High Courts29 Jun 1950
Jagdhari Koeri and Others Vs Ambika Singh and Others
Patna High Court · AIR 1951 Patna 305
Constitution of India, 1950 — Article 134(1), 214(2), 217(2), 224, 366(14)Criminal Procedure Code, 1898 (CrPC) — Section 145
COURT ARCHIVE
Patna High Court judgments
53,185 judgments · page 2,312 of 2,660
High Courts12 Jun 1950
Rama Gope and Another Vs The State
Patna High Court · AIR 1950 Patna 514
Evidence Act, 1872 — Section 9
High Courts05 Jun 1950Dismissed
Sir Kameshwar Singh Vs The Province of Bihar
Patna High Court · AIR 1950 Patna 392
Civil Procedure Code, 1908 (CPC) — Section 80Constitution of India, 1950 — Article 13(1), 19, 19(1), 19(1)(f), 19(5)Government of India Act, 1935 — Section 100, 104, 107, 293, 299
High Courts16 May 1950
Tobacco Manufacturers (India) Ltd. Vs The State of Bihar
Patna High Court · AIR 1950 Patna 450
Bihar Sales Tax Act, 1944 — Section 21, 4, 5, 5(2), 7
High Courts12 May 1950Dismissed
Sham Sundar Singh Vs Dhirendra Nath Chandra and Others
Patna High Court · AIR 1950 Patna 465
Civil Procedure Code, 1908 (CPC) — Section 11Evidence Act, 1872 — Section 115
High Courts12 May 1950Allowed
Trustees of the Provident Fund of the Tinplate Co. of India, Ltd. and Another Vs Muktilall Agarwala and Others
Patna High Court · AIR 1951 Patna 488
Provident Fund Rules — Rule 17, 18Provincial Insolvency Act, 1920 — Section 2, 28, 28(2), 56, 56(3)Transfer of Property Act, 1882 — Section 12
High Courts11 May 1950Dismissed
Mt. Balmati Kuari Vs Jagbandhan Nath Tewary and Others
Patna High Court · AIR 1950 Patna 497
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13, 151
High Courts11 May 1950
Suraj Narain Rai and Others Vs The State
Patna High Court · AIR 1950 Patna 502
Criminal Procedure Code, 1898 (CrPC) — Section 107, 133, 144, 145
High Courts10 May 1950Dismissed
Ramnath Singh and Others Vs Dawas Singh and Others
Patna High Court · AIR 1950 Patna 487
Bihar Tenancy Act, 1885 — Section 103BEvidence Act, 1872 — Section 35
High Courts10 May 1950Dismissed
Nagendra Pratap Singh Deo Vs Joharmal Padia and Others
Patna High Court · AIR 1950 Patna 491
Civil Procedure Code, 1908 (CPC) — Section 48
High Courts09 May 1950Dismissed
Kishun Das and Another Vs Ganesh Ram and Others
Patna High Court · AIR 1950 Patna 481
Contract Act, 1872 — Section 221Sales of Goods Act, 1930 — Section 23, 23(2), 25, 25(2)
High Courts08 May 1950Allowed
Sahabu Mahton and Others Vs Hari Ram Mahto and Others
Patna High Court · AIR 1952 Patna 43
Chotanagpur Tenancy Act, 1908 — Section 139A, 46, 46(4)Limitation Act, 1908 — Article 142, 144Transfer of Property Act, 1882 — Section 105
High Courts03 May 1950Dismissed
Ram Kishun Rai and Another Vs Ashirbad Rai and Others
Patna High Court · AIR 1950 Patna 473
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3, Order 7 Rule 10, 115
High Courts03 May 1950Dismissed
Manik Lal Martia Vs The State of Bihar
Patna High Court · AIR 1950 Patna 500
Criminal Procedure Code, 1898 (CrPC) — Section 190(1), 254Essential Supplies (Temporary Powers) Act, 1946 — Section 11
High Courts03 May 1950Dismissed
Sm. Gangamoni Devi Vs Kumud Chandra Mazumdar and Others
Patna High Court · AIR 1950 Patna 478
Civil Procedure Code, 1908 (CPC) — Section 100, 110Transfer of Property Act, 1882 — Section 100
High Courts01 May 1950
Basuki Prasad Singh Vs Satya Kinkar Sahana
Patna High Court · AIR 1950 Patna 470
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11, 115Court Fees Act, 1870 — Section 1, 12
High Courts25 Apr 1950Dismissed
Sheonath Prasad and Another Vs Bindeshwari Prasad Chaudhury and Another
Patna High Court · AIR 1950 Patna 518
Limitation Act, 1908 — Article 182(5)
High Courts25 Apr 1950
J.W. Broucke and Others Vs Kamleshwari Narain Singh and Others
Patna High Court · AIR 1950 Patna 472
Criminal Procedure Code, 1898 (CrPC) — Section 145, 148
High Courts24 Apr 1950Dismissed
Raghubans Prasad Singh and Others Vs Lakhan Gope
Patna High Court · AIR 1951 Patna 437
Civil Procedure Code, 1908 (CPC) — Section 109Constitution of India, 1950 — Article 134(1)
High Courts24 Apr 1950Dismissed
Prayag Dusadh and Others Vs Ramjatan Pandey
Patna High Court · AIR 1950 Patna 508
Criminal Procedure Code, 1898 (CrPC) — Section 342(2), 439