others
Patna High Court · AIR 1948 Patna 181
Chotanagpur Tenancy Act, 1908 — Section 258, 73, 73(2)
High Courts24 Apr 1947
Governor-General of India in Council Vs Firm Bishundayal Ram Gourishankar
Patna High Court · AIR 1948 Patna 48
Civil Procedure Code, 1908 (CPC) — Section 115Presidency Small Cause Courts Act, 1882 — Section 25
High Courts24 Apr 1947
Suryamohan Thakur Vs Arjun Rai and Others
Patna High Court · AIR 1948 Patna 38
Bihar Restoration of Bakasht Lands and Reduction of Arrears of Rent Act, 1938 — Section 10(b), 11Bihar Tenancy Act, 1885 — Section 22(2)
High Courts21 Apr 1947
Governor-General in Council Vs Thakursi Dass
Patna High Court · AIR 1948 Patna 45
Evidence Act, 1872 — Section 114(g)Provincial Small Cause Courts Act, 1887 — Section 25
High Courts17 Apr 1947
Bir Babu Vs Raghubar Babu and Others
Patna High Court · AIR 1947 Patna 469
Civil Procedure Code, 1908 (CPC) — Section 115, 115(a), 115(b)
High Courts17 Apr 1947
Delo Singh Vs Jagdip Singh and Others
Patna High Court · AIR 1948 Patna 317
Court Fees Act, 1870 — Section 7(iv)(C)Specific Relief Act, 1877 — Section 42
High Courts14 Apr 1947
Jato Singh and Another Vs Mt. Malti Kuer
Patna High Court · AIR 1947 Patna 474
High Courts11 Apr 1947
Jagdish Singh and Others Vs Emperor
Patna High Court · AIR 1948 Patna 29
Penal Code, 1860 (IPC) — Section 193Transfer of Property Act, 1882 — Section 83
High Courts09 Apr 1947
Luthra Uraon Vs Samua Uraon and Others
Patna High Court · (1947) 04 PAT CK 0021
High Courts09 Apr 1947
Bashir Mohammad Khan Vs Md. Kabir Ahmad Khan and Others
Patna High Court · AIR 1948 Patna 372
Civil Procedure Code, 1908 (CPC) — Section 110
High Courts08 Apr 1947
Saukhi Gope and Others Vs Uchit Rai
Patna High Court · AIR 1948 Patna 56
Evidence Act, 1872 — Section 148Penal Code, 1860 (IPC) — Section 499, 500
High Courts03 Apr 1947
Ramudar Singh and Others Vs Ramsurat Singh and Others
Patna High Court · AIR 1948 Patna 281
High Courts02 Apr 1947
Emperor Vs Haribandhu Patro
Patna High Court · AIR 1948 Patna 180
Criminal Procedure Code, 1898 (CrPC) — Section 438, 523
High Courts01 Apr 1947
Anant Lal Mander and Another Vs Surajnarain Shahu
Patna High Court · AIR 1947 Patna 442
Bihar Tenancy Act, 1885 — Section 112A, 187