High Courts07 Feb 1951Dismissed
Girja Kuer and Others Vs Ghafoor Mian and Others
Patna High Court · AIR 1952 Patna 55
Bihar Tenancy Act, 1885 — Section 25, 48A, 48B, 87
COURT ARCHIVE
Patna High Court judgments
53,185 judgments · page 2,308 of 2,660
High Courts06 Feb 1951Allowed
Rameshwar Prasad Gupta Vs Rajendra Prasad and Others
Patna High Court · AIR 1952 Patna 8
Limitation Act, 1908 — Article 182, 182(5)
High Courts05 Feb 1951Dismissed
Dukhu Mahtha Vs Nandlal Tewari and Others
Patna High Court · AIR 1952 Patna 293
Chotanagpur Tenancy Act, 1908 — Section 46, 46(1)Limitation Act, 1908 — Article 144
High Courts01 Feb 1951Allowed
S.M. Ramkali Kuer Vs Ram Bujhawan Singh
Patna High Court · AIR 1952 Patna 42
Bihar Tenancy Act, 1885 — Section 148, 65
High Courts24 Jan 1951Dismissed
Pragash Choudhury Vs Dulhin Butani Kuer
Patna High Court · AIR 1951 Patna 457
Civil Procedure Code, 1908 (CPC) — Section 100, 101Contract Act, 1872 — Section 16Evidence Act, 1872 — Section 111
High Courts24 Jan 1951
Gokaran Prasad Singh Vs Chhotey Narayan Singh and Others
Patna High Court · AIR 1951 Patna 595
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts18 Jan 1951Allowed
Hirday Narayan Singh Vs Jang Bahadur Singh and Others
Patna High Court · AIR 1952 Patna 265
Bihar Tenancy Act, 1885 — Section 12, 12(2), 26A, 26A(2)
High Courts17 Jan 1951Allowed
Sm. Radha Peary Kuer and Another Vs Gopal Saran and Others
Patna High Court · AIR 1951 Patna 532
Bengal Land Revenue Sales Act, 1859 — Section 37
High Courts16 Jan 1951Dismissed
Surya Lall Karamkar Vs Tulsi Modak
Patna High Court · AIR 1951 Patna 483
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 33Limitation Act, 1908 — Article 142, 144Transfer of Property Act, 1882 — Section 116
High Courts12 Jan 1951Allowed
Dirpal Singh and Others Vs Karamchand Mahton
Patna High Court · AIR 1952 Patna 9
Bihar Tenancy Act, 1885 — Section 65Transfer of Property Act, 1882 — Section 52
High Courts10 Jan 1951Dismissed
Dipnarain Mahton and Others Vs Bihari Mahton and Others
Patna High Court · AIR 1951 Patna 481
Limitation Act, 1908 — Article 142, 144
High Courts09 Jan 1951
Jai Ramdeo Vs Ramjanam Singh and Others
Patna High Court · AIR 1951 Patna 449
Criminal Procedure Code, 1898 (CrPC) — Section 203
High Courts09 Jan 1951Allowed
Awadh Bihar Prasad and Others Vs Ramji Mahton and Others
Patna High Court · AIR 1951 Patna 56
Bihar Tenancy Act, 1885 — Section 112Bihar Tenancy Rules, 1886 — Rule 73
High Courts05 Jan 1951Dismissed
Satyendra Kumar Gupta and Another Vs Rameshwar Mandal and Others
Patna High Court · AIR 1952 Patna 51
Bihar Tenancy Act, 1885 — Article 3, 153Civil Procedure Code, 1908 (CPC) — Section 100, 101
High Courts04 Jan 1951
Har Kishun Singh and Others Vs Chhotan Mahton and Others
Patna High Court · AIR 1951 Patna 494
Contempt of Courts Act, 1971 — Section 1Criminal Procedure Code, 1898 (CrPC) — Section 144
High Courts03 Jan 1951
Abhay Kumar Singh and others Vs Kirit Narain Singh and others
Patna High Court · AIR 1951 Patna 584
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3
High Courts21 Dec 1950
Jharia Coal-field Electric Supply Co. Ltd. Vs Kaluram Agarwala
Patna High Court · AIR 1951 Patna 463
Contract Act, 1872 — Section 65, 72
High Courts21 Dec 1950Dismissed
Subodh Kumar Singh and Another Vs The State and Others
Patna High Court · AIR 1951 Patna 68
Constitution of India, 1950 — Article 22, 22(5)Preventive Detention Act, 1950 — Section 13, 3, 3(2), 7
High Courts21 Dec 1950Dismissed
Sheosagar Singh Vs Sitaram Kumhar and Another
Patna High Court · AIR 1952 Patna 48
Civil Procedure Code, 1908 (CPC) — Order 32 Rule 7, Order 43 Rule 1, 151
High Courts21 Dec 1950Dismissed
Tobacco Manufacturers (India) Ltd Vs The State
Patna High Court · AIR 1951 Patna 29
Bihar Sales Tax Act, 1944 — Section 21, 21(3), 21(5), 5(2)Civil Procedure Code, 1908 (CPC) — Section 109, 110, 98Constitution of India, 1950 — Article 133, 133(1)