High Courts08 Jan 1947
THE PROVINCE OF BIHAR Vs MAHARANI JANKI KUER.
Patna High Court · AIR 1947 Patna 279 : (1947) 15 ITR 360
Income Tax Act, 1961 — Section 9
COURT ARCHIVE
Patna High Court judgments
53,185 judgments · page 2,337 of 2,660
High Courts07 Jan 1947
Sheobhajan Singh and Others Vs Manik Chand Sahu and Others
Patna High Court · AIR 1948 Patna 103
Court Fees Act, 1870 — Section 5
High Courts23 Dec 1946
Sheocharan Mahton and Others Vs Sanichar Mahton and Others
Patna High Court · AIR 1948 Patna 207
Arbitration Act, 1940 — Section 39
High Courts23 Dec 1946
Lachmi Kant Deo Prasad Singh Vs Rameshwar Chaudhury and Others
Patna High Court · AIR 1948 Patna 104
Bihar and Orissa Public Demands Recovery Act, 1914 — Section 80Civil Procedure Code, 1908 (CPC) — Section 4
High Courts20 Dec 1946
MOTAMAL JETHUMAL Vs COMMISSIONER OF Income Tax BIHAR AND ORISSA.
Patna High Court · (1947) 15 ITR 155
Income Tax Act, 1961 — Section 10, 66
High Courts18 Dec 1946
DEONITI PRASAD SINGH Vs COMMISSIONER OF Income Tax BIHAR AND ORISSA.
Patna High Court · AIR 1948 Patna 94 : (1947) 15 ITR 165
Income Tax Act, 1961 — Section 10, 66
High Courts17 Dec 1946
Jagdeo Sahu Vs Dwarka Prasad
Patna High Court · AIR 1948 Patna 88
Civil Procedure Code, 1908 (CPC) — Section 133, 145
High Courts13 Dec 1946
Ambika Prasad Singh and Another Vs Laxmi Ahir
Patna High Court · AIR 1948 Patna 223
High Courts12 Dec 1946
Arabinda Bandhu Vs Hargauri Tewari and Others
Patna High Court · AIR 1948 Patna 224
High Courts12 Dec 1946
Akal Sahu Vs Emperor
Patna High Court · AIR 1948 Patna 62
Evidence Act, 1872 — Section 25, 32Penal Code, 1860 (IPC) — Section 302
High Courts11 Dec 1946
Sheobadan and Others Vs Bihari Sah and Others
Patna High Court · AIR 1948 Patna 86
Bihar Restoration of Bakasht Lands and Reduction of Arrears of Rent Act, 1938 — Section 3, 3(2)
High Courts11 Dec 1946
Sahendra Singh Vs Emperor
Patna High Court · AIR 1948 Patna 222
Arms Act, 1959 — Section 19(f)
High Courts10 Dec 1946
Ramautar Lal Vs Emperor
Patna High Court · AIR 1948 Patna 32
Criminal Procedure Code, 1898 (CrPC) — Section 403(1), 403(4)
High Courts28 Nov 1946
Surendra Kumar Singh and Others Vs Mukund Lal Sahu and Others
Patna High Court · AIR 1949 Patna 68
Civil Procedure Code, 1908 (CPC) — Section 141
High Courts28 Nov 1946
Raghubans Das Vs Emperor
Patna High Court · AIR 1948 Patna 15
Criminal Procedure Code, 1898 (CrPC) — Section 138, 139A
High Courts27 Nov 1946
Sheo Narain Sah and Others Vs Mt. Deolochan Kuer and Others
Patna High Court · AIR 1948 Patna 208
Transfer of Property Act, 1882 — Section 60, 82
High Courts27 Nov 1946
Lachmi Narayan Lal and Others Vs Bhupendra Prasad Shukul and Others
Patna High Court · AIR 1948 Patna 143
Bihar Tenancy Act, 1885 — Section 163A, 188
High Courts26 Nov 1946
Ram Prasad Ojha and Another Vs Maheshanand Pandey
Patna High Court · AIR 1948 Patna 5
Civil Procedure Code, 1908 (CPC) — Section 115Criminal Procedure Code, 1898 (CrPC) — Section 476Penal Code, 1860 (IPC) — Section 471