High Courts20 Mar 1953
Hanutram Chandanmul Vs Commr. of Income Tax
Patna High Court · AIR 1954 Patna 95 : (1953) 1 BLJR 545 : (1953) 23 ITR 505
Income Tax Act, 1961 — Section 13, 5A(7)
COURT ARCHIVE
Patna High Court judgments
53,185 judgments · page 2,292 of 2,660
High Courts19 Mar 1953
S.N. Ganguly Vs Commr. of Income Tax
Patna High Court · AIR 1954 Patna 51 : (1953) 24 ITR 16
High Courts19 Mar 1953
Ram Prasad Sah Vs The State
Patna High Court · AIR 1953 Patna 378
Essential Supplies (Temporary Powers) Act, 1946 — Section 3, 4
High Courts18 Mar 1953Dismissed
Ramsaran Sao Vs Bhagwat Shukul
Patna High Court · AIR 1954 Patna 318 : (1953) 1 BLJR 612
Civil Procedure Code, 1908 (CPC) — Section 11, 3(2)
High Courts17 Mar 1953Dismissed
Raghu Mahton Vs Bulak Mahton and Others
Patna High Court · AIR 1953 Patna 289 : (1953) 1 BLJR 274
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2, Order 2 Rule 4, Order 20 Rule 12, Order 7 Rule 2, Order 7 Rule 7Court Fees Act, 1870 — Section 11, 7, 7(1)
High Courts16 Mar 1953Allowed
Narain Hazam Vs Ramdhari Singh and Others
Patna High Court · AIR 1954 Patna 145
Criminal Procedure Code, 1898 (CrPC) — Section 250, 30
High Courts16 Mar 1953Dismissed
Ramsaran Sao Vs Bhagwat Shukul
Patna High Court · (1953) 03 PAT CK 0006
Hindu Womens Right to Property Act, 1937 — Section 3(3)
High Courts16 Mar 1953Dismissed
Amin Ahmad Vs Nand Lal Sinha
Patna High Court · AIR 1953 Patna 293
Constitution of India, 1950 — Article 226, 324(1), 327, 329Representation of the People Act, 1951 — Section 151, 39(2)
High Courts10 Mar 1953
Kaniram Ganpatrai Vs Commr. of Income Tax
Patna High Court · AIR 1953 Patna 271 : (1953) 1 BLJR 16 : (1953) 23 ITR 314
Income Tax Act, 1922 — Section 25(3), 25(4)
High Courts10 Mar 1953
Thakur Prasad Vs Baleshwar Ahir and Others
Patna High Court · AIR 1954 Patna 106
Arbitration Act, 1940 — Section 2, 21
High Courts10 Mar 1953
Ramnarayan and Others Vs Kashinath Jagnarain and Another
Patna High Court · AIR 1954 Patna 53 : (1953) 1 BLJR 289
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 7, 107Partnership Act, 1932 — Section 33, 37, 40, 41, 42Trusts Act, 1882 — Section 88
High Courts09 Mar 1953Dismissed
Sm. Khemi Mahatani Vs Charan Napit
Patna High Court · AIR 1953 Patna 365 : (1953) 1 BLJR 303
Chotanagpur Tenancy Act, 1908 — Section 46Limitation Act, 1908 — Article 144Registration Act, 1908 — Section 49
High Courts06 Mar 1953Dismissed
Ganga Ram Vs Bhabichhan Rai and Others
Patna High Court · AIR 1953 Patna 295
Bihar Panchayat Raj Act, 1947 — Section 59, 60, 67, 80(2)Bihar Panchayat Raj Rules, 1995 — Rule 58, 59
High Courts05 Mar 1953Allowed
Narayan Prasad Sukul Vs Raj Kishore Misra and Others
Patna High Court · AIR 1953 Patna 275 : (1953) 1 BLJR 347
Adaptation of Laws Order, 1950 — Section 27Civil Procedure Code, 1908 (CPC) — Section 110Constitution of India, 1950 — Article 133(1), 135
High Courts05 Mar 1953Dismissed
Kartar Singh Vs Ramkumar Bhagat and Another
Patna High Court · AIR 1953 Patna 377 : (1953) 1 BLJR 369
Civil Procedure Code, 1908 (CPC) — Section 110Constitution of India, 1950 — Article 133(1)
High Courts04 Mar 1953
Dr. Shayamakant Verma Vs Dr. Harishanker Prasad
Patna High Court · AIR 1954 Patna 65 : (1953) 1 BLJR 305
Bihar and Orissa Municipal Act, 1922 — Section 19Bihar and Orissa Municipal Rules — Rule 24, 5(1), 5(2)Civil Procedure Code, 1908 (CPC) — Section 115
High Courts04 Mar 1953Allowed
Union of India(UOI) Vs Jetha Bhai Ninshi
Patna High Court · AIR 1953 Patna 279 : (1953) 1 BLJR 241
Evidence Act, 1872 — Section 114Railways Act, 1890 — Section 72
High Courts20 Feb 1953Dismissed
Bhairab Chandra Rai Vs Sat Narain Sarkar and Others
Patna High Court · AIR 1953 Patna 342 : (1953) 1 BLJR 359
Civil Procedure Code, 1908 (CPC) — Section 15, 6Suits Valuation Act, 1887 — Section 8
High Courts20 Feb 1953Dismissed
Girdharan Prasad Missir Vs A. Majid, Pleader, Receiver and Others
Patna High Court · AIR 1953 Patna 264 : (1953) 1 BLJR 272
Civil Procedure Code, 1908 (CPC) — Order 40 Rule 1, Order 40 Rule 2, Order 40 Rule 4
High Courts19 Feb 1953Allowed
Mst. Rajwanti Kuer Vs Rambhawan Rai and Others
Patna High Court · (1953) 1 BLJR 312
Civil Procedure Code, 1908 (CPC) — Order 33 Rule 5, 115