High Courts01 Feb 1949Dismissed
Dahu and Another Vs Jamadar Rai and Others
Patna High Court · AIR 1951 Patna 368
Transfer of Property Act, 1882 — Section 3
COURT ARCHIVE
Patna High Court judgments
53,185 judgments · page 2,323 of 2,660
High Courts01 Feb 1949
Pardip Singh and Others Vs Ram Sunder Singh and Others
Patna High Court · AIR 1949 Patna 510
Limitation Act, 1963 — Article 144
High Courts01 Feb 1949
P.C. Lall Choudhury Vs S.A. Mojib and Others
Patna High Court · AIR 1949 Patna 472
High Courts31 Jan 1949Allowed
Jagadish Chandra Deo Dhabal Deb Vs Kanai Lal Nandi and Another
Patna High Court · AIR 1951 Patna 525
Chotanagpur Tenancy Act, 1908 — Section 21Specific Relief Act, 1877 — Section 54
High Courts26 Jan 1949
DALMIA CEMENT AND PAPER MARKETING COMPANY LTD. Vs COMMISSIONER OF Income Tax, BIHAR AND ORISSA.
Patna High Court · AIR 1949 Patna 391 : (1949) 17 ITR 141
Income Tax Act, 1961 — Section 2, 66
High Courts26 Jan 1949
Kokil Ram and Others Vs Province of Bihar
Patna High Court · AIR 1951 Patna 367
Bihar Sales Tax Act, 1944 — Section 6
High Courts25 Jan 1949Dismissed
Commissioner of Buxar Municipality Vs Bhagwan Das and Another
Patna High Court · AIR 1950 Patna 8
Bihar and Orissa Municipal Act, 1922 — Section 377
High Courts19 Jan 1949
THE PROVINCE OF BIHAR Vs MAHARANI JANKI KUER.
Patna High Court · (1949) 17 ITR 170
Bihar Agricultural Income Tax Act, 1938 — Section 25(2)
High Courts19 Jan 1949
Jainarain Singh Vs Lachmi Prasad Agarwal
Patna High Court · AIR 1949 Patna 502
High Courts19 Jan 1949
Province of Bihar Vs Janku Kuer
Patna High Court · AIR 1949 Patna 486
Bihar Agricultural Income Tax Act, 1938 — Section 25(2)
High Courts07 Jan 1949
The King Vs K.N. Chachan
Patna High Court · AIR 1949 Patna 449
Penal Code, 1860 (IPC) — Section 116, 161
High Courts10 Dec 1948
Province of Bihar Vs Bhagwat Prasad
Patna High Court · (1949) CriLJ 682
Penal Code, 1860 (IPC) — Section 511
High Courts01 Dec 1948
Karu Mian and Others Vs Kadar Lal
Patna High Court · (1949) CriLJ 699
Criminal Procedure Code, 1898 (CrPC) — Section 248, 259
High Courts01 Dec 1948Allowed
Pradyaman Prasad Singh Vs Mahadeo Singh and Others
Patna High Court · AIR 1950 Patna 85
Transfer of Property Act, 1882 — Section 91
High Courts01 Dec 1948
Karu Mian and Others Vs Kedar Lal
Patna High Court · AIR 1949 Patna 344
Criminal Procedure Code, 1898 (CrPC) — Section 495(2)Penal Code, 1860 (IPC) — Section 143, 379
High Courts30 Nov 1948
Rang Bahadur Rai and Others Vs The King
Patna High Court · AIR 1949 Patna 317
Criminal Procedure Code, 1898 (CrPC) — Section 318, 349
High Courts30 Nov 1948
Shyam Sunder Singh Vs Kaluram Agarwala and Others
Patna High Court · AIR 1949 Patna 291
Court Fees Act, 1870 — Section 5, 7(iv)(c), 7(v)(a)
High Courts26 Nov 1948
Lalu Gope Vs The King
Patna High Court · (1949) CriLJ 575
Bihar Maintenance of Public Order Act, 1947 — Section 2(1)Criminal Procedure Code, 1898 (CrPC) — Section 491
High Courts20 Nov 1948
Sudagar Chaudhary Vs Radharaman Prasad and Another
Patna High Court · AIR 1949 Patna 333
Bihar and Orissa Village Administration Act, 1922 — Section 78Civil Procedure Code, 1908 (CPC) — Section 115
High Courts05 Nov 1948
Rajeshwar Prasad Singh Vs The Province of Bihar
Patna High Court · (1949) CriLJ 676
Criminal Procedure Code, 1898 (CrPC) — Section 242, 537