CourtKutchehry.com

COURT ARCHIVE

Patna High Court judgments

53,185 judgments · page 229 of 2,660

High Courts09 Mar 2021Disposed Of

Ansar Ahmad Vs State Of Bihar And Ors

Patna High Court · (2021) 03 PAT CK 0301

Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427Code Of Criminal Procedure, 1973 — Section 340
Read judgment
High Courts09 Mar 2021Disposed Of

Subodh Kumar Vs State Of Bihar And Ors

Patna High Court · (2021) 03 PAT CK 0300

Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427Code Of Criminal Procedure, 1973 — Section 340
Read judgment
High Courts09 Mar 2021Disposed Of

Chhathu Chaudhary Vs State Of Bihar And Ors

Patna High Court · (2021) 03 PAT CK 0299

Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427Code Of Criminal Procedure, 1973 — Section 340
Read judgment
High Courts09 Mar 2021Disposed Of

Hitesh Kumar Vs State Of Bihar And Ors

Patna High Court · (2021) 03 PAT CK 0296

Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(c), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427Code Of Criminal Procedure, 1973 — Section 340
Read judgment
High Courts09 Mar 2021Disposed Of

Rahul Kumar Vs State Of Bihar And Ors

Patna High Court · (2021) 03 PAT CK 0295

Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 56, 56(b), 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427Code Of Criminal Procedure, 1973 — Section 340
Read judgment