High Courts22 Apr 1953
Lakshmi Narayan Sukhani and Others Vs Kamakhya Narayan Singh
Patna High Court · AIR 1954 Patna 30 : (1953) 1 BLJR 393
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 6Court Fees Act, 1870 — Article 1
COURT ARCHIVE
Patna High Court judgments
53,185 judgments · page 2,291 of 2,660
High Courts21 Apr 1953Dismissed
Tarak Chandra Dutta Vs Jagdish Chandra Deo Dhabal Deb
Patna High Court · AIR 1954 Patna 41 : (1953) 1 BLJR 403
Civil Procedure Code, 1908 (CPC) — Section 11Evidence Act, 1872 — Section 115Limitation Act, 1908 — Article 144
High Courts21 Apr 1953Dismissed
Kedar Pandey Vs Kedar Nath Singh and Others
Patna High Court · AIR 1954 Patna 8 : (1953) 1 BLJR 394
Chota Nagpur Encumbered Estates Act, 1876 — Section 17, 19Civil Procedure Code, 1908 (CPC) — Section 100
High Courts17 Apr 1953Dismissed
Gopi Lal and Another Vs Jamuna Prasad and Others
Patna High Court · AIR 1954 Patna 36 : (1953) 1 BLJR 406
Civil Procedure Code, 1908 (CPC) — Section 144, 151
High Courts16 Apr 1953
Nehal Chand and Others Vs The State of Bihar
Patna High Court · AIR 1954 Patna 102
Penal Code, 1860 (IPC) — Section 480, 482
High Courts15 Apr 1953
The State Vs Ram Briksh Benipuri and Another
Patna High Court · AIR 1953 Patna 364 : (1953) 1 BLJR 350
Contempt of Courts Act, 1971 — Section 1, 3
High Courts15 Apr 1953Dismissed
Bhutta Shah and Another Vs The State
Patna High Court · AIR 1954 Patna 37 : (1953) 1 BLJR 341
Criminal Procedure Code, 1898 (CrPC) — Section 297, 460, 537Penal Code, 1860 (IPC) — Section 460
High Courts14 Apr 1953
Jogendra Narain Chaudhry Vs Ganga Prasad Sah and Others
Patna High Court · AIR 1954 Patna 150 : (1953) 1 BLJR 434
Criminal Procedure Code, 1898 (CrPC) — Section 344, 439, 494, 526
High Courts13 Apr 1953Dismissed
Rajindra Prasad Vs Indrasan Prasad and Others
Patna High Court · AIR 1954 Patna 46 : (1953) 1 BLJR 397
Limitation Act, 1908 — Article 182(5)
High Courts07 Apr 1953Dismissed
Mohitan and Another Vs Zubera and Others
Patna High Court · AIR 1954 Patna 47 : (1953) 1 BLJR 353
High Courts05 Apr 1953Dismissed
Nebi Dusadh Vs The State
Patna High Court · AIR 1956 Patna 39 : (1955) 3 BLJR 428 : (1956) CriLJ 95
Evidence Act, 1872 — Section 134, 9Penal Code, 1860 (IPC) — Section 395
High Courts01 Apr 1953Dismissed
Tulsi Narayan Singh Vs Baijnath Ram and Others
Patna High Court · AIR 1954 Patna 67 : (1953) 1 BLJR 429
Chotanagpur Tenancy Act, 1908 — Section 46, 5, 6
High Courts01 Apr 1953Dismissed
The State Vs Ramprasad Singh and Others
Patna High Court · AIR 1953 Patna 354 : (1953) 1 BLJR 333
Criminal Procedure Code, 1898 (CrPC) — Section 238, 299, 307, 307(3)Evidence Act, 1872 — Section 167, 32, 32(1)Penal Code, 1860 (IPC) — Section 452, 460
High Courts31 Mar 1953Dismissed
Kali Prasad Srivastava and Others Vs Tulshi Prasad and Others
Patna High Court · (1953) 1 BLJR 361
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 4
High Courts31 Mar 1953
Commr. of Income Tax Vs The Bank of Bihar Ltd.
Patna High Court · AIR 1954 Patna 139 : (1953) 23 CompCas 222 : (1953) 24 ITR 9
Companies Act, 1913 — Section 131A
High Courts31 Mar 1953Allowed
Smt. Kashi Bai Vs Brajendra Nath and Others
Patna High Court · AIR 1953 Patna 380 : (1953) 1 BLJR 375
Civil Procedure Code, 1908 (CPC) — Section 110, 96Constitution of India, 1950 — Article 133(1)
High Courts27 Mar 1953Allowed
M. Homi and Another Vs Deputy Commr. of Singhbhum and Another
Patna High Court · AIR 1953 Patna 302 : (1953) 1 BLJR 423
Criminal Procedure Code, 1898 (CrPC) — Section 401, 514, 514(1)
High Courts27 Mar 1953
Nathuni Sao and Others Vs Md. Bashir
Patna High Court · AIR 1953 Patna 338 : (1953) 1 BLJR 455
Penal Code, 1860 (IPC) — Section 511
High Courts26 Mar 1953Dismissed
Karamvir Singh Vs State of Bihar and Others
Patna High Court · AIR 1953 Patna 334 : (1953) 1 BLJR 354
Preventive Detention Act, 1950 — Section 13, 13(2)
High Courts26 Mar 1953
Rajendra Nath Pandey and Another Vs The State of Bihar and Others
Patna High Court · AIR 1953 Patna 351 : (1953) 1 BLJR 371
Preventive Detention Act, 1950 — Section 13(2), 3, 7