High Courts12 Mar 2021Dismissed
Subodh Patel @ Subodh Kumar Vs State Of Bihar
Patna High Court · (2021) 03 PAT CK 0103
Indian Penal Code, 1860 — Section 302, 394Arms Act, 1959 — Section 27
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Patna High Court judgments
53,185 judgments · page 227 of 2,660
High Courts12 Mar 2021Dismissed
Md. Aftab Alam Vs State Of Bihar
Patna High Court · (2021) 03 PAT CK 0102
Indian Penal Code, 1860 — Section 147, 148, 149, 307, 323, 324, 325, 341, 354, 448Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts12 Mar 2021Allowed
Md. Javed @ Md. Javed Mian Vs State Of Bihar
Patna High Court · (2021) 03 PAT CK 0098
Indian Penal Code, 1860 — Section 25, 34, 376, 506Juvenile Justice (Care And Protection Of Children) Rules, 2007 — Rule 12
High Courts12 Mar 2021Allowed
Sekh Magan @ Md. S. K. Magan Vs State Of Bihar
Patna High Court · (2021) 03 PAT CK 0097
Indian Penal Code, 1860 — Section 366A, 376Code Of Criminal Procedure, 1973 — Section 161
High Courts12 Mar 2021Disposed Of
Savita Verma Vs State Of Bihar And Ors
Patna High Court · (2021) 03 PAT CK 0096
Bihar Government Servants (Classification, Control And Appeal) Rules, 2005 — Rule 14Constitution Of India, 1950 — Article 226
High Courts10 Mar 2021Disposed Of
Deepak Kumar And Anr Vs State Of Bihar And Ors
Patna High Court · (2021) 03 PAT CK 0334
Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427Code Of Criminal Procedure, 1973 — Section 340
High Courts10 Mar 2021Disposed Of
Anil Kumar Vs State Of Bihar And Ors
Patna High Court · (2021) 03 PAT CK 0331
Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427Code Of Criminal Procedure, 1973 — Section 340
High Courts10 Mar 2021Disposed Of
Mukesh Kumar Vs State Of Bihar And Ors
Patna High Court · (2021) 03 PAT CK 0330
Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427Code Of Criminal Procedure, 1973 — Section 340
High Courts10 Mar 2021Disposed Of
Manoj Kumar Singh Vs State Of Bihar And Ors
Patna High Court · (2021) 03 PAT CK 0329
Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427Code Of Criminal Procedure, 1973 — Section 340
High Courts10 Mar 2021Disposed Of
Arun Prasad Vs State Of Bihar And Ors
Patna High Court · (2021) 03 PAT CK 0328
Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427Code Of Criminal Procedure, 1973 — Section 340
High Courts10 Mar 2021Disposed Of
Santosh Kumar Vs State Of Bihar And Ors
Patna High Court · (2021) 03 PAT CK 0327
Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427Code Of Criminal Procedure, 1973 — Section 340
High Courts10 Mar 2021Disposed Of
Muni Devi Vs State Of Bihar And Ors
Patna High Court · (2021) 03 PAT CK 0326
Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Code Of Criminal Procedure, 1973 — Section 340
High Courts10 Mar 2021Disposed Of
Sonu Kumar Vs State Of Bihar And Ors
Patna High Court · (2021) 03 PAT CK 0325
Bihar Prohibition And Excise (Amendment) Act, 2018 — Section 30(a)Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427
High Courts10 Mar 2021Disposed Of
Raju Chaudhary Vs State Of Bihar
Patna High Court · (2021) 03 PAT CK 0324
Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 30(d), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427Code Of Criminal Procedure, 1973 — Section 340
High Courts10 Mar 2021Disposed Of
Bhagirath Yadav Vs State Of Bihar And Ors
Patna High Court · (2021) 03 PAT CK 0323
Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38, 38(1), 41, 41(1), 56, 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427Code Of Criminal Procedure, 1973 — Section 340
High Courts10 Mar 2021Disposed Of
Kalevar Chaudhary @ Kalever Chaudhry Vs State Of Bihar And Ors
Patna High Court · (2021) 03 PAT CK 0322
Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427Code Of Criminal Procedure, 1973 — Section 340
High Courts10 Mar 2021Disposed Of
Birju Kumar Vs State Of Bihar And Ors
Patna High Court · (2021) 03 PAT CK 0321
Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Code Of Criminal Procedure, 1973 — Section 340
High Courts10 Mar 2021Disposed Of
Jitan Ram Vs State Of Bihar And Ors
Patna High Court · (2021) 03 PAT CK 0320
Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427Code Of Criminal Procedure, 1973 — Section 340
High Courts10 Mar 2021Disposed Of
Dinesh Kumar Sharma Vs State Of Bihar And Ors
Patna High Court · (2021) 03 PAT CK 0319
Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427Code Of Criminal Procedure, 1973 — Section 340
High Courts10 Mar 2021Disposed Of
Manoj Kumar Vs State Of Bihar And Ors
Patna High Court · (2021) 03 PAT CK 0318
Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427Code Of Criminal Procedure, 1973 — Section 340