High Courts13 Jan 1953
Kuldip Lal and Others Vs Ram Birich Tewari and Others
Patna High Court · AIR 1953 Patna 267
Limitation Act, 1908 — Article 142, 144
COURT ARCHIVE
Patna High Court judgments
53,185 judgments · page 2,294 of 2,660
High Courts12 Jan 1953
State of Bihar Vs Rameshwar Jute Mills Ltd.
Patna High Court · AIR 1953 Patna 236 : (1953) 1 BLJR 126
Bihar Sales Tax Act, 1947 — Section 2Sales of Goods Act, 1930 — Section 2(11)
High Courts09 Jan 1953
COMMISSIONER OF Income Tax, BIHAR AND ORISSA Vs MAHARAJADHIRAJ SIR KAMESHWAR SINGH.
Patna High Court · (1953) 23 ITR 190
Income Tax Act, 1961 — Section 16
High Courts08 Jan 1953Dismissed
Nathmal Vs Makhanlal and Others
Patna High Court · AIR 1953 Patna 255 : (1953) 1 BLJR 130
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 3, Order 39 Rule 4, Order 39 Rule 5
High Courts05 Jan 1953Dismissed
Umar Yashir Ashim Vs State of Bihar and Others
Patna High Court · AIR 1953 Patna 235
Administration of Evacuee Property Ordinance, 1949 — Section 2Constitution of India, 1950 — Article 226
High Courts05 Jan 1953Allowed
Chain Kar and Others Vs Dinabandhu Satapathy and Others
Patna High Court · AIR 1953 Patna 190 : (1953) 1 BLJR 182
Evidence Act, 1872 — Section 101, 102, 103Limitation Act, 1908 — Article 144
High Courts05 Jan 1953Dismissed
S.M. Zaki Vs The State of Bihar and Others
Patna High Court · AIR 1953 Patna 112 : (1953) 1 BLJR 185
Administration of Evacuee Property Act, 1950 — Section 2, 24, 25, 26, 27Civil Procedure Code, 1908 (CPC) — Section 9Constitution of India, 1950 — Article 19(1), 19(5), 226, 7
High Courts05 Jan 1953
Jai Gopal Singh and Others Vs Divisional Forest Officer
Patna High Court · AIR 1953 Patna 310 : (1953) 1 BLJR 199
Bihar Private Forest Act, 1947 — Section 3(10), 30, 49Evidence Act, 1872 — Section 22, 61, 65, 74
High Courts02 Jan 1953Dismissed
Lachhminarayan Vs Janmaijai Mahton
Patna High Court · AIR 1953 Patna 193 : (1953) 1 BLJR 135
Transfer of Property Act, 1882 — Section 56
High Courts23 Dec 1952
Nivas Singh Vs Amar Sao
Patna High Court · AIR 1953 Patna 188 : (1953) 1 BLJR 258
Bihar Panchayat Raj Act, 1948 — Section 57, 58, 59, 62, 67Bihar Panchayat Raj Rules, 1995 — Rule 13(1)Penal Code, 1860 (IPC) — Section 503, 506
High Courts22 Dec 1952Dismissed
Rajnarain Singh Vs The Chairman, Patna Administration Committee
Patna High Court · AIR 1953 Patna 117 : (1953) 1 BLJR 102
Bihar and Orissa Municipal Act, 1922 — Section 98Constitution of India, 1950 — Article 14, 226Patna Administration Act, 1915 — Section 3(1), 5
High Courts22 Dec 1952Dismissed
Bedabala Devi Vs State of Bihar and Another
Patna High Court · AIR 1954 Patna 159
Bihar Land Reforms Act, 1950 — Section 33(1)Santhal Parganas Settlement Regulations, 1872 — Section 3
High Courts22 Dec 1952Dismissed
Abdul Hasan and Another Vs State of Bihar and Another
Patna High Court · AIR 1953 Patna 337 : (1953) 1 BLJR 35
Bihar Land Reforms Act, 1950 — Section 2, 24(3)Constitution of India, 1950 — Article 246
High Courts19 Dec 1952Allowed
Karamvir Vs State and Others
Patna High Court · AIR 1954 Patna 57
Preventive Detention Act, 1950 — Section 8, 8(3), 9
High Courts17 Dec 1952
Printers (India) Ltd. Vs Province of Bihar
Patna High Court · AIR 1954 Patna 94
Bihar Sales Tax Act, 1944 — Section 5(2)
High Courts17 Dec 1952Allowed
Syed Salahuddin Ahmad Vs Janki Mahton and Others
Patna High Court · AIR 1953 Patna 171 : (1953) 1 BLJR 79
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts16 Dec 1952Dismissed
Sri Surya Narain Bhagwan Vs State
Patna High Court · AIR 1953 Patna 127
Bihar Land Reforms Act, 1950 — Section 2, 3, 3(1)Constitution of India, 1950 — Article 226
High Courts16 Dec 1952
Rebati Ranjan and Another Vs The State of Bihar and Others
Patna High Court · AIR 1953 Patna 121
Bihar Land Reforms Act, 1950 — Section 23, 24(3), 3(1), 3(2), 32(2)Constitution of India, 1950 — Article 31(2)
High Courts15 Dec 1952
S.K. Sahana and Sons Ltd. and Another Vs The State of Bihar and Others
Patna High Court · AIR 1953 Patna 161
Bihar Mica Act, 1947 — Section 10, 11, 12, 13, 14
High Courts15 Dec 1952Dismissed
Girish Narain Singh and Another Vs Akhtar Hussain and Others
Patna High Court · AIR 1953 Patna 330 : (1953) 1 BLJR 147
Transfer of Property Act, 1882 — Section 54