High Courts19 Jul 1960Dismissed
Rajeshwari Prasad Vs Ram Babu Gupta
Patna High Court · AIR 1961 Patna 19 : (1961) CriLJ 144
Probation of Offenders Act, 1958 — Section 4, 5, 6
COURT ARCHIVE
Patna High Court judgments
53,185 judgments · page 2,235 of 2,660
High Courts12 Jul 1960Allowed
Ambika Prasad Thakur and Others Vs Siva Parsan Singh and Others
Patna High Court · AIR 1960 Patna 587
Arbitration Act, 1940 — Section 14, 25, 31, 32, 33
High Courts11 Jul 1960Allowed
Ramchandra Prasad Vs Sub-Divisional Magistrate and Others
Patna High Court · AIR 1960 Patna 589
Bihar Panchayat Raj Act, 1948 — Section 79, 84BConstitution of India, 1950 — Article 226
High Courts09 Jul 1960Allowed
North Eastern Railway and Another Vs Ram Lal Golcha
Patna High Court · AIR 1960 Patna 489
Civil Procedure Code, 1908 (CPC) — Order 13 Rule 1, Order 13 Rule 2Evidence Act, 1872 — Section 123General Clauses Act, 1897 — Section 24
High Courts08 Jul 1960Dismissed
Ram Kishore Prasad Vs Rameshwar Mahton and Others
Patna High Court · AIR 1960 Patna 570
High Courts08 Jul 1960Dismissed
Gajo Rai and Others Vs Gaura Devi and Others
Patna High Court · AIR 1960 Patna 498
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 7Easements Act, 1882 — Section 15, 52
High Courts08 Jul 1960
M. Ghosh Vs The State of Bihar
Patna High Court · AIR 1961 Patna 272 : (1961) 12 STC 154
Bihar Sales Tax Act, 1947 — Section 2, 4(5)(a)
High Courts08 Jul 1960Dismissed
Sukhdeo Maharaj Vs Gopal Lal and Others
Patna High Court · AIR 1960 Patna 502
High Courts12 May 1960Dismissed
Ram Gulam Singh and Others Vs Palakdhari Singh and Others
Patna High Court · AIR 1961 Patna 60
Hindu Succession Act, 1956 — Section 14(1)
High Courts11 May 1960Dismissed
Parichhan Singh Vs Heman Singh and Another
Patna High Court · AIR 1961 Patna 94 : (1961) CriLJ 304
Criminal Procedure Code, 1898 (CrPC) — Section 12(2), 145
High Courts10 May 1960Allowed
Mahadeo Bind Vs State of Bihar
Patna High Court · AIR 1960 Patna 551 : (1960) CriLJ 1647
Penal Code, 1860 (IPC) — Section 411
High Courts06 May 1960Allowed
The State Vs Dhanpat Chamara and Others
Patna High Court · AIR 1960 Patna 582
Criminal Procedure Code, 1898 (CrPC) — Section 417, 423, 51Evidence Act, 1872 — Section 106, 125, 3, 9Penal Code, 1860 (IPC) — Section 395, 399, 402
High Courts04 May 1960Allowed
Sudhindra Nath Ghosh and Others Vs Dist. Magistrate and Others
Patna High Court · AIR 1961 Patna 254
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1947 — Section 11(2)Constitution of India, 1950 — Article 226
High Courts04 May 1960Allowed
Rasik Bihari Lal and Another Vs State of Bihar and Others
Patna High Court · AIR 1961 Patna 91
Bihar Land Reforms Act, 1950 — Section 4Constitution of India, 1950 — Article 226
High Courts04 May 1960Dismissed
Raja Khangarjee and Others Vs State of Bihar and Others
Patna High Court · AIR 1960 Patna 506
Motor Vehicles Act, 1939 — Section 57(2), 68B, 68C
High Courts04 May 1960
RAJA BAHADUR KAMAKHYA NARAYAN SINGH Vs STATE OF BIHAR AND ANOTHER.
Patna High Court · (1962) 46 ITR 516
Bihar Agricultural Income Tax Act, 1938 — Section 19(2), 25(1)Bihar Finance Act, 1951 — Section 8
High Courts04 May 1960Dismissed
Ram Kishun and Another Vs Murlidhar Sharma
Patna High Court · AIR 1960 Patna 484
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts02 May 1960
Ramdeep Singh and Others Vs Shyama Singh and Others
Patna High Court · AIR 1961 Patna 71 : (1961) CriLJ 303
Criminal Procedure Code, 1898 (CrPC) — Section 479APenal Code, 1860 (IPC) — Section 193
High Courts29 Apr 1960Allowed
The State Vs Satnarain Bhuvania
Patna High Court · AIR 1960 Patna 514 : (1960) CriLJ 1483 : (1960) 1 FLR 216 : (1960) 2 LLJ 583
Criminal Procedure Code, 1898 (CrPC) — Section 195, 200, 4(1)Factories Act, 1948 — Section 105, 106
High Courts28 Apr 1960
Ramanand Singh and Others Vs Suraj Prasad Singh and Others
Patna High Court · AIR 1961 Patna 101
Easements Act, 1882 — Section 18