High Courts11 Nov 1952
State Vs Amrit Lal
Patna High Court · AIR 1954 Patna 119
Criminal Procedure Code, 1898 (CrPC) — Section 417, 418, 423Essential Supplies (Temporary Powers) Act, 1946 — Section 15, 17, 7Evidence Act, 1872 — Section 105
COURT ARCHIVE
Patna High Court judgments
53,185 judgments · page 2,296 of 2,660
High Courts10 Nov 1952
N.B. Choudhary and Another Vs The State
Patna High Court · AIR 1953 Patna 130
Bihar Motor Vehicles Rules, 1940 — Rule 4Motor Vehicles Act, 1939 — Section 2(25), 2(8)
High Courts07 Nov 1952
The State Vs Ruplal Koeri and Another
Patna High Court · AIR 1953 Patna 394
Criminal Procedure Code, 1898 (CrPC) — Section 236Evidence Act, 1872 — Section 1Penal Code, 1860 (IPC) — Section 302, 326, 34
High Courts29 Oct 1952
Bansi Ram Rauniar Vs The State
Patna High Court · (1954) CriLJ 213
Essential Supplies (Temporary Powers) Act, 1946 — Section 13A, 7(2)
High Courts29 Oct 1952Dismissed
Bujhawan Kuer and Others Vs Hanuman Rai and Others
Patna High Court · AIR 1953 Patna 173
Limitation Act, 1908 — Article 142, 144
High Courts09 Oct 1952
Sree Sree Bhabapritananda Ojha Vs President of the Bihar State Board of Religious Trusts and Others
Patna High Court · AIR 1954 Patna 262 : (1953) 1 BLJR 732
Bihar Hindu Religious Trusts Act, 1950 — Section 2(1), 29, 3, 4(5)Constitution of India, 1950 — Article 245, 245(1), 245(2)
High Courts23 Sept 1952Dismissed
Jitendra Pratap Vs Padam Kueri and Others
Patna High Court · AIR 1953 Patna 202 : (1953) 1 BLJR 177
Civil Procedure Code, 1908 (CPC) — Order 40 Rule 1, 9
High Courts23 Sept 1952Dismissed
Mangtulal and Another Vs Radha Shyam and Another
Patna High Court · AIR 1953 Patna 14
Bihar Buildings (Lease, Rent and Eviction) Control (Amendment) Act, 1951 — Section 11Bihar Buildings (Lease, Rent and Eviction) Control Act, 1947 — Section 11Constitution of India, 1950 — Article 254, 254(1), 254(2)
High Courts17 Sept 1952Dismissed
Jagannath Prasad Vs Mahabir Ram Kumar and Another
Patna High Court · AIR 1955 Patna 231 : (1954) 2 BLJR 444
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 54, Order 38 Rule 7, 64
High Courts08 Sept 1952Dismissed
Raghunath Singh and Others Vs The State
Patna High Court · AIR 1953 Patna 1
Criminal Procedure Code, 1898 (CrPC) — Section 110, 112, 117, 117(5)
High Courts04 Sept 1952Dismissed
Jagdish Chandra Sinha and Another Vs Maharajadhiraj Dr. Sir Kameshwar Singh Bahadur and Others
Patna High Court · AIR 1953 Patna 178
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 13, Order 22 Rule 10, Order 22 Rule 4, Order 23 Rule 3, 11
High Courts04 Sept 1952Dismissed
Jamuna Kuer and Others Vs Ramagya Kuer
Patna High Court · AIR 1953 Patna 209 : (1953) 1 BLJR 286
Stamp Act, 1899 — Section 36
High Courts04 Sept 1952Dismissed
Sia Kishori Kuer and Others Vs Bhairvi Nandan Sinha and Another
Patna High Court · AIR 1953 Patna 42
Arbitration Act, 1940 — Section 14, 17, 32Limitation Act, 1908 — Article 178
High Courts29 Aug 1952Allowed
Junas Surin and Others Vs The State
Patna High Court · AIR 1953 Patna 195 : (1953) 1 BLJR 165
Bihar Maintenance of Public Order (Amendment) Act, 1949 — Section 9
High Courts27 Aug 1952Dismissed
Ajab Lal Mandar and Others Vs Jai Prakash Lal Sahu and Others
Patna High Court · AIR 1953 Patna 35
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 6Limitation Act, 1908 — Article 181, 14
High Courts27 Aug 1952Allowed
Mst. Sahdeya Kuar and Others Vs Rash Behari Singh
Patna High Court · AIR 1953 Patna 194 : (1953) 1 BLJR 284
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 2
High Courts26 Aug 1952Dismissed
Chaturbhuj Prasad Vs Mouji Lal and Others
Patna High Court · AIR 1953 Patna 211
Bihar and Orissa Municipal Act, 1922 — Section 19, 19(2)Bihar Municipal Election Petition Rules, 1941 — Rule 10, 12, 3Civil Procedure Code, 1908 (CPC) — Section 9
High Courts26 Aug 1952Dismissed
Awadh Bihari Prasad Vs Jhaman Mahton and Others
Patna High Court · AIR 1953 Patna 324 : (1953) 1 BLJR 65
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 3, Order 22 Rule 4, 2(11)Hindu Womens Right to Property Act, 1937 — Section 3
High Courts20 Aug 1952
Abinash Chandra Chakravarty Vs Sm. Kamala Devi
Patna High Court · AIR 1953 Patna 344
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 1 Rule 3Partition Act, 1893 — Section 4, 4(I)
High Courts12 Aug 1952
Jitan Pandy Vs Shyam Narain Singh and Others
Patna High Court · AIR 1953 Patna 220
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 12, Order 34 Rule 7, 11Transfer of Property Act, 1882 — Section 72