High Courts15 Mar 2021Allowed
Rajdeo Ram Vs State Of Bihar
Patna High Court · (2021) 03 PAT CK 0125
Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(2)(v), 14A(2)Indian Penal Code, 1860 — Section 34, 302
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Patna High Court judgments
53,185 judgments · page 226 of 2,660
High Courts15 Mar 2021Disposed Of
Vijay Rai Vs State Of Bihar
Patna High Court · (2021) 03 PAT CK 0124
Indian Penal Code, 1860 — Section 147, 148, 149, 323, 337, 338, 341, 353, 427, 504Bihar Prohibition And Excise Act, 2016 — Section 30(a), 43, 45, 76(2)Code Of Criminal Procedure, 1973 — Section 438
High Courts15 Mar 2021Dismissed
Subhag Singh @ Ram Subhag Singh And Ors Vs State Of Bihar
Patna High Court · (2021) 03 PAT CK 0123
Indian Penal Code, 1860 — Section 147, 148, 149, 341, 323, 324, 307, 504, 506Arms Act, 1959 — Section 27
High Courts15 Mar 2021Allowed
Raj Kumar Bhagat Vs State Of Bihar And Ors
Patna High Court · (2021) 03 PAT CK 0122
High Courts15 Mar 2021Dismissed
Shambhu Kumar Vs State Of Bihar
Patna High Court · (2021) 03 PAT CK 0121
High Courts15 Mar 2021Dismissed
Nikhil Kumar Vs State Of Bihar And Ors
Patna High Court · (2021) 03 PAT CK 0120
High Courts15 Mar 2021Dismissed
Neeraj Prasad Vs Reserve Bank Of India And Ors
Patna High Court · (2021) 03 PAT CK 0119
High Courts12 Mar 2021Allowed
Chhabila Yadav Vs State Of Bihar
Patna High Court · (2021) 03 PAT CK 0116
Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(1)(r)(s), 14A(2)Indian Penal Code, 1860 — Section 34, 188, 270, 271, 307, 332, 333, 353, 379, 411Epidemic Diseases Act, 1897 — Section 3
High Courts12 Mar 2021Dismissed
Prashant Kumar @ Kumar Prashant Vs State Of Bihar And Anr
Patna High Court · (2021) 03 PAT CK 0115
Indian Penal Code, 1860 — Section 147, 149, 307, 379, 420, 427, 498ADowry Prohibition Act, 1961 — Section 3, 4
High Courts12 Mar 2021Disposed Of
Dharmendra Prasad Vs State Of Bihar And Ors
Patna High Court · (2021) 03 PAT CK 0114
Indian Penal Code, 1860 — Section 406, 409, 420Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts12 Mar 2021Disposed Of
Sugreev Paswan And Ors Vs State Of Bihar
Patna High Court · (2021) 03 PAT CK 0113
Indian Penal Code, 1860 — Section 34, 323, 341, 354B, 379, 452, 504Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts12 Mar 2021Disposed Of
Shandeep Kumar Vs State Of Bihar
Patna High Court · (2021) 03 PAT CK 0112
Indian Penal Code, 1860 — Section 109, 120B, 147, 148, 149, 307, 323, 324, 333, 337, 338, 342, 353, 379, 380, 427, 435, 436, 452Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts12 Mar 2021Disposed Of
Shrawan Paswan Vs State Of Bihar
Patna High Court · (2021) 03 PAT CK 0111
Bihar Prohibition And Excise Act, 2016 — Section 30(a), 30(c), 76(2)Code Of Criminal Procedure, 1973 — Section 438
High Courts12 Mar 2021Dismissed
Anil Mahto Vs State Of Bihar
Patna High Court · (2021) 03 PAT CK 0110
Indian Penal Code, 1860 — Section 34, 272, 273, 353Bihar Prohibition And Excise Act, 2016 — Section 30(a), 76(2)Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts12 Mar 2021Disposed Of
Surendra Ray Vs State Of Bihar
Patna High Court · (2021) 03 PAT CK 0109
Indian Penal Code, 1860 — Section 147, 148, 307, 427, 504Arms Act, 1959 — Section 27Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts12 Mar 2021Dismissed
Amit Kumar Dubey Vs State Of Bihar
Patna High Court · (2021) 03 PAT CK 0108
Indian Penal Code, 1860 — Section 406, 420
High Courts12 Mar 2021Disposed Of
Sushil Mandal Vs State Of Bihar
Patna High Court · (2021) 03 PAT CK 0107
Indian Penal Code, 1860 — Section 147, 148, 149, 307, 323, 324, 325, 337, 338, 341, 342, 379, 504Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts12 Mar 2021Dismissed
Awdhesh Kumar Yadav Vs State Of Bihar
Patna High Court · (2021) 03 PAT CK 0106
Indian Penal Code, 1860 — Section 406, 420Negotiable Instruments Act, 1881 — Section 38
High Courts12 Mar 2021Disposed Of
Sunil Paswan @ Suneel Kumar Paswan @ Karka Vs State Of Bihar
Patna High Court · (2021) 03 PAT CK 0105
Indian Penal Code, 1860 — Section 379, 427, 461, 511Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts12 Mar 2021Disposed Of
Ram Janam Ram And Ors Vs State Of Bihar
Patna High Court · (2021) 03 PAT CK 0104
Indian Penal Code, 1860 — Section 34, 323, 325, 337, 341, 354B, 379, 504Code Of Criminal Procedure, 1973 — Section 438(2)