High Courts12 Aug 1952Allowed
Sita Ram Vs The State
Patna High Court · AIR 1953 Patna 197 : (1955) 3 BLJR 144
Criminal Procedure Code, 1898 (CrPC) — Section 517Penal Code, 1860 (IPC) — Section 411
COURT ARCHIVE
Patna High Court judgments
53,185 judgments · page 2,297 of 2,660
High Courts12 Aug 1952Dismissed
Kaluram Chaudhury Vs Raghupat Dubey and Another
Patna High Court · AIR 1953 Patna 240
Evidence Act, 1872 — Section 101, 102
High Courts08 Aug 1952Dismissed
State of Bihar Vs Parmeshwar Lal and Others
Patna High Court · AIR 1953 Patna 254
Defence of India Act, 1939 — Section 16, 17Defence of India Rules, 1939 — Rule 75A(4)
High Courts05 Aug 1952Partly Allowed
Union of India(UOI) Vs Shalimar Tar Products (1935) Ltd.
Patna High Court · AIR 1953 Patna 131
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts04 Aug 1952Allowed
Gangadhar and Another Vs B.B.C.I. Railway and Others
Patna High Court · AIR 1953 Patna 144
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10
High Courts31 Jul 1952Dismissed
Ashutosh and Another Vs R.C. Dey and Others
Patna High Court · AIR 1953 Patna 133
Civil Procedure Code, 1908 (CPC) — Order 26 Rule 10(2), Order 26 Rule 10(3)
High Courts31 Jul 1952Allowed
Rautmal Baid Oswal and Another Vs Rameshwar Lal Somani and Others
Patna High Court · AIR 1953 Patna 340
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3Registration Act, 1908 — Section 17, 17(2)
High Courts30 Jul 1952Dismissed
Jagdeo Sao and Others Vs Basudeo Narain Singh and Others
Patna High Court · AIR 1954 Patna 92 : (1953) 1 BLJR 17
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 10, Order 21 Rule 11, Order 21 Rule 11(2), Order 21 Rule 17
High Courts29 Jul 1952Allowed
Bariar Singh Vs Durga Gir and Others
Patna High Court · AIR 1952 Patna 476
Civil Procedure Code, 1908 (CPC) — Section 96Transfer of Property Act, 1882 — Section 60
High Courts29 Jul 1952Dismissed
Ram Sarup Sinha Vs Inderdeo Narayan Sinha
Patna High Court · AIR 1952 Patna 458
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1947 — Section 18, 18(1), 18(2), 18(3), 22Civil Procedure Code, 1908 (CPC) — Section 11, 9
High Courts25 Jul 1952Dismissed
Dhruba Prasad Pal Vs Chairman Purulia Municipality
Patna High Court · AIR 1953 Patna 63
Bihar and Orissa Municipal Act, 1922 — Section 192, 3(19)
High Courts25 Jul 1952Allowed
Sir Kameshwar Singh Vs Ram Prasad Sharma and Others
Patna High Court · AIR 1952 Patna 478
Civil Procedure Code, 1908 (CPC) — Section 115, 151, 152
High Courts23 Jul 1952Dismissed
Ganesh Sahi and Others Vs Ramdeni Sahi and Others
Patna High Court · AIR 1953 Patna 316
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27, Order 41 Rule 27(1), 100, 101
High Courts16 Jul 1952Dismissed
Rajkishore Lall and Others Vs Begum Sultan Jehan and Others
Patna High Court · AIR 1953 Patna 58 : (1953) 1 BLJR 137
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 13, Order 21 Rule 66Transfer of Property Act, 1882 — Section 100, 52
High Courts16 Jul 1952Dismissed
State of Bihar Vs Ganauri Sao
Patna High Court · AIR 1953 Patna 55
Bihar Food Grains Control Order, 1947 — Section 3Essential Supplies (Temporary Powers) Act, 1946 — Section 7
High Courts16 Jul 1952Dismissed
Banarsi Prasad Vs Awadh Bihari Dass and Another
Patna High Court · AIR 1952 Patna 475
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts15 Jul 1952Dismissed
Sagarmal Jain Vs Ramjiwan Sah
Patna High Court · AIR 1953 Patna 61 : (1953) 1 BLJR 132
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1947 — Section 11(1), 17Civil Procedure Code, 1908 (CPC) — Section 9Constitution of India, 1950 — Article 226
High Courts15 Jul 1952Allowed
State of Bihar Vs Mangal Singh
Patna High Court · AIR 1953 Patna 56
Criminal Procedure Code, 1898 (CrPC) — Section 403(2)Motor Vehicles Act, 1939 — Section 121Penal Code, 1860 (IPC) — Section 279, 304A, 338
High Courts14 Jul 1952Dismissed
Benode Sahu Vs Dilwar Jama Khan
Patna High Court · AIR 1953 Patna 9 : (1953) 1 BLJR 11
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 100, Order 21 Rule 103, Order 21 Rule 91
High Courts12 May 1952Dismissed
Deo Narain Singh and Others Vs Siabar Singh and Others
Patna High Court · AIR 1952 Patna 461
Arbitration Act, 1940 — Section 14(1), 16, 17, 21, 24Civil Procedure Code, 1908 (CPC) — Order 32 Rule 7