High Courts15 Mar 2021Allowed
Raj Kumar Ram @ Raj Kumar Vs State Of Bihar And Ors
Patna High Court · (2021) 03 PAT CK 0353
Essential Commodities Act, 1955 — Section 6(A), 6(C), 7
COURT ARCHIVE
Patna High Court judgments
53,185 judgments · page 225 of 2,660
High Courts15 Mar 2021Disposed Of
M/S Tata Project Ltd Vs State Of Bihar And Ors
Patna High Court · (2021) 03 PAT CK 0352
Bihar Tax On Entry Of Goods Into Local Areas For Consumption, Use Or Sale Therein Act, 1993 — Section 8Bihar Value Added Tax Act, 2005 — Section 31(2)
High Courts15 Mar 2021Disposed Of
Braj Kishor Sahni Vs State Of Bihar And Ors
Patna High Court · (2021) 03 PAT CK 0350
Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427Code Of Criminal Procedure, 1973 — Section 340
High Courts15 Mar 2021Disposed Of
Rakesh Kumar Singh Vs State Of Bihar And Ors
Patna High Court · (2021) 03 PAT CK 0349
Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427Code Of Criminal Procedure, 1973 — Section 340
High Courts15 Mar 2021Disposed Of
Dwarika Singh Vs Zonal Manager, Punjab National Bank And Ors
Patna High Court · (2021) 03 PAT CK 0348
Food Corporation Act, 1964 — Section 12A, 12A(4)(a), 12A(4)(b), 12A(4C)
High Courts15 Mar 2021Disposed Of
Sunita Devi Vs State Of Bihar And Ors
Patna High Court · (2021) 03 PAT CK 0347
Bihar Prohibition And Excise (Amendment) Act, 2018 — Section 30(a)Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427
High Courts15 Mar 2021Disposed Of
Anil Kumar Yadav Vs State Of Bihar And Ors
Patna High Court · (2021) 03 PAT CK 0346
Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41, 41(1), 47, 56, 58, 92, 93Code Of Criminal Procedure, 1973 — Section 340
High Courts15 Mar 2021Disposed Of
Deepika Singh Vs State Of Bihar And Ors
Patna High Court · (2021) 03 PAT CK 0345
Bihar Prohibition And Excise Act, 2016 — Section 13, 30, 30(a), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427Code Of Criminal Procedure, 1973 — Section 340
High Courts15 Mar 2021Disposed Of
Bhola Kumar Jaishwal @ Bhola Prasad Vs State Of Bihar And Ors
Patna High Court · (2021) 03 PAT CK 0344
Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Code Of Criminal Procedure, 1973 — Section 340
High Courts15 Mar 2021Disposed Of
Akhilesh Kumar Vs State Of Bihar And Ors
Patna High Court · (2021) 03 PAT CK 0343
Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427Code Of Criminal Procedure, 1973 — Section 340
High Courts15 Mar 2021Disposed Of
Diwaker Pandey Vs State Of Bihar And Ors
Patna High Court · (2021) 03 PAT CK 0342
Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427Code Of Criminal Procedure, 1973 — Section 340
High Courts15 Mar 2021Disposed Of
Sudhir Tanti Vs State Of Bihar And Ors
Patna High Court · (2021) 03 PAT CK 0341
Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427Code Of Criminal Procedure, 1973 — Section 340
High Courts15 Mar 2021Disposed Of
Khurshid Vs State Of Bihar And Ors
Patna High Court · (2021) 03 PAT CK 0340
Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427Code Of Criminal Procedure, 1973 — Section 340
High Courts15 Mar 2021Disposed Of
Chhatish Kumar Vs State Of Bihar And Ors
Patna High Court · (2021) 03 PAT CK 0339
Bihar Prohibition And Excise (Amendment) Act, 2018 — Section 30(a), 37(b)Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427
High Courts15 Mar 2021Disposed Of
Adhiraj Sahani Vs State Of Bihar And Ors
Patna High Court · (2021) 03 PAT CK 0338
Bihar Prohibition And Excise (Amendment) Act, 2018 — Section 30(a)Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427
High Courts15 Mar 2021Disposed Of
Chandni Singh Vs State Of Bihar And Ors
Patna High Court · (2021) 03 PAT CK 0337
Drugs And Cosmetics Act, 1940 — Section 22(1)(cca), 22(3)Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427
High Courts15 Mar 2021Disposed Of
Ratnesh Kumar Vs State Of Bihar And Ors
Patna High Court · (2021) 03 PAT CK 0336
Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427Code Of Criminal Procedure, 1973 — Section 340
High Courts15 Mar 2021Disposed Of
Vikash Kumar Yadav Vs State Of Bihar And Ors
Patna High Court · (2021) 03 PAT CK 0335
Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41, 41(1), 56, 58, 92, 93Code Of Criminal Procedure, 1973 — Section 340
High Courts15 Mar 2021Disposed Of
Kalpana Devi Vs State Of Bihar And Ors
Patna High Court · (2021) 03 PAT CK 0333
Indian Penal Code, 1860 — Section 34, 272, 273, 279, 414, 427Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Code Of Criminal Procedure, 1973 — Section 340
High Courts15 Mar 2021Allowed
M/S Bhawani Coke Industries Pvt. Ltd Vs Central Coalfields Ltd And Anr
Patna High Court · (2021) 03 PAT CK 0332