High Courts08 Sept 1953
Shah Mohammad Umair Vs Ram Charan Singh and Others
Patna High Court · AIR 1954 Patna 225 : (1954) 2 BLJR 138
Constitution of India, 1950 — Article 227Representation of the People Act, 1951 — Section 32, 39, 40, 82, 85
COURT ARCHIVE
Patna High Court judgments
53,185 judgments · page 2,288 of 2,660
High Courts08 Sept 1953Allowed
Ramsewak Kazi and Others Vs Ramgir Choudhury and Others
Patna High Court · AIR 1954 Patna 320 : (1953) 1 BLJR 61
Criminal Procedure Code, 1898 (CrPC) — Section 133, 147
High Courts01 Sept 1953
Gobardhandas Damji and Another Vs Ramniklal Devji and Others
Patna High Court · AIR 1955 Patna 243
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3, Order 32 Rule 7, Order 43 Rule 1, 115
High Courts01 Sept 1953
Legal Remembrancer Vs Bibhuti Bhusan Das Gupta and Others
Patna High Court · AIR 1954 Patna 203 : (1953) 1 BLJR 37
Constitution of India, 1950 — Article 19(1), 19(2)Contempt of Courts Act, 1971 — Section 3Criminal Procedure Code, 1898 (CrPC) — Section 144, 6
High Courts28 Aug 1953Dismissed
Smt. Kasturi Devi and Others Vs Shripal Singh and Others
Patna High Court · AIR 1954 Patna 128 : (1953) 1 BLJR 585
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 2, Order 7 Rule 7Suits Valuation Act, 1887 — Section 11, 11(1)
High Courts25 Aug 1953
Ramnath Sahani Vs Sm. Sukumari Sinha and Others
Patna High Court · AIR 1954 Patna 211 : (1953) 1 BLJR 593
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1947 — Section 11, 16, 18, 18BConstitution of India, 1950 — Article 19(1), 19(5)
High Courts25 Aug 1953
Budhan Choudhry and Others Vs The State
Patna High Court · AIR 1954 Patna 218 : (1953) 1 BLJR 38
Constitution of India, 1950 — Article 14Criminal Procedure Code, 1898 (CrPC) — Section 30, 34, 528Penal Code, 1860 (IPC) — Section 366
High Courts18 Aug 1953Dismissed
Ramnarain Lal and Others Vs Dr. Radharaman Das and Others
Patna High Court · AIR 1954 Patna 393 : (1954) 2 BLJR 201
Bihar Additional Commissioners (Appointment and Regulation of Functions) Act, 1949 — Section 5Bihar and Orissa General Clauses Act, 1917 — Section 36Bihar Buildings (Lease, Rent and Eviction) Control Act, 1947 — Section 11, 18(3)
High Courts18 Aug 1953Allowed
Kishun Mahto and Another Vs The State
Patna High Court · AIR 1954 Patna 217
Bihar Panchayat Raj Act, 1947 — Section 73(1)
High Courts17 Aug 1953Dismissed
Ram Adhar Singh Vs State of Bihar and Another
Patna High Court · AIR 1954 Patna 187
Bihar and Orissa Service Code, 1929 — Rule 75Constitution of India, 1950 — Article 311(2), 320(3), 331
High Courts17 Aug 1953Allowed
The State of Bihar Vs Ishri Bhagat
Patna High Court · AIR 1954 Patna 249 : (1953) 1 BLJR 661
Bihar and Orissa Municipal Act, 1922 — Section 180, 180(2), 356, 375, 392Easements Act, 1882 — Section 3, 52Transfer of Property Act, 1882 — Section 105
High Courts14 Aug 1953Allowed
Ugrah Dusadh Vs Inderdayal Singh
Patna High Court · AIR 1954 Patna 301 : (1953) 1 BLJR 609
High Courts14 Aug 1953Dismissed
S.M. Usman Vs Hakim Sayed Ahmad Warsi and Others
Patna High Court · AIR 1954 Patna 347 : (1953) 1 BLJR 568
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1947 — Section 2Bihar Buildings (Lease, Rent and Eviction) Control Ordinance, 1946 — Section 11Bihar House and Business Premises Rent Control Order, 1942 — Section 4(1)
High Courts08 Aug 1953Dismissed
Kedarnath Gupta Vs Nagindra Narayan Sinha and Others
Patna High Court · AIR 1954 Patna 97 : (1953) 1 BLJR 550
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1947 — Section 1, 11, 22Bihar Buildings (Lease, Rent and Eviction) Control Ordinance, 1946 — Section 1, 2Bihar General Clauses Act, 1914 — Section 7, 9
High Courts06 Aug 1953Dismissed
Sri Vinaya Nath Narain Sinha and Others Vs Bihar Journals Ltd. and Others
Patna High Court · (1953) 2 LLJ 633
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 2(S), 31, 33Trade Unions Act, 1926 — Section 2
High Courts06 Aug 1953Dismissed
Satyanarain Jhunjhunwalla Vs Mustafa Kamal Mohiuddin Akhtar and Another
Patna High Court · AIR 1954 Patna 24 : (1953) 1 BLJR 571
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1947 — Section 11(1), 18(3)Constitution of India, 1950 — Article 226
High Courts06 Aug 1953
Gopi Malah and Others Vs Mt. Birni
Patna High Court · (1954) CriLJ 489
Constitution of India, 1950 — Article 226, 227Penal Code, 1860 (IPC) — Section 323
High Courts05 Aug 1953
Basudevanand Vs Raghubir Saran Rastogi and Others
Patna High Court · AIR 1954 Patna 241
Bihar Land Reforms Act, 1950 — Section 4Civil Procedure Code, 1908 (CPC) — Section 109Constitution of India, 1950 — Article 132, 133
High Courts03 Aug 1953
Nunu Singh Vs Muni Nath Singh and Others
Patna High Court · AIR 1954 Patna 314
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1, Order 23 Rule 1(1), Order 23 Rule 1(4), Order 45 Rule 13, 10
High Courts31 Jul 1953
State Vs Kartar Singh and Others
Patna High Court · AIR 1954 Patna 190 : (1953) 1 BLJR 533
Criminal Procedure Code, 1898 (CrPC) — Section 243, 439