High Courts29 Jan 1948
Moti Lall Parmanik Vs Mt. Jagat Rani Devi and Another
Patna High Court · AIR 1949 Patna 77
Civil Procedure Code, 1908 (CPC) — Section 111
COURT ARCHIVE
Patna High Court judgments
53,185 judgments · page 2,329 of 2,660
High Courts29 Jan 1948
Sinha Gope and Others Vs Jageshwar Prasad and Others
Patna High Court · AIR 1948 Patna 403
Bihar Tenancy Act, 1885 — Section 112A, 112A(1)(c), 112A(1)(d)
High Courts28 Jan 1948
Radha Mohan Singh Vs Shree Kishun Gir and Others
Patna High Court · AIR 1948 Patna 460
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 4, 144
High Courts28 Jan 1948
Gauri Singh Vs Ramlochan Singh and Others
Patna High Court · AIR 1948 Patna 430
Arbitration Act, 1940 — Section 14(2), 17
High Courts27 Jan 1948
Radha Kishun Sao Vs S.K. Misra and Another
Patna High Court · AIR 1949 Patna 36
Criminal Procedure Code, 1898 (CrPC) — Section 197, 202
High Courts26 Jan 1948
Sm. Sati Bala Dasi Vs Chota Nagpur Banking Association Ltd. and Another
Patna High Court · AIR 1949 Patna 448
Civil Procedure Code, 1908 (CPC) — Section 109
High Courts23 Jan 1948
Aminuddin and Another Vs Ramkhelawan Singh
Patna High Court · AIR 1949 Patna 427
Transfer of Property Act, 1882 — Section 6(d)
High Courts21 Jan 1948
Governor-General of India in Council Vs Bibi Saliman
Patna High Court · AIR 1949 Patna 388
High Courts21 Jan 1948
Badri Narain Jha and Others Vs Raghunandan Jha and Others
Patna High Court · AIR 1948 Patna 408
High Courts20 Jan 1948
BiSar Singh and Others Vs Deobaran Singh and Others
Patna High Court · AIR 1949 Patna 469
High Courts20 Jan 1948
RAJA BAHADUR KAMAKSHYA NARAIN SING Vs COMMISSIONER OF Income Tax, BIHAR AND ORISSA.
Patna High Court · AIR 1949 Patna 83 : (1948) 16 ITR 68
Income Tax Act, 1961 — Section 22, 5, 66
High Courts16 Jan 1948
Shaikh Ultaf Hussain and Another Vs Kali Ram Dokania and Others
Patna High Court · AIR 1948 Patna 422
Estates Partition Act, 1897 — Section 94
High Courts15 Jan 1948
Shrikishun Lal Vs Harihar Sah and Another
Patna High Court · AIR 1949 Patna 444
Bihar Tenancy Act, 1885 — Section 1(3), 5, 5(3)
High Courts15 Jan 1948
Nathu Mander and Others Vs Suraj Narain Jha
Patna High Court · AIR 1948 Patna 415
High Courts14 Jan 1948
Chandeshwar Prasad Singh Vs Jagarnath Prasad Singh and Another
Patna High Court · AIR 1949 Patna 434
High Courts14 Jan 1948
Mt. Kapura Kuer Vs Narain Singh and Others
Patna High Court · AIR 1949 Patna 491
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13, 151
High Courts09 Jan 1948
The Governor-General in Council Vs Kabir Ram and Others
Patna High Court · AIR 1948 Patna 345
Contract Act, 1872 — Section 151, 152Railways Act, 1890 — Section 72
High Courts08 Jan 1948
Governor-General in Council Vs Ramglal Nandlal
Patna High Court · AIR 1948 Patna 237
High Courts08 Jan 1948
Rambilas Singh and Others Vs Lokenath Chaudhuri and Others
Patna High Court · AIR 1949 Patna 405
High Courts06 Jan 1948
Ramanand Prasad Vs Gaya Prasad Ram
Patna High Court · AIR 1949 Patna 362
Limitation Act, 1963 — Section 14