High Courts19 Feb 1953Allowed
Baikunthesh Prasad Singh and Others Vs Ganesh Ram
Patna High Court · (1953) 1 BLJR 288
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 19, Order 47 Rule 1Limitation Act, 1908 — Article 168
COURT ARCHIVE
Patna High Court judgments
53,185 judgments · page 2,293 of 2,660
High Courts16 Feb 1953Dismissed
Ram Kirtarath Vs Raghunath Missir and Others
Patna High Court · AIR 1954 Patna 193 : (1953) 1 BLJR 316
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts11 Feb 1953
Sheonarayan Singh and Others Vs Bharath Singh and Others
Patna High Court · AIR 1954 Patna 182
Criminal Procedure Code, 1898 (CrPC) — Section 145, 145(1), 435, 439
High Courts10 Feb 1953Allowed
Mangal Das Chaudhury and Others Vs Bhageran Sao and Another
Patna High Court · AIR 1953 Patna 318 : (1953) 1 BLJR 214
Evidence Act, 1872 — Section 115, 31
High Courts10 Feb 1953Allowed
Mt. Anantia Vs Ramlagan Singh and Others
Patna High Court · AIR 1953 Patna 306 : (1953) 1 BLJR 267
High Courts04 Feb 1953
Ramcharitarram Harihar Prasad Vs Commissioner of Income Tax
Patna High Court · AIR 1954 Patna 143 : (1953) 23 ITR 301
Income Tax Act, 1961 — Section 10, 26A
High Courts28 Jan 1953Allowed
Surajmal Singhania Vs The State
Patna High Court · AIR 1953 Patna 251 : (1953) 1 BLJR 246
Bihar Cotton Cloth and Yarn (Control) Order, 1948 — Section 10, 3Essential Supplies (Temporary Powers) Act, 1946 — Section 11, 7
High Courts27 Jan 1953Allowed
Jalwanti Lodhin Vs The State
Patna High Court · AIR 1953 Patna 246 : (1953) 1 BLJR 280
Criminal Procedure Code, 1898 (CrPC) — Section 367Evidence Act, 1872 — Section 118, 3Penal Code, 1860 (IPC) — Section 300
High Courts27 Jan 1953Dismissed
Harnath Rai Brijraj and Another Vs Hirdai Narain Kumar and Others
Patna High Court · AIR 1953 Patna 242 : (1953) 1 BLJR 253
Civil Procedure Code, 1908 (CPC) — Section 11, 38, 47
High Courts23 Jan 1953Dismissed
Ramji Soman Choudhary Vs The State of Bihar
Patna High Court · AIR 1953 Patna 249 : (1953) 1 BLJR 224
Bihar Sales Tax Act, 1944 — Section 21, 21(2)Bihar Sales Tax Act, 1947 — Section 25
High Courts23 Jan 1953
COMMISSIONER OF Income Tax, BIHAR AND ORISSA Vs MAHARAJADHIRAJ SIR KAMESHWAR SINGH : NO. 2.
Patna High Court · (1953) 23 ITR 212
Contract Act, 1872 — Section 73
High Courts22 Jan 1953
Ghanshyamdas Gangadhar Vs Commr. of Income Tax
Patna High Court · AIR 1953 Patna 265 : (1953) 1 BLJR 232 : (1954) 25 ITR 318
Income Tax Act, 1922 — Section 66
High Courts22 Jan 1953Allowed
Jaigobind Misir and Others Vs Nagesar Prasad and Others
Patna High Court · AIR 1953 Patna 326 : (1953) 1 BLJR 216
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 6 Rule 2, 99
High Courts22 Jan 1953
Harsahaimal Phulchand Vs Commr. of Income Tax
Patna High Court · AIR 1954 Patna 199 : (1953) 23 ITR 326
Excess Profits Tax Act, 1940 — Section 10, 4, 6
High Courts19 Jan 1953Dismissed
Harsi Mandal and Others Vs The State
Patna High Court · AIR 1953 Patna 277 : (1953) 1 BLJR 249
Criminal Procedure Code, 1898 (CrPC) — Section 107, 145
High Courts19 Jan 1953
Gulabrai Manohar Lall Vs Commr. of Income Tax
Patna High Court · AIR 1954 Patna 155 : (1953) 23 ITR 333
Income Tax Act, 1961 — Section 25A, 25A(1)
High Courts16 Jan 1953Allowed
Bharat Raut and Others Vs The State
Patna High Court · AIR 1953 Patna 376 : (1953) 1 BLJR 123
Penal Code, 1860 (IPC) — Section 188
High Courts15 Jan 1953
The State of Bihar Vs Telu Ram Jain
Patna High Court · AIR 1953 Patna 176 : (1953) 1 BLJR 208
Bihar Sales Tax Act, 1947 — Section 24(4), 25, 25(1)
High Courts15 Jan 1953
Sir Kameshwar Singh Vs State of Bihar
Patna High Court · AIR 1953 Patna 167 : (1953) 1 BLJR 261
Bihar Agricultural Income Tax Act, 1948 — Section 6, 7Income Tax Act, 1922 — Section 2(1)
High Courts14 Jan 1953
New India Assurance Co. Ltd. and Another Vs The Central Govt. Industrial Tribunal and Others
Patna High Court · AIR 1953 Patna 321 : (1953) 1 BLJR 203 : (1954) 2 LLJ 21
Evidence Act, 1872 — Section 114Industrial Disputes Act, 1947 — Section 10(1), 2