High Courts23 Mar 1949
Sidheshwari Singh and Another Vs Rajbaran Singh and Others
Patna High Court · AIR 1949 Patna 484
Bihar Tenancy Act, 1885 — Section 148, 26B
COURT ARCHIVE
Patna High Court judgments
53,185 judgments · page 2,322 of 2,660
High Courts11 Mar 1949
Ram Charan Singh and Another Vs Basudeo Dusadh
Patna High Court · (1950) CriLJ 92
Criminal Procedure Code, 1898 (CrPC) — Section 107, 143, 145, 146
High Courts10 Mar 1949
Gajar Ahir and Others Vs Jita Pandey
Patna High Court · AIR 1949 Patna 461
Bihar Tenancy Act, 1885 — Section 26B
High Courts04 Mar 1949
Mt. Parbati Kuer and Another Vs Durga Prasad Missir and Others
Patna High Court · AIR 1949 Patna 487
Contract Act, 1872 — Section 73Transfer of Property Act, 1882 — Section 68
High Courts04 Mar 1949
Parmeshwar Sahu and Others Vs Teju Sahu
Patna High Court · AIR 1949 Patna 473
Chotanagpur Tenancy Act, 1908 — Section 46Succession Act, 1925 — Section 6, 7
High Courts04 Mar 1949
Mt. Sita Kumari and Others Vs ramnath Nonia and Another
Patna High Court · AIR 1949 Patna 514
Limitation Act, 1963 — Section 14
High Courts03 Mar 1949
Bajrangi Gope and Others Vs Rupnarain Mahton and Others
Patna High Court · AIR 1949 Patna 464
Bihar Tenancy Act, 1885 — Section 26(c)Criminal Procedure Code, 1898 (CrPC) — Section 144Transfer of Property Act, 1882 — Section 53A
High Courts02 Mar 1949
Net Lal Sah Vs Ucheshwar Jha
Patna High Court · AIR 1949 Patna 497
Bihar Tenancy Act, 1885 — Section 171A
High Courts01 Mar 1949
Aish narayan Singhania Vs Governor-General of India in Council
Patna High Court · AIR 1949 Patna 493
Civil Procedure Code, 1908 (CPC) — Section 80Railways Act, 1890 — Section 77
High Courts01 Mar 1949
Mt. Bhagerna Kuer Vs Ramdeni Rai and Others
Patna High Court · AIR 1949 Patna 466
Transfer of Property Act, 1882 — Section 100, 39
High Courts24 Feb 1949
Kishun Barai and Others Vs Huro Pandey and Others
Patna High Court · AIR 1949 Patna 408
High Courts24 Feb 1949
Gopinath and Another Vs Raghubansh Kumar Singh and Others
Patna High Court · AIR 1949 Patna 522
Transfer of Property Act, 1882 — Section 82, 92
High Courts22 Feb 1949
Durga Missir and Another Vs Ram Narain Lal and Another
Patna High Court · AIR 1949 Patna 520
Court Fees Act, 1870 — Section 7(iv)(a), 7(x)(c)Specific Relief Act, 1877 — Section 42
High Courts22 Feb 1949
Ram Khelawan Singh and Others Vs Ramnandan Prasad Singh and Others
Patna High Court · AIR 1949 Patna 505
Contract Act, 1872 — Section 65Limitation Act, 1963 — Section 19(1)
High Courts21 Feb 1949
Bholaram Shibdhan, Firm Vs Gpvermpr-General in Council
Patna High Court · AIR 1949 Patna 416
Civil Procedure Code, 1908 (CPC) — Section 80Railways Act, 1890 — Section 77
High Courts17 Feb 1949
Mahabirsingh Vs Bigan Sahun and Others
Patna High Court · AIR 1949 Patna 508
Transfer of Property Act, 1882 — Section 83
High Courts16 Feb 1949
Tunni Lal Pathak and Another Vs Shanker Lal Parbatia and Others
Patna High Court · AIR 1949 Patna 425
Court Fees Act, 1870 — Section 17
High Courts14 Feb 1949
Ram Chor Prasad Vs Bakshi Ram Krishna Sinha
Patna High Court · (1949) 02 PAT CK 0003
High Courts07 Feb 1949
Thakur Prasad Vs Mt. Godavari Devi
Patna High Court · AIR 1951 Patna 514
Criminal Procedure Code, 1898 (CrPC) — Section 488
High Courts04 Feb 1949
Darbeshwari Singh Vs Raghunath Pd. Singh and Others
Patna High Court · AIR 1949 Patna 515