High Courts10 Mar 2021Disposed Of

Md. Nasim Ansari Vs State Of Bihar And Ors

Patna High Court · (2021) 03 PAT CK 0317

Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427Code Of Criminal Procedure, 1973 — Section 340
High Courts10 Mar 2021Disposed Of

Chandan Kumar Sharma Vs State Of Bihar And Ors

Patna High Court · (2021) 03 PAT CK 0316

Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427Code Of Criminal Procedure, 1973 — Section 340
High Courts10 Mar 2021Disposed Of

Mintu Hembrom Vs State Of Bihar And Ors

Patna High Court · (2021) 03 PAT CK 0315

Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427Code Of Criminal Procedure, 1973 — Section 340
High Courts10 Mar 2021Disposed Of

Rohit Kumar Vs State Of Bihar And Ors

Patna High Court · (2021) 03 PAT CK 0314

Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 34, 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427Code Of Criminal Procedure, 1973 — Section 340
High Courts09 Mar 2021Disposed Of

Suman Kumar Vs State Of Bihar And Ors

Patna High Court · (2021) 03 PAT CK 0313

Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427Code Of Criminal Procedure, 1973 — Section 340
High Courts09 Mar 2021Disposed Of

Ramvishwash Sahani Vs State Of Bihar And Ors

Patna High Court · (2021) 03 PAT CK 0312

Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427Code Of Criminal Procedure, 1973 — Section 340
High Courts09 Mar 2021Disposed Of

Afazal Imam Khan @ Rajan Khan Vs State Of Bihar And Ors

Patna High Court · (2021) 03 PAT CK 0311

Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427Code Of Criminal Procedure, 1973 — Section 340
High Courts09 Mar 2021Disposed Of

Arun Kumar Srivastava Vs State Of Bihar And Ors

Patna High Court · (2021) 03 PAT CK 0310

Bihar Prohibition And Excise (Amendment) Act, 2018 — Section 30(a), 37(c)Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427
High Courts09 Mar 2021Disposed Of

Bhagwan Das Vs State Of Bihar And Ors

Patna High Court · (2021) 03 PAT CK 0309

Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427Code Of Criminal Procedure, 1973 — Section 340
High Courts09 Mar 2021Disposed Of

Jitendra Kumar Vs State Of Bihar And Ors

Patna High Court · (2021) 03 PAT CK 0308

Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427Code Of Criminal Procedure, 1973 — Section 340
High Courts09 Mar 2021Disposed Of

Fuldev Rai @ Phul Babu Ray Vs State Of Bihar And Ors

Patna High Court · (2021) 03 PAT CK 0307

Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427Code Of Criminal Procedure, 1973 — Section 340
High Courts09 Mar 2021Disposed Of

Anand Kumar Soni Vs State Of Bihar And Ors

Patna High Court · (2021) 03 PAT CK 0305

Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427Code Of Criminal Procedure, 1973 — Section 340
High Courts09 Mar 2021Disposed Of

Ajay Kumar Singh Vs State Of Bihar And Ors

Patna High Court · (2021) 03 PAT CK 0304

Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427Code Of Criminal Procedure, 1973 — Section 340