High Courts17 Mar 2021Disposed Of

Santosh Kumar Vs State Of Bihar

Patna High Court · (2021) 03 PAT CK 0142

Indian Penal Code, 1860 — Section 34, 307, 323, 341, 379, 384, 504, 506Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts16 Mar 2021Allowed

Arjun Mishra Vs State Of Bihar

Patna High Court · (2021) 03 PAT CK 0139

Scheduled Castes And Scheduled Tribes (Prevention Of Atrocities) Amendment Act, 2015 — Section 3(1)(r)(s), 3(2)(v), 14A(2)Indian Penal Code, 1860 — Section 34, 201, 302, 376Protection Of Children From Sexual Offences Act, 2012 — Section 4, 8
High Courts16 Mar 2021Disposed Of

Amiri Singh Vs State Of Bihar

Patna High Court · (2021) 03 PAT CK 0133

Indian Penal Code, 1860 — Section 272, 273Bihar Prohibition And Excise Act, 2016 — Section 30(a), 76(2)Code Of Criminal Procedure, 1973 — Section 438
High Courts16 Mar 2021Disposed Of

Bhola Jha Vs State Of Bihar

Patna High Court · (2021) 03 PAT CK 0127

Indian Penal Code, 1860 — Section 120B, 406, 419, 420Code Of Criminal Procedure, 1973 — Section 438(2)