High Courts15 Dec 1952Dismissed
Union of India (UOI) Vs Serajuddin and Another
Patna High Court · AIR 1953 Patna 206 : (1953) 1 BLJR 81
Contract Act, 1872 — Section 151, 152Railways Act, 1890 — Section 72
COURT ARCHIVE
Patna High Court judgments
53,185 judgments · page 2,295 of 2,660
High Courts12 Dec 1952Dismissed
Bankey Prasad Tewai and Others Vs Thakur Prasad Singh and Others
Patna High Court · AIR 1954 Patna 12 : (1953) 1 BLJR 108
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts11 Dec 1952
Sheonarain Pathak and Others Vs Lachmi Narain Pathak
Patna High Court · AIR 1953 Patna 339 : (1953) 1 BLJR 64
Bihar Panchayat Raj Act, 1948 — Section 73Constitution of India, 1950 — Article 227
High Courts11 Dec 1952Dismissed
Lalji Singh Vs The State of Bihar and Another
Patna High Court · AIR 1953 Patna 77 : (1953) 1 BLJR 43
Bihar Panchayat Raj Act, 1947 — Section 56
High Courts11 Dec 1952
Pati Kumhar and Others Vs Ahiv Kumhar
Patna High Court · (1954) CriLJ 215
Constitution of India, 1950 — Article 227Penal Code, 1860 (IPC) — Section 323, 379, 390, 392
High Courts10 Dec 1952Dismissed
Bhagwat Saran Singh Vs Mithila Saran Singh and Others
Patna High Court · AIR 1953 Patna 158 : (1953) 1 BLJR 111
Civil Procedure Code, 1908 (CPC) — Order 32 Rule 7, 148
High Courts09 Dec 1952
Chetu Mushar Vs State
Patna High Court · AIR 1954 Patna 129
Criminal Procedure Code, 1898 (CrPC) — Section 465
High Courts09 Dec 1952Dismissed
Diamond Coal Co. Ltd. Vs The State of Bihar and Another
Patna High Court · AIR 1953 Patna 78 : (1953) 1 BLJR 45
Bihar Sales Tax Act, 1947 — Section 13, 2Constitution of India, 1950 — Article 226, 286(1)
High Courts09 Dec 1952Dismissed
Ajit Kumar Mukherji and Others Vs Chief Operating Superintendent, East Indian Railway
Patna High Court · AIR 1953 Patna 92 : (1953) 1 BLJR 171
Constitution of India, 1950 — Article 226, 311(2), 320Government of India Act, 1935 — Section 241(2), 247, 266(2)Railway Establishment Code — Rule 148
High Courts09 Dec 1952Dismissed
Jwala Datt Gobind Ram Vs Union of India(UOI) and Others
Patna High Court · AIR 1953 Patna 367
Limitation Act, 1908 — Article 30, 31
High Courts09 Dec 1952
Mathura Prasad Prabhudeyal Vs The State of Bihar and Others
Patna High Court · AIR 1953 Patna 75 : (1953) 1 BLJR 40
Civil Procedure Code, 1908 (CPC) — Section 9Constitution of India, 1950 — Article 226Motor Vehicles Act, 1939 — Section 64
High Courts08 Dec 1952
Delho Hansda Vs Charani Hansda and Others
Patna High Court · AIR 1953 Patna 341 : (1953) 1 BLJR 15
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 23, Order 41 Rule 25, 151
High Courts05 Dec 1952Allowed
Satyanarain Rai and Others Vs Baidyanath Rai and Others
Patna High Court · AIR 1953 Patna 383 : (1953) 1 BLJR 90
Civil Procedure Code, 1908 (CPC) — Section 11Evidence Act, 1872 — Section 115
High Courts04 Dec 1952Dismissed
Bengal Immunity Co. Ltd. Vs State of Bihar and Others
Patna High Court · AIR 1953 Patna 87 : (1953) 1 BLJR 48
Bihar Sales Tax Act, 1947 — Section 13(5), 2, 24, 25, 33Constitution of India, 1950 — Article 226, 254, 286(1), 286(2), 304
High Courts03 Dec 1952Allowed
Bhai Lal Tanti Vs Prabhu Sahu and Others
Patna High Court · AIR 1953 Patna 223 : (1953) 1 BLJR 13
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58, Order 21 Rule 63
High Courts03 Dec 1952
State Vs Alakh Narain Singh and Others
Patna High Court · AIR 1954 Patna 161
Criminal Procedure Code, 1898 (CrPC) — Section 439, 439(5)
High Courts28 Nov 1952Dismissed
Ram Narain Chand and Others Vs Purnea Banking Corporation Ltd. and Another
Patna High Court · AIR 1953 Patna 110 : (1953) 1 BLJR 86
Bihar Tenancy Act, 1885 — Section 148Civil Procedure Code, 1908 (CPC) — Order 21 Rule 35Limitation Act, 1908 — Article 142, 144
High Courts27 Nov 1952
Jittanram Nirmalram Vs Commr. of Income Tax
Patna High Court · AIR 1953 Patna 257 : (1953) 1 BLJR 19 : (1953) 23 ITR 288
Income Tax Act, 1922 — Section 25(4), 26(2), 3, 48, 55
High Courts24 Nov 1952Dismissed
Shri Durgaji and Another Vs State of Bihar
Patna High Court · AIR 1953 Patna 65
Bihar Land Reforms Act, 1950 — Section 2, 24, 3, 4Constitution of India, 1950 — Article 13, 19, 19(1), 245, 246Government of India Act, 1935 — Section 100, 299
High Courts13 Nov 1952Dismissed
Kameshwar Singh and Others Vs Ramdahin Tewari and Another
Patna High Court · AIR 1954 Patna 124 : (1953) 1 BLJR 325
Criminal Procedure Code, 1898 (CrPC) — Section 107, 145