High Courts02 Mar 1951
P.C. Lal Chaudhury Vs State of Bihar
Patna High Court · AIR 1952 Patna 453 : (1952) 21 ITR 573
Bihar Agricultural Income Tax Act, 1948 — Section 28(3), 6KContract Act, 1872 — Section 60, 61
COURT ARCHIVE
Patna High Court judgments
53,185 judgments · page 2,307 of 2,660
High Courts02 Mar 1951
Rai Bahadur H.P. Bannerji Vs Commissioner of Income Tax
Patna High Court · AIR 1951Pat565 Patna
Income Tax Act, 1922 — Section 66(I)
High Courts02 Mar 1951
RAJA KALI PRASAD SINGH Vs COMMISSIONER OF Income Tax, BIHAR AND ORISSA.
Patna High Court · (1951) 19 ITR 472
High Courts02 Mar 1951
RAI BAHADUR H. P. BANNERJI Vs COMMISSIONER OF Income Tax, BIHAR AND ORISSA.
Patna High Court · (1951) 19 ITR 596
Income Tax Act, 1961 — Section 66(1)
High Courts02 Mar 1951Allowed
Govind Dutta Vs Jagnarain Dutta and Others
Patna High Court · AIR 1952 Patna 314
Limitation Act, 1908 — Article 142, 144
High Courts02 Mar 1951
Raja Kali Prasad Singh Vs Commissioner of Income Tax
Patna High Court · (1951) 19 ITR 472
High Courts01 Mar 1951
Lakshmi Narayan Vs Comr. of Income Tax
Patna High Court · AIR 1951 Patna 564 : (1951) 20 ITR 62
Excess Profits Tax Act, 1940 — Section 20Income Tax Act, 1961 — Section 25A(1), 66(1)
High Courts01 Mar 1951
Firm Jitanram Nirmalram Vs Commissioner of Income Tax
Patna High Court · AIR 1951 Patna 199 : (1951) 19 ITR 476
Income Tax Act, 1922 — Section 33
High Courts01 Mar 1951
JITAN RAM NIRMAL RAM Vs COMMISSIONER OF Income Tax, BIHAR AND ORISSA : NO. 2.
Patna High Court · (1951) 19 ITR 500
Income Tax Act, 1961 — Section 33, 66
High Courts28 Feb 1951
Netlal Sah Vs Ucheshwar Jha and others
Patna High Court · AIR 1951 Patna 612
Civil Procedure Code, 1908 (CPC) — Section 109, 110Constitution of India, 1950 — Article 133, 133(1), 135, 185Transfer of Property Act, 1882 — Section 83
High Courts27 Feb 1951Dismissed
Sheobachan Pandey and Others Vs The State
Patna High Court · AIR 1951 Patna 82
Criminal Procedure Code, 1898 (CrPC) — Section 220, 497, 497(5)Penal Code, 1860 (IPC) — Section 302
High Courts23 Feb 1951
Firm Jitanram Nirmalram Vs Commr. of Income Tax
Patna High Court · AIR 1952 Patna 163
Excess Profits Tax Act, 1940 — Section 20Income Tax Act, 1961 — Section 34, 66(2)
High Courts21 Feb 1951
Ram Rup Singh and others Vs Jang Bahadur Singh and others
Patna High Court · AIR 1951 Patna 566
Evidence Act, 1872 — Section 92
High Courts19 Feb 1951
Bhudeb Chandra Roy Vs Satya Narain Trigunait and Others
Patna High Court · AIR 1951 Patna 593
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 2Limitation Act, 1908 — Article 182
High Courts19 Feb 1951
Baijnath Sao Vs Ram Prasad
Patna High Court · AIR 1951 Patna 529
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1947 — Section 18Civil Procedure Code, 1908 (CPC) — Section 9Transfer of Property Act, 1882 — Section 111
High Courts19 Feb 1951
Kamal Kishore Prasad Singh and another Vs Hari Har Prasad Singh and others
Patna High Court · AIR 1951 Patna 645
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts15 Feb 1951Dismissed
Sri Thakurji and Another Vs Dhulan Ahir and Others
Patna High Court · AIR 1953 Patna 97
Limitation Act, 1908 — Article 142, 144, 10Succession Act, 1925 — Section 141
High Courts13 Feb 1951Dismissed
Srilal Khowala Vs State
Patna High Court · AIR 1952 Patna 298
Essential Supplies (Temporary Powers) Act, 1946 — Section 1(3)Government of India Act, 1935 — Section 92(1)India (Central Government and Legislature) Act, 1946 — Section 4
High Courts09 Feb 1951Dismissed
Yusuf Mian and Others Vs Gafoor Mian and Others
Patna High Court · AIR 1952 Patna 123
Limitation Act, 1908 — Article 144