Rekhabchand Sarogi and Others Vs Commissioner of Income Tax, Bihar and Orissa
Patna High Court · (1947) 09 PAT CK 0006
COURT ARCHIVE
53,185 judgments · page 2,332 of 2,660
Patna High Court · (1947) 09 PAT CK 0006
Patna High Court · AIR 1949 Patna 116
Patna High Court · AIR 1949 Patna 91
Patna High Court · AIR 1948 Patna 183
Patna High Court · AIR 1948 Patna 153
Patna High Court · AIR 1948 Patna 157
Patna High Court · AIR 1948 Patna 113
Patna High Court · AIR 1948 Patna 191
Patna High Court · AIR 1948 Patna 395 : (1947) 15 ITR 477
Patna High Court · AIR 1949 Patna 178
Patna High Court · (1947) 15 ITR 455
Patna High Court · (1948) 16 ITR 19
Patna High Court · (1947) 09 PAT CK 0001
Patna High Court · AIR 1949 Patna 184
Patna High Court · AIR 1948 Patna 185
Patna High Court · AIR 1948 Patna 202
Patna High Court · (1947) 15 ITR 484
Patna High Court · AIR 1948 Patna 385
Patna High Court · AIR 1948 Patna 190
Patna High Court · AIR 1948 Patna 350