High Courts13 Oct 1950
Visheswar Singh Vs Commissioner of Income Tax
Patna High Court · AIR 1951 Patna 187 : (1951) 19 ITR 522
Income Tax Act, 1961 — Section 41(1), 66(1)
COURT ARCHIVE
Patna High Court judgments
53,185 judgments · page 2,310 of 2,660
High Courts13 Oct 1950
Sayeedah Khatoon and Others Vs The State of Bihar and Others
Patna High Court · AIR 1951 Patna 434
Administration of Evacuee Property Act, 1950 — Section 28Bihar Administration of Evacuee Property Ordinance, 1949 — Section 11, 2Constitution of India, 1950 — Article 10, 19, 226, 31
High Courts12 Oct 1950
Province of Bihar Vs Prithvi Chand Lal Chowdhury
Patna High Court · AIR 1951 Patna 379 : (1951) 19 ITR 550
Bihar Agricultural Income Tax Act, 1938 — Section 2, 6
High Courts12 Oct 1950
Ghanshyam Das Gangadhar Vs Commissioner of Income Tax
Patna High Court · AIR 1951Pat624 Patna
Finance Act, 1920 — Section 52
High Courts12 Oct 1950
GHANSHYAM DAS GANGADHAR Vs COMMISSIONER OF Income Tax.
Patna High Court · (1951) 19 ITR 349
Finance Act, 1920 — Section 52
High Courts12 Oct 1950
MAHARANI JANKI KUER Vs THE STATE OF BIHAR.
Patna High Court · (1951) 19 ITR 518
Government Management of Private Estates Act, 1892 — Section 3
High Courts12 Oct 1950
Jani Kuer Vs State of Bihar
Patna High Court · AIR 1951 Patna 402
Bihar Agricultural Income Tax Act, 1948 — Section 6, 7(3)Bihar Court of Wards Act — Section 48
High Courts10 Oct 1950
Amleshwar Dayal Sinha Vs The State of Bihar
Patna High Court · AIR 1951 Patna 450
Bihar Agricultural Income Tax Rules, 1938 — Rule 19(2), 19(3)
High Courts04 Oct 1950Dismissed
Mt. Sahidan Vs Rahmat Ali
Patna High Court · AIR 1952 Patna 282
Bihar (Munsifs Proceedings) Validation Act, 1945 — Section 1
High Courts29 Sept 1950Allowed
The Bukhtiarpur Bihar Light Railway Co. Ltd. Vs The District Board and Another
Patna High Court · AIR 1952 Patna 23
Bengal Tramways Act, 1883 — Section 41Constitution of India, 1950 — Article 132, 133, 133(1), 134(1), 226
High Courts22 Sept 1950
Rameshwar Prasad Sahu Vs Parmeshwar Prasad Sahu and Others
Patna High Court · AIR 1951 Patna 1
Limitation Act, 1908 — Article 182, 182(2)
High Courts20 Sept 1950Dismissed
Ramcharitar Sah Vs Bifai Mahto and Others
Patna High Court · AIR 1951 Patna 288
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts20 Sept 1950Allowed
Sheopujan Singh and Another Vs Chandi Singh and Others
Patna High Court · AIR 1951 Patna 283
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 3, Order 21 Rule 5, Order 22 Rule 3, Order 22 Rule 5, 151
High Courts14 Sept 1950Dismissed
Hitlal Mahton Vs Kameshwar Singh Bahadur and Others
Patna High Court · AIR 1951 Patna 6
Bihar Tenancy Act, 1885 — Article 3, 148, 26A
High Courts12 Sept 1950
Sukh Lal Gope and Another Vs Satyadeo Prasad and Others
Patna High Court · AIR 1951 Patna 311
Criminal Procedure Code, 1898 (CrPC) — Section 133, 139A
High Courts12 Sept 1950
Harendra Nath Pathak Vs The State
Patna High Court · AIR 1951 Patna 285
Criminal Procedure Code, 1898 (CrPC) — Section 144, 539B, 561A
High Courts12 Sept 1950Dismissed
The Province of Bihar Vs Abdul Majid
Patna High Court · AIR 1951 Patna 439
Civil Procedure Code, 1908 (CPC) — Section 109, 110
High Courts08 Sept 1950
Ram Prasad Sao Vs Shankar Prasad Sao
Patna High Court · AIR 1951 Patna 90
Criminal Procedure Code, 1898 (CrPC) — Section 141, 144
High Courts08 Sept 1950Dismissed
Bukhtiarpur Bihar Light Rly. Co. Ltd. Vs State of Bihar and Others
Patna High Court · AIR 1951 Patna 231
Constitution of India, 1950 — Article 226Contempt of Courts Act, 1971 — Section 1
High Courts30 Aug 1950Dismissed
Kalyanpur Lime Works Ltd. Vs The State of Bihar and Another
Patna High Court · AIR 1951 Patna 226
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 2