High Courts02 Apr 1960Dismissed
Jagarnath Jain and Another Vs P.C. Bhagat and Another
Patna High Court · AIR 1961 Patna 306
Administration of Evacuee Property Act, 1950 — Section 7(3)Civil Procedure Code, 1908 (CPC) — Section 115
COURT ARCHIVE
Patna High Court judgments
53,185 judgments · page 2,237 of 2,660
High Courts01 Apr 1960Dismissed
Smt. Lalbati Kuer Vs Satchitanand Verma and Others
Patna High Court · AIR 1960 Patna 418
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 23, 11
High Courts01 Apr 1960Dismissed
Ram Chandra Prasad Tewari Vs Kailashpati Dwivedi and Another
Patna High Court · AIR 1960 Patna 416
Arbitration Act, 1940 — Section 30
High Courts01 Apr 1960
P.N. Sarkar Vs State of Bihar and Others
Patna High Court · AIR 1960 Patna 366 : (1960) 1 FLR 138 : (1961) 1 LLJ 196
Constitution of India, 1950 — Article 299, 309, 310, 311
High Courts31 Mar 1960Dismissed
Sitaram Singh Vs Smt. Bhikhni Devi and Others
Patna High Court · AIR 1960 Patna 452
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 7Limitation Act, 1908 — Article 118, 141
High Courts25 Mar 1960Allowed
Subedar Rai Vs Bachai Pandey
Patna High Court · AIR 1960 Patna 423
Trusts Act, 1882 — Section 90
High Courts23 Mar 1960Allowed
Probhu Narayan Sankarlal Vs Union of India (UOI)
Patna High Court · AIR 1961 Patna 119
Railways Act, 1890 — Section 55
High Courts22 Mar 1960Dismissed
Mst. Nepur Kuer Vs Sheochand Sahu and Others
Patna High Court · AIR 1961 Patna 57
High Courts21 Mar 1960Dismissed
Ganpat Turi Vs Mohammad Asraf Ali
Patna High Court · AIR 1961 Patna 133
Transfer of Property Act, 1882 — Section 106, 58
High Courts18 Mar 1960
State of Bihar Vs Dr. G.H. Grant and Another
Patna High Court · AIR 1960 Patna 382
Land Acquisition Act, 1894 — Section 11, 12, 16
High Courts17 Mar 1960Allowed
Ramkhelawan Mistry Vs Rabindra Kumar Ghose and Another
Patna High Court · AIR 1961 Patna 128
Arbitration Act, 1940 — Section 10, 8, 9
High Courts11 Mar 1960Allowed
Akloo Prasad Vs Nandan Prasad
Patna High Court · AIR 1960 Patna 310 : (1960) CriLJ 977
Criminal Procedure Code, 1898 (CrPC) — Section 195(1), 476
High Courts11 Mar 1960Allowed
United Press Ltd. Vs State of Bihar and Others
Patna High Court · AIR 1960 Patna 314
Industrial Disputes Act, 1947 — Section 25F, 33C, 33C(2)
High Courts10 Mar 1960Allowed
Sheogulam Mahto and Another Vs Kishun Chaudhuri and Another
Patna High Court · AIR 1961 Patna 212
High Courts10 Mar 1960
Gaya Prasad Sah Vs Chitrakut Narain Sinha and Another
Patna High Court · AIR 1960 Patna 485
Transfer of Property Act, 1882 — Section 68
High Courts09 Mar 1960Dismissed
The State of Bihar Vs Raghunandan Singh and Another
Patna High Court · AIR 1960 Patna 530
Civil Procedure Code, 1908 (CPC) — Section 80
High Courts09 Mar 1960Allowed
Briksh Koeri and Another Vs Awadh Bihari Lal
Patna High Court · AIR 1961 Patna 308
Registration Act, 1908 — Section 17(1), 49
High Courts09 Mar 1960Allowed
Nageshwar Prasad Singh Vs State of Bihar and Others
Patna High Court · AIR 1960 Patna 359 : (1960) CriLJ 1131
Arms Act, 1959 — Section 18
High Courts08 Mar 1960Allowed
Haji Fasihuddin and Others Vs Mohd. Habib and Others
Patna High Court · AIR 1960 Patna 486
High Courts08 Mar 1960Allowed
Chandrika Singh Vs Parsidh Narayan Singh and Others
Patna High Court · AIR 1960 Patna 504
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 4, 151