High Courts05 Jan 1948
Harihar Pandey Vs Vindhayachal Rai and Others
Patna High Court · AIR 1949 Patna 170
General Clauses Act, 1897 — Section 3(25)Specific Relief Act, 1877 — Section 9Transfer of Property Act, 1882 — Section 58
COURT ARCHIVE
Patna High Court judgments
53,185 judgments · page 2,330 of 2,660
High Courts05 Jan 1948
Rajib Nath Mukherjee Vs The Chota Nagpur Banking Association Ltd. Ors.
Patna High Court · AIR 1948 Patna 443
Civil Procedure Code, 1908 (CPC) — Section 48Contract Act, 1872 — Section 65
High Courts05 Jan 1948
Parmeshwar Singh and Others Vs Gajo Singh and Another
Patna High Court · AIR 1949 Patna 89
Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts02 Jan 1948
Jagdish Mahton and Others Vs Sundar Mahton and Others
Patna High Court · AIR 1949 Patna 393
Arbitration Act, 1940 — Section 14(2), 33, 38
High Courts02 Jan 1948
Khudiram Ojha Vs Sm. Amodebala Debi and Others
Patna High Court · AIR 1948 Patna 426
Evidence Act, 1872 — Section 13, 13(b), 21
High Courts02 Jan 1948
THE PROVINCE OF BIHAR Vs GAJENDRA NARAIN SINGH.
Patna High Court · AIR 1949 Patna 84 : (1948) 16 ITR 56
Bihar Agricultural Income Tax Act, 1938 — Section 10
High Courts23 Dec 1947
Midnapur Zamindari Co. Ltd. Vs Maneck Homi and Others
Patna High Court · AIR 1948 Patna 448
Succession Act, 1925 — Section 179
High Courts23 Dec 1947
Hari Prasad Agarwala Vs Governor-General-in-Council
Patna High Court · AIR 1948 Patna 242
High Courts23 Dec 1947
Lal Narain Singh and Others Vs Mohamed Anzar Hussain and Others
Patna High Court · AIR 1949 Patna 367
Bihar Tenancy Act, 1885 — Section 121, 22(2)
High Courts23 Dec 1947
Bhutnath Kumar Vs Nilkantha Narain Singh and Others
Patna High Court · AIR 1949 Patna 400
High Courts19 Dec 1947
Ajit Rankan Bhattacharya Vs The King
Patna High Court · AIR 1949 Patna 40
Bihar Criminal Law (Industrial Areas) Amendment Act, 1943 — Section 6
High Courts12 Dec 1947
Deo narain Singh and Others Vs Bibi Khatoon and Others
Patna High Court · AIR 1949 Patna 401
Civil Procedure Code, 1908 (CPC) — Section 48Money Lenders Act — Section 13
High Courts11 Dec 1947
Narayan Raut Vs Emperor
Patna High Court · AIR 1948 Patna 294
Evidence Act, 1872 — Section 105Penal Code, 1860 (IPC) — Section 97, 99
High Courts10 Dec 1947
Panu Nayak and Others Vs Chintai Mallik
Patna High Court · AIR 1948 Patna 435
Criminal Procedure Code, 1898 (CrPC) — Section 237Penal Code, 1860 (IPC) — Section 379, 426
High Courts10 Dec 1947
Bhikhari Mahton Vs Mt. Budho Kuer and Others
Patna High Court · AIR 1949 Patna 177
Succession Act, 1925 — Section 247
High Courts05 Dec 1947
Pushkar Prasad Vs Suraj Prasad Mahajan and Others
Patna High Court · AIR 1948 Patna 420
Limitation Act, 1963 — Article 132
High Courts02 Dec 1947
Akhauri Jagarnath Prasad Vs Mt. Kausalya Kuer and Others
Patna High Court · AIR 1949 Patna 346
Court Fees Act, 1870 — Section 7(iv)(c)Specific Relief Act, 1877 — Section 42
High Courts02 Dec 1947
Pursottim Choubey and Another Vs Rajpati Kuer and Others
Patna High Court · AIR 1949 Patna 328
Court Fees Act, 1870 — Section 7(iv)(c), 7(v)
High Courts20 Nov 1947
Shiveshwar Prasad and Another Vs Parmeshwar Prasad Chaudhry and Others
Patna High Court · AIR 1949 Patna 355
Bihar House Rent Control Order, 1942 — Section 13Bihar Tenancy Act, 1885 — Section 26N
High Courts20 Nov 1947
Baldeo Bind and Others Vs Sk. Abdul Aziz and Others
Patna High Court · AIR 1948 Patna 425