High Courts23 Aug 1949
Ramkhelawan Poddar and Others Vs The King
Patna High Court · AIR 1951 Patna 418
Bihar Maintenance of Public Order Ordinance, 1946 — Section 6, 6(1), 6(2)
COURT ARCHIVE
Patna High Court judgments
53,185 judgments · page 2,320 of 2,660
High Courts23 Aug 1949Allowed
Tarak Nath Dubey Vs Raghu Nandan Pandey and Others
Patna High Court · AIR 1950 Patna 22
Bihar Tenancy Act, 1885 — Section 188Transfer of Property Act, 1882 — Section 106, 117, 40
High Courts22 Aug 1949Allowed
Dwarika Sahu Vs Mt. Anandi and Others
Patna High Court · AIR 1950 Patna 25
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 101, Order 21 Rule 103, Order 21 Rule 60, Order 21 Rule 61, Order 21 Rule 62Limitation Act, 1908 — Article 11, 11A
High Courts19 Aug 1949
Bhagwan Das Vs Province of Bihar
Patna High Court · AIR 1951 Patna 366
Bihar Sales Tax Act, 1944 — Section 21(6)Bihar Sales Tax Act, 1947 — Section 24(4), 25(6)
High Courts18 Aug 1949
Bhudeo Pandey Vs Gupteshwar Missir and others
Patna High Court · (1949) 08 PAT CK 0005
High Courts18 Aug 1949
Abdul Mian and Others Vs The King
Patna High Court · AIR 1951 Patna 513
Criminal Procedure Code, 1898 (CrPC) — Section 190, 537
High Courts17 Aug 1949
THE BAR COUNCIL, PATNA HIGH COURT Vs COMMISSIONER OF Income Tax, BIHAR AND ORISSA.
Patna High Court · (1949) 17 ITR 452
Income Tax Act, 1961 — Section 4, 66
High Courts17 Aug 1949
The Bar Council, Patna High Court Vs Commissioner of Income Tax
Patna High Court · AIR 1951 Patna 430
Income Tax Act, 1961 — Section 4(3)(i), 66(1)
High Courts10 Aug 1949Dismissed
Surju Mahton and Others Vs Parbhu Chand Sao and Others
Patna High Court · AIR 1950 Patna 34
Transfer of Property Act, 1882 — Section 68
High Courts05 Aug 1949Allowed
Bansi Ram and Another Vs Commissioner of Daudnagar Municipality
Patna High Court · AIR 1950 Patna 31
Bengal Ferries Act, 1885 — Section 24, 26
High Courts03 Aug 1949Dismissed
Nanda Majhi Vs Gokul Kamini and Others
Patna High Court · AIR 1951 Patna 385
Chotanagpur Tenancy Act, 1908 — Section 21A
High Courts02 Aug 1949
Shital Prasad Burman Vs Manbahal Singh
Patna High Court · AIR 1951 Patna 289
Penal Code, 1860 (IPC) — Section 478, 482
High Courts01 Aug 1949Allowed
Jageshar Thakur Vs Mahabharath Thakur
Patna High Court · AIR 1950 Patna 32
Civil Procedure Code, 1908 (CPC) — Section 80
High Courts27 Jul 1949Allowed
Chanderdeb Lall and Others Vs Nandji Lall and Others
Patna High Court · AIR 1950 Patna 33
High Courts26 Jul 1949Allowed
Gobind Ram Sanchaiti and Another Vs Ram Kishore Choudhari and Others
Patna High Court · AIR 1953 Patna 145
Contract Act, 1872 — Section 69, 70
High Courts18 Jul 1949Dismissed
Kumar Rani Sayeeda Khatoon Vs Basdeo Pandey and Others
Patna High Court · AIR 1950 Patna 43
High Courts12 Jul 1949Dismissed
Jagdish Prasad Pal and Another Vs Province of Bihar and Others
Patna High Court · AIR 1950 Patna 41
Bihar Maintenance of Public Order (No. 2) Ordinance, 1949 — Section 2(1)
High Courts12 Jul 1949Dismissed
Bhutnath Ghosh and Others Vs Province of Bihar and Others
Patna High Court · AIR 1950 Patna 35
Bihar Maintenance of Public Order (No. 2) Ordinance, 1949 — Section 23, 24, 4Government of India Act, 1935 — Section 107, 88
High Courts21 Jun 1949
Bidya Chaudhary and Others Vs Province of Bihar and Others
Patna High Court · AIR 1950 Patna 19
Government of India Act, 1935 — Section 88
High Courts08 Jun 1949
Suba Chaudhury and Others Vs The King
Patna High Court · AIR 1950 Patna 44
Criminal Procedure Code, 1898 (CrPC) — Section 162Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 326