High Courts19 Dec 1950
The State Vs Dasrath Jha
Patna High Court · AIR 1951 Patna 443
Contempt of Courts Act, 1971 — Section 1, 2, 3
COURT ARCHIVE
Patna High Court judgments
53,185 judgments · page 2,309 of 2,660
High Courts19 Dec 1950Allowed
Janki Prasad Choudhary and Others Vs Ram Kripal Pandey and Others
Patna High Court · AIR 1951 Patna 486
Limitation Act, 1908 — Section 14, 14(2)
High Courts14 Dec 1950
Kunj Behari Banka and Others Vs The State
Patna High Court · AIR 1951 Patna 84
Evidence Act, 1872 — Section 114, 133
High Courts14 Dec 1950Dismissed
Surya Mohan Thakur Vs The State of Bihar
Patna High Court · AIR 1951 Patna 462
Bihar (War Acquisition of Property) Compensation Rules, 1943 — Rule 20Defence of India Act, 1971 — Section 19Defence of India Rules, 1962 — Rule 75A
High Courts13 Dec 1950Allowed
Mt. Bilas Devi Vs Bansidhar Sahu
Patna High Court · AIR 1951 Patna 459
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 17, Order 23 Rule 3
High Courts07 Dec 1950Allowed
The Province of Bihar Vs Surendra Prasad Ojha
Patna High Court · AIR 1951 Patna 86
Evidence Act, 1872 — Section 24Penal Code, 1860 (IPC) — Section 464
High Courts07 Dec 1950
Mahendra Lal Kushiary Vs Gurdeyal Singh and another
Patna High Court · (1950) 12 PAT CK 0002
Arbitration Act, 1940 — Section 8Civil Procedure Code, 1908 (CPC) — Section 151Partnership Act, 1932 — Section 69, 69(1), 69(3), 69(3)(a)
High Courts06 Dec 1950Dismissed
Gopal Krishna Pal Vs The State
Patna High Court · AIR 1951 Patna 185
Criminal Procedure Code, 1898 (CrPC) — Section 195Explosive Substances Act, 1908 — Section 5, 7
High Courts04 Dec 1950Allowed
Dwarka Nath Sahai and Others Vs Kedar Nath Sahai and Others
Patna High Court · AIR 1951 Patna 445
Arbitration Act, 1940 — Section 21, 30Evidence Act, 1872 — Section 101, 102, 103
High Courts28 Nov 1950Allowed
Firm Ram Kishun Shah Etwari Sahu Vs Jamuna Prasad and Others
Patna High Court · AIR 1951 Patna 469
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1947 — Section 11(3)Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, 115Specific Relief Act, 1877 — Section 53
High Courts27 Nov 1950
Decraj Singh and others Vs Rambilas Singh and others
Patna High Court · (1950) 11 PAT CK 0011
Civil Procedure Code, 1908 (CPC) — Section 107Government of India Act, 1935 — Section 107
High Courts17 Nov 1950
Suman Tawaff Vs Gaya Municipality
Patna High Court · AIR 1952 Patna 45
Bihar and Orissa Municipal Act, 1922 — Section 203, 203(2)
High Courts17 Nov 1950Dismissed
Ram Lakhan Sao Vs The State
Patna High Court · AIR 1953 Patna 54
Essential Supplies (Temporary Powers) Act, 1946 — Section 7Evidence Act, 1872 — Section 114, 57Government of India Act, 1915 — Section 92(1)
High Courts17 Nov 1950
Joynarain Sarogi Vs Brojendra Nath Misra and others
Patna High Court · (1950) 11 PAT CK 0002
High Courts15 Nov 1950
Nathu Singh and another Vs Rohin Singh and others
Patna High Court · (1950) 11 PAT CK 0010
Bihar Tenancy Act, 1885 — Section 112A, 160
High Courts15 Nov 1950Dismissed
Gopalji Sharma Vs The State
Patna High Court · AIR 1951 Patna 354
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1947 — Section 11(2), 17, 20(2)
High Courts14 Nov 1950Allowed
Ramautar Ahir Vs The State
Patna High Court · AIR 1951 Patna 381
Criminal Procedure Code, 1898 (CrPC) — Section 250, 250(1)
High Courts13 Nov 1950
Bhola Vs Kaushalya
Patna High Court · AIR 1951 Patna 453
Criminal Procedure Code, 1898 (CrPC) — Section 209
High Courts27 Oct 1950
The State Vs Vishwanath Prasad Varma and another
Patna High Court · AIR 1951 Patna 451
Penal Code, 1860 (IPC) — Section 323, 342, 392
High Courts27 Oct 1950
The State Vs Vishwanath Prasad Varma and Another
Patna High Court · AIR 1951 Patna 451
Contempt of Courts Act, 1971 — Section 1, 2Superintendence and Management of the Jails Rules — Rule 164A, 9