High Courts17 Aug 1950

Inderdeo Singh and Others Vs The State

Patna High Court · AIR 1951 Patna 242

Bihar Maintenance of Public Order (Amendment) Act, 1950 — Section 9Bihar Maintenance of Public Order (No. 2) Ordinance, 1949 — Section 6, 6(2)Constitution of India, 1950 — Article 19(1), 19(3)