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Patna High Court judgments

53,185 judgments · page 2,236 of 2,660

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High Courts26 Apr 1960Dismissed

Sarjug Prasad Ishwar Purbey Vs Union of India (UOI)

Patna High Court · AIR 1960 Patna 571

Railways Act, 1890 — Section 72, 74A, 74C
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High Courts25 Apr 1960

Mahabir Glass Manufacturing Co. Vs Commissioner of Income Tax

Patna High Court · AIR 1960 Patna 516 : (1960) 39 ITR 421

Income Tax Act, 1961 — Section 23(4), 26A, 66(1)
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High Courts22 Apr 1960Dismissed

Monindra Lall Sen Vs Union of India (UOI)

Patna High Court · AIR 1960 Patna 411

Contract Act, 1872 — Section 73
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High Courts21 Apr 1960Dismissed

Haridayal Sah Vs Motilal Sarawagi

Patna High Court · AIR 1960 Patna 522

Provincial Insolvency Act, 1920 — Section 24
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High Courts21 Apr 1960Dismissed

Mohanlal Sah and Another Vs Samal Ram Potdar and Others

Patna High Court · AIR 1961 Patna 300

Evidence Act, 1872 — Section 65
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High Courts20 Apr 1960

Rohtas Industries Ltd. Vs Commissioner of Income Tax

Patna High Court · AIR 1960 Patna 591 : (1961) 41 ITR 524

Income Tax Act, 1961 — Section 10, 66(1), 9
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High Courts20 Apr 1960

BYOMKESH CHAKRAVARTY AND OTHERS Vs COMMISSIONER OF Income Tax, BIHAR AND ORISSA.

Patna High Court · (1960) 39 ITR 303

Finance Act, 1955 — Section 2Income Tax Act, 1961 — Section 66(1)
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High Courts19 Apr 1960Allowed

The Management of New Jamehari Khas Colliery Vs Chairman, Central Government Industrial Tribunal and Others

Patna High Court · AIR 1960 Patna 542 : (1960) 1 FLR 125

Industrial Disputes (Appellate Tribunal) Act, 1950 — Section 16, 7Industrial Disputes Act, 1947 — Section 23, 24
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High Courts18 Apr 1960

Commissioner of Income Tax Vs Sobharam Jokhiram

Patna High Court · AIR 1960 Patna 541 : (1960) 39 ITR 299

Income Tax Act, 1922 — Section 10(2), 10(3)
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High Courts13 Apr 1960Dismissed

Smt. Savitri Devi Vs Jiwan Chaudhary and Others

Patna High Court · AIR 1960 Patna 548

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High Courts12 Apr 1960Allowed

Janak Yadav Vs The State of Bihar

Patna High Court · AIR 1960 Patna 546 : (1960) CriLJ 1646

Penal Code, 1860 (IPC) — Section 378
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High Courts11 Apr 1960Dismissed

Rangabati Vs United Bank of India Ltd. and Another

Patna High Court · AIR 1961 Patna 158

Evidence Act, 1872 — Section 101, 102, 103, 104, 114Transfer of Property Act, 1882 — Section 52, 58, 59
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High Courts09 Apr 1960

Aditya Narain Sinha Vs The State

Patna High Court · (1961) CriLJ 687

Criminal Procedure Code, 1898 (CrPC) — Section 386(1)(a), 386(2)
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High Courts08 Apr 1960Dismissed

Ananda Prasad Thakur Vs Chandra Shekhar Prasad Thakur and Others

Patna High Court · AIR 1960 Patna 426

Civil Procedure Code, 1908 (CPC) — Order 34 Rule 5(3)
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High Courts07 Apr 1960Dismissed

Ramdeo Kabra Vs Fakiran Devi and Others

Patna High Court · AIR 1960 Patna 425

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58, Order 21 Rule 59, Order 21 Rule 60
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High Courts07 Apr 1960Allowed

Manik Mahton Vs Kalicharan Mahton and Others

Patna High Court · AIR 1960 Patna 392

Limitation Act, 1908 — Article 139, 142, 144Specific Relief Act, 1963 — Section 42
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High Courts06 Apr 1960

Uma Shankar Prasad Narain Singh Vs Mst. Saraswati Devi and Others

Patna High Court · AIR 1961 Patna 68

Limitation Act, 1908 — Section 19
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High Courts06 Apr 1960Allowed

Thakur Prasad Vs Union of India (UOI) and Another

Patna High Court · AIR 1960 Patna 419

Railways Act, 1890 — Section 77
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High Courts02 Apr 1960Dismissed

S.M. Khodabux and Another Vs The Union of India (UOI)

Patna High Court · AIR 1960 Patna 410

Civil Procedure Code, 1908 (CPC) — Order 8 Rule 2, 100, 101Constitution of India, 1950 — Article 294Government of India Act, 1935 — Section 172(1)
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High Courts02 Apr 1960Allowed

Arjun Singh and Others Vs Singeshwar Choudhary

Patna High Court · AIR 1960 Patna 513 : (1960) CriLJ 1486

Criminal Procedure Code, 1898 (CrPC) — Section 145
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