High Courts07 Oct 1949
Mansid Oraon and Another Vs The King
Patna High Court · AIR 1951 Patna 380
Forest Act, 1927 — Section 20(1), 26(1)
COURT ARCHIVE
Patna High Court judgments
53,185 judgments · page 2,319 of 2,660
High Courts26 Sept 1949Allowed
Ramsarup Das and Others Vs Rameshwar Das and Others
Patna High Court · AIR 1950 Patna 184
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 22 Rule 1, Order 22 Rule 11, Order 40 Rule 1
High Courts23 Sept 1949
Jagat Kishore Pd. Narain Singh Vs Parmeshwar Singh and Others
Patna High Court · AIR 1951 Patna 348
Contract Act, 1872 — Section 73Limitation Act, 1908 — Article 115, 97, 24
High Courts21 Sept 1949Dismissed
Ganga Prasad Modi Vs Nagarmal Modi and Another
Patna High Court · AIR 1951 Patna 321
Arbitration Act, 1940 — Section 30
High Courts21 Sept 1949
Manik Chand Raut Vs Baldeo Chaudhary and Others
Patna High Court · AIR 1951 Patna 327
Transfer of Property Act, 1882 — Section 58, 60
High Courts19 Sept 1949
Rameswar Pd. Missir Vs Ramnath Khemka and Others
Patna High Court · AIR 1950 Patna 174
Transfer of Property Act, 1882 — Section 100, 82, 92, 95
High Courts14 Sept 1949Dismissed
Dominion of India Vs Jamunadas Agarwalla and Another
Patna High Court · AIR 1950 Patna 178
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts14 Sept 1949Dismissed
Firm Mohar Lal Sahu and Another Vs Har Krishna Bhagat and Others
Patna High Court · AIR 1951 Patna 339
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 50Limitation Act, 1908 — Article 183
High Courts12 Sept 1949Dismissed
Brajdeo Narain Singh Vs Dominion of India and Others
Patna High Court · AIR 1950 Patna 168
Civil Procedure Code, 1908 (CPC) — Section 115Independence Act, 1947 — Section 15(2)Limitation Act, 1908 — Article 171 , 181
High Courts09 Sept 1949Dismissed
Radha Kant Jha Vs Ramanup Singh and Others
Patna High Court · AIR 1950 Patna 166
Civil Procedure Code, 1908 (CPC) — Order 38 Rule 10
High Courts07 Sept 1949Allowed
Ram Pearilal Khandelwal Vs Surajmal Khandelwal and Others
Patna High Court · AIR 1952 Patna 84
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1
High Courts05 Sept 1949Dismissed
Bhagirath Prasad Kamalia Vs Sm. Jamuna Devi and Another
Patna High Court · AIR 1950 Patna 211
Civil Procedure Code, 1908 (CPC) — Section 47Transfer of Property Act, 1882 — Section 8
High Courts05 Sept 1949Dismissed
Thakan Sahu and Others Vs Rampartap Mahto and Others
Patna High Court · AIR 1950 Patna 201
Transfer of Property Act, 1882 — Section 77
High Courts05 Sept 1949Dismissed
Province of Bihar Vs Thakkan Manjhi
Patna High Court · AIR 1950 Patna 181
Bihar Food Grains Control Order, 1947 — Section 3
High Courts02 Sept 1949Dismissed
Hasar Ali and Others Vs Ajodhaya Sah and Others
Patna High Court · AIR 1950 Patna 173
Transfer of Property Act, 1882 — Section 60
High Courts31 Aug 1949Dismissed
Bundi Singh Vs Shivanandan Prasad Sahu and Another
Patna High Court · AIR 1950 Patna 89
Bengal Public Demands Recovery Act, 1913 — Section 45, 46Civil Procedure Code, 1908 (CPC) — Order 7 Rule 7Specific Relief Act, 1877 — Section 42
High Courts30 Aug 1949Dismissed
Asghar Ali Vs Mt. Jasoda Kuer and Others
Patna High Court · AIR 1951 Patna 387
Bihar and Orissa Public Demands Recovery Act, 1914 — Section 11, 26, 29, 31, 45Bihar and Orissa Public Demands Recovery Rules — Rule 24Bihar Tenancy Act, 1885 — Section 158A(7)
High Courts30 Aug 1949
Ramsaroop Mahto and Others Vs Mathura Prasad Singh and Others
Patna High Court · AIR 1951 Patna 431
High Courts25 Aug 1949Allowed
Chander Sekhar Tiwari and Others Vs Ram Prasad Dubey and Others
Patna High Court · AIR 1950 Patna 93
High Courts23 Aug 1949Dismissed
Mt. Dulhin Sia Sakhi Kuar Vs Ramautar Singh and Another
Patna High Court · AIR 1950 Patna 21
Limitation Act, 1908 — Article 116