COURT ARCHIVE

Patna High Court judgments

53,185 judgments · page 2,290 of 2,660

High Courts14 May 1953Allowed

Rambharosa Singh Vs The Govt. of the State of Bihar and Others

Patna High Court · AIR 1953 Patna 370 : (1953) 1 BLJR 513

Bengal Ferries Act, 1885 — Section 16, 9Bengal Ferries Rules, 1885 — Rule 5 amd 7Constitution of India, 1950 — Article 226

High Courts14 May 1953Allowed

State of Bihar Vs Jhirki Mining Corporation Ltd. and Others

Patna High Court · AIR 1953 Patna 386 : (1953) 1 BLJR 508

Bihar Land Reforms Act, 1950 — Section 2Constitution of India, 1950 — Article 163, 368, 379, 382, 392

High Courts13 May 1953Allowed

Nandkishore Bajoria and Another Vs Gaya Sugar Mills Ltd. (In Liquidation)

Patna High Court · AIR 1953 Patna 390 : (1953) 1 BLJR 36

Companies Act, 1913 — Section 185Trusts Act, 1882 — Section 3, 95

High Courts13 May 1953Allowed

Mathura Singh Vs Sm. Sudama Debi and Others

Patna High Court · AIR 1954 Patna 170 : (1953) 1 BLJR 485

Civil Procedure Code, 1908 (CPC) — Order 33 Rule 7, Order 47 Rule 4, 149

High Courts12 May 1953

The State Vs Karu Gope and Another

Patna High Court · AIR 1954 Patna 131 : (1953) 1 BLJR 488

Criminal Procedure Code, 1898 (CrPC) — Section 423, 510Evidence Act, 1872 — Section 47

High Courts12 May 1953

Bhuwaneshwari Kuer Vs Raghubansh Mani Prasad Narayan Singh and Others

Patna High Court · AIR 1954 Patna 34 : (1953) 1 BLJR 467

Civil Procedure Code, 1908 (CPC) — Order 7 Rule 10, 115, 15

High Courts08 May 1953

The State of Bihar Vs Bengal Chemical and Pharmaceutical Works Ltd.

Patna High Court · AIR 1954 Patna 14

Bihar Sales Tax Act, 1944 — Section 10(5), 2, 21(5), 4Bihar Sales Tax Act, 1947 — Section 25(1), 25(5)Contract Act, 1872 — Section 5, 8

High Courts05 May 1953Allowed

M. Nizamul Haque Vs Mst. Bibi Sajda Khatoon and Another

Patna High Court · AIR 1954 Patna 61 : (1953) 1 BLJR 451

Civil Procedure Code, 1908 (CPC) — Order 22 Rule 10, Order 22 Rule 3, 115, 146, 151

High Courts01 May 1953

Dhup Narain Singh Vs The State

Patna High Court · AIR 1954 Patna 76 : (1953) 1 BLJR 575

Criminal Procedure Code, 1898 (CrPC) — Section 476, 476B

High Courts30 Apr 1953Allowed

Jagadish Chandra Deo Dhabal Deb Vs Indian Copper Corporation Ltd. and Another

Patna High Court · AIR 1953 Patna 283 : (1953) 1 BLJR 42

Land Acquisition Act, 1894 — Section 40, 8Limitation Act, 1908 — Article 120, 48, 49

High Courts28 Apr 1953Allowed

Abdul Karim and Others Vs Mst. Maniran and Others

Patna High Court · (1953) 1 BLJR 410

Arbitration Act, 1940 — Section 33, 39(1)

High Courts28 Apr 1953Dismissed

Sheodutta Kedia and Another Vs Akali Bhumijani and Others

Patna High Court · AIR 1953 Patna 374 : (1953) 1 BLJR 384

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 9

High Courts28 Apr 1953Allowed

Maharaj Kishore Khanna Vs Raja Ram Singh and Another

Patna High Court · AIR 1954 Patna 164

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 5, Order 21 Rule 8, 38, 39, 9Constitution of India, 1950 — Article 245Government of India Act, 1919 — Section 80A

High Courts28 Apr 1953Dismissed

Hari Mahaton Vs Jugal Mahato

Patna High Court · AIR 1954 Patna 32

Civil Procedure Code, 1908 (CPC) — Section 100Provincial Small Cause Courts Act, 1887 — Article 8, 25Transfer of Property Act, 1882 — Section 130

High Courts28 Apr 1953

Sunder Lall Vs Mrs. Florance Forster

Patna High Court · AIR 1953 Patna 320

Bihar Money Lenders Act, 1938 — Section 11, 12

High Courts28 Apr 1953

Commr. of Income Tax Vs Bhurangiya Coal Co.

Patna High Court · AIR 1953 Patna 298 : (1953) 24 ITR 306

Finance Act, 1949 — Section 8Income Tax (Amendment) Act, 1947 — Section 6Income Tax Act, 1922 — Section 12B, 66

High Courts27 Apr 1953

Kapildeo Narain Singh and Others Vs Ramdahin Singh and Others

Patna High Court · AIR 1953 Patna 363 : (1953) 1 BLJR 382

Criminal Procedure Code, 1898 (CrPC) — Section 145

High Courts24 Apr 1953Allowed

Kamta Prasad Singh Vs Kumar Rani Sayeeda Khatoon and Others

Patna High Court · AIR 1953 Patna 368 : (1953) 1 BLJR 408

Civil Procedure Code, 1908 (CPC) — Order 32 Rule 3, Order 32 Rule 7Limitation Act, 1908 — Article 144, 44

High Courts24 Apr 1953Dismissed

Radha Prasad Rai and Others Vs Lakshmi Kant Tewari and Another

Patna High Court · AIR 1954 Patna 40 : (1953) 1 BLJR 391

Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2, 100

High Courts23 Apr 1953

In Re: Chatturam Horilram Ltd. and Another

Patna High Court · AIR 1954 Patna 141

Income Tax Act, 1922 — Section 23A, 66