High Courts26 Aug 1947
Asoke Chandra Mazumdar Vs Chota Nagpur Banking Association Ltd.
Patna High Court · AIR 1948 Patna 247
COURT ARCHIVE
Patna High Court judgments
53,185 judgments · page 2,333 of 2,660
High Courts26 Aug 1947
Lachhmi Prasad Vs Gobardhan Das and Others
Patna High Court · AIR 1948 Patna 171
Arbitration Act, 1940 — Section 14, 17
High Courts26 Aug 1947
Mohammad Usman Khan Vs Amir Main and Others
Patna High Court · AIR 1949 Patna 237
Transfer of Property Act, 1882 — Section 54
High Courts20 Aug 1947
Kanailal Karmakar Vs Governor General for India in Council and Others
Patna High Court · AIR 1948 Patna 164
Civil Procedure Code, 1908 (CPC) — Section 80
High Courts13 Aug 1947
Rajendra Narain Bhanj Deo Vs Sri Janak Kishori Devi and Others
Patna High Court · AIR 1948 Patna 358
Bihar Tenancy Act, 1885 — Section 40
High Courts12 Aug 1947
Prayag Mandar and Others Vs Mukteshwar Prasad and Others
Patna High Court · AIR 1949 Patna 63
English Bankruptcy Act, 1914 — Section 66(2)Provincial Insolvency Act, 1920 — Section 61(6)
High Courts08 Aug 1947
Markanda mahapatra Vs Varada Kameswar Rao Naidu and Others
Patna High Court · AIR 1949 Patna 197
Civil Procedure Code, 1908 (CPC) — Section 47Limitation Act, 1963 — Article 148
High Courts08 Aug 1947
Salihuddin Ahmad Vs Mohiuddin Ahmad and Others
Patna High Court · AIR 1948 Patna 374
Civil Procedure Code, 1908 (CPC) — Section 92Religious Endowments Act, 1863 — Section 14, 18
High Courts04 Aug 1947
Harbans Pandey and Others Vs Sobhan Singh
Patna High Court · AIR 1948 Patna 176
Bakasht Restoration Act, 1938 — Section 6(1)(a)Bihar Tenancy Act, 1885 — Section 112B
High Courts01 Aug 1947
Mt. Ajhola Kuar and Another Vs Mt. Bal Kuar and Another
Patna High Court · AIR 1948 Patna 382
Land Registration Act, 1876 — Section 55, 65
High Courts01 Aug 1947
Gouri Kant Prasad Vs Rambilas Narain and Others
Patna High Court · AIR 1948 Patna 158
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts31 Jul 1947
Mohar Raut Vs Sheolochan Singh and Others
Patna High Court · AIR 1948 Patna 175
High Courts29 Jul 1947
Governor-General in Council Vs Piramal Marwari
Patna High Court · AIR 1948 Patna 179
Civil Procedure Code, 1908 (CPC) — Section 79, 82, 82(1)
High Courts24 Jul 1947
Mt. Gauhar Jehan Begum Vs Mt. Imteyaz Jehan Begum and Others
Patna High Court · AIR 1948 Patna 384
Civil Procedure Code, 1908 (CPC) — Section 16, 16(d), 20
High Courts23 Jul 1947
Jugeshwar Mahton Vs M and S.M. Railway and Others
Patna High Court · AIR 1948 Patna 378
Railways Act, 1890 — Section 47, 55, 56(2)
High Courts11 Jun 1947
Lalita Devi Vs Emperor
Patna High Court · (1949) CriLJ 124
Penal Code, 1860 (IPC) — Section 201, 302
High Courts06 May 1947
Dewaram Tewari Vs Harinarain Tewari and Others
Patna High Court · AIR 1948 Patna 320
Arbitration Act, 1940 — Section 32Registration Act, 1908 — Section 17(1)(b)Transfer of Property (Amendment) Supplementary Act, 1929 — Section 10
High Courts06 May 1947
Malik Md. Ibrahim Vs Harakh Narayan Singh and Others
Patna High Court · AIR 1948 Patna 256