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Patna High Court judgments

53,185 judgments · page 2,289 of 2,660

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High Courts31 Jul 1953Dismissed

Mt. Sita Pariyan Vs Ram Dahin Singh and Others

Patna High Court · AIR 1954 Patna 215 : (1953) 1 BLJR 540

Bihar Tenancy Act, 1885 — Section 26B, 26N
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High Courts28 Jul 1953

Shoukat Ali and Others Vs The State

Patna High Court · (1954) CriLJ 485

Constitution of India, 1950 — Article 226Penal Code, 1860 (IPC) — Section 141, 143
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High Courts24 Jul 1953

Keshav Narain Choudhary and Others Vs The State

Patna High Court · AIR 1954 Patna 200 : (1953) 1 BLJR 558

Criminal Procedure Code, 1898 (CrPC) — Section 499, 514
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High Courts23 Jul 1953

Jainarain Choudhary Vs Biseswar Prasad and Others

Patna High Court · AIR 1954 Patna 304 : (1953) 1 BLJR 39

Civil Procedure Code, 1908 (CPC) — Section 34Limitation Act, 1908 — Article 115Transfer of Property Act, 1882 — Section 105, 107, 68
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High Courts21 Jul 1953Allowed

Ram Chalitar Sao Vs State

Patna High Court · AIR 1954 Patna 138

Essential Supplies (Temporary Powers) Act, 1946 — Section 7
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High Courts21 Jul 1953

Kishori Lal Vs Debi Prasad Kejriwal and Another

Patna High Court · AIR 1954 Patna 70

Bihar Buildings (Lease, Rent and Eviction) Control Act, 1947 — Section 2Civil Procedure Code, 1908 (CPC) — Section 35General Clauses Act, 1897 — Section 5
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High Courts17 Jul 1953Allowed

Mt. Anupa Kuer Vs Yogendra Jha and Others

Patna High Court · (1953) 1 BLJR 529

Civil Procedure Code, 1908 (CPC) — Section 152
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High Courts16 Jul 1953

Bibi Nazma Khatoon and Another Vs R.P. Sinha, Custodian, Evacuee Properties and Another

Patna High Court · AIR 1954 Patna 43 : (1953) 1 BLJR 494

Administration of Evacuee Property Act, 1950 — Section 26, 26(2)Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1, 9Constitution of India, 1950 — Article 226
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High Courts15 Jul 1953Dismissed

Harihar Sahu and Others Vs Tikait Sheo Prasad Singh Deo and Others

Patna High Court · AIR 1954 Patna 173 : (1953) 1 BLJR 531

Chotanagpur Tenancy Act, 1908 — Section 80, 81Evidence Act, 1872 — Section 114, 35
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High Courts14 Jul 1953Allowed

Bhagwat Prashad Singh and Others Vs Sudheshwar Singh and Others

Patna High Court · AIR 1954 Patna 11 : (1953) 1 BLJR 506

Civil Procedure Code, 1908 (CPC) — Section 10, 151
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High Courts13 Jul 1953Dismissed

Langar Mahton and Others Vs Radha Mahton and Others

Patna High Court · AIR 1954 Patna 135

Criminal Procedure Code, 1898 (CrPC) — Section 145, 148, 148(3)
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High Courts02 Jul 1953Allowed

State Vs Surajdeo Sinha and Another

Patna High Court · AIR 1954 Patna 80 : (1953) 1 BLJR 471

Criminal Law (Amendment) Act, 1952 — Section 6Evidence Act, 1872 — Section 33
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High Courts03 Jun 1953

Gyani Dass and Others Vs Dharam Dass and Others

Patna High Court · (1953) 06 PAT CK 0001

Criminal Procedure Code, 1898 (CrPC) — Section 145, 145(4), 145(8), 517, 520
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High Courts21 May 1953

Baliram Singh and Others Vs The State

Patna High Court · (1953) 1 BLJR 461

Criminal Procedure Code, 1898 (CrPC) — Section 350
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High Courts15 May 1953Dismissed

Rohtas Industries Ltd. and Others Vs Indian Hume Pipe Co. Ltd.

Patna High Court · AIR 1954 Patna 492

Patents and Designs Act, 1911 — Section 12, 29(1)Specific Relief Act, 1877 — Section 54
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High Courts15 May 1953Dismissed

Kodo Minerals Steatite Mine and Mill-Owners and Another Vs Rohtas Industries Ltd.

Patna High Court · AIR 1954 Patna 147 : (1953) 1 BLJR 444

Civil Procedure Code, 1908 (CPC) — Section 20
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High Courts15 May 1953Allowed

Sheikh Mohammad Yasin Vs Sheikh Md. Abdur Razzaque

Patna High Court · AIR 1954 Patna 10

Civil Procedure Code, 1908 (CPC) — Section 10, 151
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High Courts15 May 1953

Durgadutta Sarogi and Another Vs Commr. of Income Tax

Patna High Court · AIR 1954 Patna 122 : (1953) 1 BLJR 476

Income Tax Act, 1961 — Section 66(4)
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High Courts15 May 1953Dismissed

Mt. Bibi Rafiquan Vs Gopi Mahton and Others

Patna High Court · AIR 1953 Patna 399 : (1953) 1 BLJR 442

Civil Procedure Code, 1908 (CPC) — Section 115Limitation Act, 1908 — Article 164
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High Courts15 May 1953Dismissed

Lachhuman Singh Vs Makar Singh and Others

Patna High Court · AIR 1954 Patna 27

Arbitration Act, 1940 — Section 1, 2, 31(2), 32
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