High Courts07 Jun 1949
Madhav Chandra Chatterji Vs The King
Patna High Court · AIR 1952 Patna 356
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1947 — Section 17, 20Penal Code, 1860 (IPC) — Section 188
COURT ARCHIVE
Patna High Court judgments
53,185 judgments · page 2,321 of 2,660
High Courts05 May 1949
Governor-General in Council Vs Gouri Shankar Mills Ltd.
Patna High Court · AIR 1951 Patna 382
Civil Procedure Code, 1908 (CPC) — Section 80Limitation Act, 1908 — Section 14Railways Act, 1890 — Section 72
High Courts05 May 1949Allowed
Abdul Majid Vs Province of Bihar
Patna High Court · AIR 1950 Patna 17
Government of India Act, 1935 — Section 240
High Courts05 May 1949Allowed
Ramchander Singh and Others Vs Munshi Mian
Patna High Court · AIR 1950 Patna 48
Arbitration Act, 1940 — Section 32Provincial Small Cause Courts Act, 1887 — Article 15
High Courts03 May 1949Partly Allowed
Jagdeo Singh and Others Vs Rambilash Singh and Others
Patna High Court · AIR 1950 Patna 13
Transfer of Property Act, 1882 — Section 72, 92, 98
High Courts03 May 1949
Dominion of India Vs Hazari Lal and Another
Patna High Court · AIR 1949 Patna 410
Civil Procedure Code, 1908 (CPC) — Section 115Railways Act, 1890 — Section 77
High Courts02 May 1949Dismissed
Sheo Narayan Gir Vs Jugeshwar Kuer and Others
Patna High Court · AIR 1950 Patna 9
Evidence Act, 1872 — Section 115
High Courts26 Apr 1949
The King Vs Jagdish Tewari and Another
Patna High Court · AIR 1950 Patna 79
Criminal Procedure Code, 1898 (CrPC) — Section 144, 307, 307(3), 418(1)
High Courts25 Apr 1949Dismissed
Sukhdeo Singh and Another Vs Radhika Singh and Others
Patna High Court · AIR 1950 Patna 77
Arbitration Act, 1940 — Section 31, 32Registration Act, 1908 — Section 35
High Courts25 Apr 1949Dismissed
Bansi Sah and Others Vs Krishna Chandra and Others
Patna High Court · AIR 1951 Patna 508
Civil Procedure Code, 1908 (CPC) — Section 100, 101Contract Act, 1872 — Section 73Specific Relief Act, 1877 — Section 21
High Courts13 Apr 1949
Sitaji and Others Vs Bijendra Narain Choudhary and Others
Patna High Court · AIR 1951 Patna 356
Civil Procedure Code, 1908 (CPC) — Section 107Evidence Act, 1872 — Section 101, 102, 103, 32(5)
High Courts13 Apr 1949
Kanai Lal Paul and Ishwari Lal and Others Vs The Province of Bihar
Patna High Court · (1949) CriLJ 730
General Clauses Act, 1897 — Section 6Government of India Act, 1935 — Section 100, 107, 59, 60, 69
High Courts13 Apr 1949
Hari Narain Singh and Others Vs Babui Mohari and Others
Patna High Court · AIR 1949 Patna 413
Bihar Tenancy Act, 1885 — Section 183, 26A
High Courts08 Apr 1949Allowed
Gajadhar Singh Vs Radha Prasad Singh and Others
Patna High Court · AIR 1952 Patna 86
Evidence Act, 1872 — Section 91
High Courts08 Apr 1949
Chaitan Mahto and Others Vs Sarat Chandra Mahanti
Patna High Court · AIR 1949 Patna 457
Chotanagpur Tenancy Act, 1908 — Section 67, 77
High Courts06 Apr 1949Dismissed
Julum Rai and Others Vs Jainarain Rai and Others
Patna High Court · AIR 1951 Patna 370
Civil Procedure Code, 1908 (CPC) — Section 11Criminal Procedure Code, 1898 (CrPC) — Section 144, 145Oaths Act, 1873 — Section 10, 11, 8
High Courts04 Apr 1949Dismissed
Abdul Rahman and Others Vs Budhu
Patna High Court · AIR 1951 Patna 403
Court Fees Act, 1870 — Section 7
High Courts31 Mar 1949Dismissed
Ram Ram Sinha Chowdhury Vs Nitai Chandra Ghose and Others
Patna High Court · AIR 1951 Patna 407
Bengal Money Lenders Act, 1940 — Section 34, 34(1), 36, 36(6)
High Courts25 Mar 1949
S.K. Shaw and Brothers Vs Brij Raj Krishna and Another
Patna High Court · AIR 1949 Patna 474
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1947 — Section 11, 11(1)(a), 18(3)
High Courts23 Mar 1949
Mt. Nanha Kuer and Others Vs Mt. Khubsurat Kuer
Patna High Court · AIR 1949 Patna 462
Bakasht Restoration Act, 1938 — Section 3, 6